High Courts13 Feb 1925
Deekappa Malappa Hubli Vs Chanbasappa Rachappa Neeli
Bombay High Court · AIR 1925 Bom 420 : (1925) 27 BOMLR 917
Civil Procedure Code, 1908 (CPC) — Section 63
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,465 of 3,651
High Courts12 Feb 1925
Hardayal Shivlal Vs Haji Adam Goolmahomed
Bombay High Court · AIR 1925 Bom 344 : (1925) 27 BOMLR 545 : 87 Ind. Cas. 1011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 74
High Courts12 Feb 1925Dismissed
Suryajirao Ganpatrao Jahagirdar Vs Sidhanath Dhonddeo Garud
Bombay High Court · AIR 1925 Bom 435 : (1925) 27 BOMLR 645
High Courts11 Feb 1925
Hurdayal Shivlal and Ex-parte Malvi, Mody, Ranchhoddas and Co. Vs Haji Adam Gool Mahomed
Bombay High Court · (1925) ILR (Bom) 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 74
High Courts10 Feb 1925Dismissed
Hanmant Subbaya Naik Vs Krishna Manjunath Yaji
Bombay High Court · AIR 1925 Bom 402 : (1925) 27 BOMLR 642
High Courts10 Feb 1925
Ganapa Putta Hegde Vs Hammad Saiba Vallad Abdul Saib
Bombay High Court · (1925) ILR (Bom) 596
Transfer of Property Act, 1882 — Section 55(2)
High Courts10 Feb 1925
In Re: Mallappa Basappa Kurnahallu
Bombay High Court · (1926) 28 BOMLR 488
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Feb 1925Dismissed
Kedarnath Goenka Vs Anant Prasad Singh
Bombay High Court · (1925) 27 BOMLR 848
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts06 Feb 1925
Nilkant Vasudeo Samant and Others Vs Balwant Pandurang Samant
Bombay High Court · AIR 1925 Bom 431
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Feb 1925
Nilkanth Vasudeo Samant and Others Vs Balvant Pandurang Samant
Bombay High Court · 88 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts05 Feb 1925Allowed
Gafur Imam Vs Amir Isab Saudagar
Bombay High Court · AIR 1925 Bom 484 : (1925) 27 BOMLR 629
Transfer of Property Act, 1882 — Section 95
High Courts05 Feb 1925Dismissed
Govind Vasudeo Kulkarni Vs Narayan Balwant Kulkarni
Bombay High Court · AIR 1925 Bom 439 : (1925) 27 BOMLR 627
Provincial Small Cause Courts Act, 1887 — Article 13
High Courts05 Feb 1925Dismissed
The Jubilee Mills Ltd. Vs The Commissioner of Income Tax
Bombay High Court · AIR 1925 Bom 257 : (1925) 27 BOMLR 400
Income Tax Act, 1961 — Section 26, 51
High Courts03 Feb 1925
John Robert Ball Vs Charles William Ball
Bombay High Court · AIR 1925 Bom 337 : (1925) 27 BOMLR 564 : (1930) ILR (Bom) 273
High Courts02 Feb 1925Dismissed
Dhanraj Joharmal Vs Soni Bai
Bombay High Court · (1925) 27 BOMLR 837
Evidence Act, 1872 — Section 115
High Courts30 Jan 1925
Tilakdhari Singh Vs Kesho Prasad Singh
Bombay High Court · (1925) 27 BOMLR 819
High Courts30 Jan 1925Dismissed
Imambhai Kamrudin Vs Rahimbhai Usmanbhai
Bombay High Court · (1925) 27 BOMLR 503 : 87 Ind. Cas. 977
Limitation Act, 1963 — Article 120
High Courts30 Jan 1925Dismissed
Mahadev Vithu Patil Vs Ganoo Changoo Patil
Bombay High Court · AIR 1925 Bom 324 : (1925) 27 BOMLR 500 : 87 Ind. Cas. 735
High Courts29 Jan 1925Dismissed
Sundrabai Vithal Deshpande Vs Lakshman Ramchandra Deshpande
Bombay High Court · AIR 1925 Bom 325 : (1925) 27 BOMLR 497 : 87 Ind. Cas. 723
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20