High Courts19 Mar 1924Dismissed
Kalappa Mallappa Hosmani Vs Kalappa Ningappa
Bombay High Court · AIR 1924 Bom 469 : (1924) 26 BOMLR 494 : 87 Ind. Cas. 705
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,477 of 3,651
High Courts13 Mar 1924
Vishnu Narayan Deo Vs Keshav Gajanar Patbhare
Bombay High Court · 80 Ind. Cas. 474
Limitation Act, 1908 — Section 6
High Courts13 Mar 1924Allowed
Kalyandappa Ayappa Desai Vs Chanbasappa Dodappa Desai
Bombay High Court · (1924) 26 BOMLR 509
Limitation Act, 1908 — Article 118
High Courts13 Mar 1924Dismissed
Mahomed Rahimtulla Haji Joosab Vs Esmail Allarakhia
Bombay High Court · (1924) 26 BOMLR 549
High Courts13 Mar 1924
Vishnu Narayan Deo Vs Keshav Gajanan Potbhare
Bombay High Court · AIR 1924 Bom 468 : (1924) 26 BOMLR 426
Limitation Act, 1908 — Section 6
High Courts11 Mar 1924Dismissed
Chhotubhai Bhimbhai Vs Dajibhai Ukabhai
Bombay High Court · AIR 1924 Bom 472 : (1924) 26 BOMLR 432
General Clauses Act, 1897 — Section 10
High Courts10 Mar 1924
Nemichand Bhickchand Marwadi Vs Kenalchand Jasraj Marwadi
Bombay High Court · 80 Ind. Cas. 748
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Nemichand Bhickchand Marwadi Vs Kevalchand Jasraj Marwadi
Bombay High Court · AIR 1924 Bom 440 : (1924) 26 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Velji Bhimsey and Co. Vs Bachoo Bhaidas
Bombay High Court · AIR 1925 Bom 118 : (1924) 26 BOMLR 349 : 87 Ind. Cas. 199
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts08 Mar 1924
Pandurang Veduram Vs Mohan Chhatrabhuj
Bombay High Court · 80 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts07 Mar 1924Dismissed
Hosbanna Devanna Naik Vs Devanna Sannappa Naik
Bombay High Court · AIR 1924 Bom 444 : (1924) 26 BOMLR 424
High Courts07 Mar 1924Allowed
Ibrahim Mohidin Mhate Vs Krishnaji Laxman Bhagvat
Bombay High Court · AIR 1924 Bom 459 : (1924) 26 BOMLR 421
Khoti Settlement Act, 1880 — Section 9
High Courts07 Mar 1924Allowed
Nagindas Motilal Vs Nilaji Moroba Naik
Bombay High Court · AIR 1924 Bom 390 : (1924) 26 BOMLR 395
Civil Procedure Code, 1908 (CPC) — Section 110, 98Limitation Act, 1908 — Section 5
High Courts06 Mar 1924
Ganpaya Narnappa Vs Krishnappa Annaya Hegde
Bombay High Court · AIR 1924 Bom 394 : (1924) 26 BOMLR 491
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts06 Mar 1924
Commissioner of Income Tax Vs Phillip Seddon Mellor
Bombay High Court · AIR 1924 Bom 361 : (1924) 26 BOMLR 366
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 55
High Courts06 Mar 1924
The Narsinggirji Manufacturing Company Vs Budansaheb Abdulsaheb Kaji
Bombay High Court · (1924) 26 BOMLR 523
Evidence Act, 1872 — Section 91
High Courts05 Mar 1924
Emperor Vs Raghya Nagya
Bombay High Court · AIR 1924 Bom 432 : (1924) 26 BOMLR 323
Criminal Procedure Code, 1898 (CrPC) — Section 238
High Courts01 Mar 1924
Irabasappa Bin Gangappa Dalal and Another Vs Bhadrawa Kom Dod Basappa Prabhu Shetti
Bombay High Court · 80 Ind. Cas. 189
High Courts29 Feb 1924Allowed
Rukmini Vithu Vs Rayaji Dattatraya Pai
Bombay High Court · AIR 1924 Bom 454 : (1924) 26 BOMLR 672 : 83 Ind. Cas. 45
Bombay Land Revenue Code, 1879 — Section 83Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Feb 1924
Vijaya Singh Dattajirao Thorat Vs Shivajirao Narayanarao Thorat and Others
Bombay High Court · 80 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9