High Courts25 Jun 1924
Hanamgowda Shidgowda Patil Vs Irgowda Shivgowda Patil
Bombay High Court · AIR 1925 Bom 9 : (1924) 26 BOMLR 829 : 84 Ind. Cas. 374
Limitation Act, 1908 — Article 144, 91
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,475 of 3,651
High Courts24 Jun 1924Dismissed
Shivappa Mallappa Hosmani Vs Avali Lumanna Ghadi
Bombay High Court · AIR 1924 Bom 521 : (1924) 26 BOMLR 814 : 83 Ind. Cas. 145
High Courts19 Jun 1924
Narsingirji Gyanagirji Vs Raja Panuganti Parthasardhi
Bombay High Court · (1925) 27 BOMLR 4
High Courts19 Jun 1924Dismissed
Kenchava Sanyellappa Hosmani Vs Girimalappa Channappa Somasagar
Bombay High Court · (1924) 26 BOMLR 779
High Courts19 Jun 1924Dismissed
R. Vaidyanatha Ayyar Vs Swaminatha Ayyar
Bombay High Court · (1924) 26 BOMLR 1121
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Jun 1924Dismissed
In Re: Ramdas Vishnudas
Bombay High Court · AIR 1924 Bom 511 : (1924) 26 BOMLR 713
Criminal Procedure Code, 1898 (CrPC) — Section 476AOaths Act, 1873 — Section 11
High Courts12 Jun 1924
Emperor Vs Ezekiel Moses Penkar
Bombay High Court · AIR 1924 Bom 484 : (1924) 26 BOMLR 715
High Courts10 Jun 1924Allowed
Motilal Parsharam Vs Fulchand Balaram
Bombay High Court · AIR 1924 Bom 515 : (1924) 26 BOMLR 770 : 83 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts27 May 1924Dismissed
Sarkar Barnard and Co. Vs Alak Manjary Kuari
Bombay High Court · (1924) 26 BOMLR 737
High Courts20 May 1924
In Re: Abubaker Haji Abdulla
Bombay High Court · AIR 1924 Bom 513 : (1924) 26 BOMLR 627 : 83 Ind. Cas. 809
Presidency Towns Insolvency Act, 1909 — Section 66
High Courts14 May 1924
Emperor Vs Mhabli Rama Sail
Bombay High Court · AIR 1924 Bom 480 : (1924) 26 BOMLR 706 : 87 Ind. Cas. 520
Evidence Act, 1872 — Section 26
High Courts13 May 1924Dismissed
The Imperial Tobacco Company of India Ltd. Vs Albert Bonnan
Bombay High Court · (1924) 26 BOMLR 683
High Courts13 May 1924Dismissed
Maharu Lotu Vs Khandu Hari Patil
Bombay High Court · (1924) 26 BOMLR 742
High Courts09 May 1924Dismissed
Asharfi Singh Vs Bidya Prashad Narayan Singh
Bombay High Court · (1924) 26 BOMLR 776
High Courts09 May 1924Dismissed
Jagapat Singh Dugar Vs Puran Chand Nahatta
Bombay High Court · (1924) 26 BOMLR 772
High Courts07 May 1924
In Re: Fardunji Dadabhai Daruvala
Bombay High Court · AIR 1924 Bom 512 : 83 Ind. Cas. 782
High Courts01 May 1924
Anaji Venkatesh Mujumdar and Others Vs Emperor
Bombay High Court · 87 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 109, 467, 471
High Courts01 May 1924Dismissed
Emperor Vs Annaji Venkatesh Mujumdar
Bombay High Court · AIR 1924 Bom 445 : (1924) 26 BOMLR 614
Criminal Procedure Code, 1898 (CrPC) — Section 476Evidence Act, 1872 — Section 30