High Courts01 May 1924Dismissed
Veerappa Chetty Vs Arunachellam Chetty
Bombay High Court · (1924) 26 BOMLR 661
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,476 of 3,651
High Courts30 Apr 1924
Emperor Vs Charles John Walker
Bombay High Court · (1924) 26 BOMLR 610 : 83 Ind. Cas. 932
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 304
High Courts07 Apr 1924Dismissed
Kadoth Ambu Nair Vs Secretary of State for India in Council
Bombay High Court · (1924) 26 BOMLR 639
Limitation Act, 1908 — Article 120
High Courts07 Apr 1924
The Midnapur Zamindary Company Ltd. Vs Kumar Naresh Narayan Roy
Bombay High Court · (1924) 26 BOMLR 651
Civil Procedure Code, 1882 — Section 264Limitation Act, 1908 — Article 142
High Courts07 Apr 1924
Achalsingh Kesrisingh Vs Dolatsingh Surajmalji
Bombay High Court · AIR 1924 Bom 470 : (1924) 26 BOMLR 678 : 83 Ind. Cas. 30
Bombay Village Police Act, 1867 — Section 3Contract Act, 1872 — Section 69Specific Relief Act, 1877 — Section 42
High Courts04 Apr 1924Allowed
Narhar Govind Navathe Vs Balvant Hari Navathe
Bombay High Court · AIR 1924 Bom 437 : (1924) 26 BOMLR 528
High Courts03 Apr 1924
Shiddubai Rudragauda Desai and Another Vs Nilapagauda Bharmagauda
Bombay High Court · 83 Ind. Cas. 616
Evidence Act, 1872 — Section 111
High Courts03 Apr 1924Dismissed
Mukundkrishna Govindkrishna Vs Mohanlal Parvatishankar
Bombay High Court · AIR 1924 Bom 514 : (1924) 26 BOMLR 620 : 83 Ind. Cas. 622
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts03 Apr 1924Dismissed
Shiddubai Rudragauda Desai Vs Nilapgauda Bharmagauda
Bombay High Court · AIR 1924 Bom 457 : (1924) 26 BOMLR 622
Evidence Act, 1872 — Section 111
High Courts02 Apr 1924
Emperor Vs Shivputraya Durdundaya and Another
Bombay High Court · (1924) ILR (Bom) 510
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 326
High Courts02 Apr 1924
Emperor Vs Shivaputraya Durdundaya
Bombay High Court · AIR 1924 Bom 456 : (1924) 26 BOMLR 438
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 326
High Courts02 Apr 1924
In Re: Amarsang Shivasangji
Bombay High Court · AIR 1924 Bom 452 : (1924) 26 BOMLR 436
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Apr 1924
Emperor Vs Gala Mana
Bombay High Court · AIR 1924 Bom 453 : (1924) 26 BOMLR 434
Penal Code, 1860 (IPC) — Section 379, 75
High Courts02 Apr 1924
In Re: Pundalik Shankar Gujar
Bombay High Court · AIR 1924 Bom 448 : (1924) 26 BOMLR 440
Criminal Procedure Code, 1898 (CrPC) — Section 403(1)
High Courts01 Apr 1924
Ganpati Gopal Risbud Vs Secretary of State for India
Bombay High Court · AIR 1925 Bom 44 : (1924) 26 BOMLR 754 : 83 Ind. Cas. 370
Bombay Land Revenue Code, 1879 — Section 106
High Courts31 Mar 1924
K.C. Shriman Nedan Rajah Kotakal Vs The Malabar Timber Co. Ltd.
Bombay High Court · AIR 1924 Bom 412 : (1924) 26 BOMLR 541
Civil Procedure Code, 1908 (CPC) — Section 16Letters Patent Act, 1865 — Clause 12
High Courts28 Mar 1924Dismissed
Manjaya Subraya Vs Tammaya Vasudeo Shanbhog
Bombay High Court · AIR 1924 Bom 449 : (1924) 26 BOMLR 520
Bombay Land Revenue Code, 1879 — Section 63
High Courts25 Mar 1924
Namdev Tukaram Girme Vs Vishnu Chintaman Dunakhe
Bombay High Court · AIR 1924 Bom 395 : (1924) 26 BOMLR 497
High Courts24 Mar 1924Dismissed
Shridhar Shabaya Jotishi Vs Janak Shankar Jotishi
Bombay High Court · AIR 1924 Bom 447 : (1924) 26 BOMLR 486
Registration Act, 1908 — Section 17(b)
High Courts24 Mar 1924Dismissed
Pandu Dagadu Mahar Vs Jamnadas Chotumal Marwadi
Bombay High Court · AIR 1925 Bom 113 : (1924) 26 BOMLR 470 : 85 Ind. Cas. 778