High Courts27 Mar 1925Dismissed
Probhudas Vs Ganidada
Bombay High Court · (1925) 27 BOMLR 855
Tariff Act, 1894 — Section 10
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,463 of 3,651
High Courts27 Mar 1925
Udoychand Panalal Vs P.E. Guzdar and Co.
Bombay High Court · (1925) 27 BOMLR 867
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts25 Mar 1925Allowed
Ulawappa Basawaneppa Hugar Vs Gadigewa Hugar
Bombay High Court · AIR 1925 Bom 477 : (1925) 27 BOMLR 948
Bombay Land Revenue Code, 1879 — Section 133
High Courts25 Mar 1925Allowed
Martand Trimbak Gadre Vs Amritrao Raghojirao Damale
Bombay High Court · AIR 1925 Bom 501 : (1925) 27 BOMLR 951
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts25 Mar 1925
Nagindas Dahyabhai Vs Gordhandas Dahyabhai
Bombay High Court · 88 Ind. Cas. 941
Provincial Insolvency Act, 1920 — Section 53
High Courts24 Mar 1925
Supadi Vs Emperor
Bombay High Court · 87 Ind. Cas. 840(1)
Penal Code, 1860 (IPC) — Section 300(4), 302
High Courts24 Mar 1925Dismissed
Emperor Vs P.B. Ponde
Bombay High Court · (1925) 27 BOMLR 612
City of Bombay Police Act, 1902 — Section 70, 72, 74
High Courts24 Mar 1925
Emperor Vs Supadi Lukadu
Bombay High Court · (1925) 27 BOMLR 604
Penal Code, 1860 (IPC) — Section 300(4), 302, 309
High Courts23 Mar 1925Dismissed
Vishnu Moreshwar Dabholkar Vs Sadashiv Shivram Nisale
Bombay High Court · AIR 1925 Bom 509 : (1925) 27 BOMLR 943
High Courts21 Mar 1925
The Coorla Spinning and Weaving Mills Company Limited Vs Vallabhdas Kallianji
Bombay High Court · AIR 1925 Bom 547 : (1925) 27 BOMLR 1168 : 94 Ind. Cas. 575
Contract Act, 1872 — Section 107
High Courts20 Mar 1925
Jivanchand Gambhirmal and Others Vs Laxminarayan Ganeshram
Bombay High Court · 89 Ind. Cas. 885
Contract Act, 1872 — Section 30
High Courts20 Mar 1925Dismissed
Jivanchand Gambhirmal Vs Laxminarayan Ganeshram
Bombay High Court · AIR 1925 Bom 511 : (1925) 27 BOMLR 941
Contract Act, 1872 — Section 30
High Courts20 Mar 1925Dismissed
Shrinivas Narayan Prabhu Vs Shiddika Maidin Saiba
Bombay High Court · AIR 1925 Bom 413 : (1925) 27 BOMLR 931
High Courts19 Mar 1925
Peruri Suryanarayanan Vs W.L. Narsimha
Bombay High Court · AIR 1925 Bom 415 : (1925) 27 BOMLR 938
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts18 Mar 1925Dismissed
R.K. Mody and Co. Vs Mahomedbhai Abdool Hoossein and Co.
Bombay High Court · AIR 1925 Bom 378 : (1925) 27 BOMLR 595 : 87 Ind. Cas. 793
Bombay General Clauses Act, 1904 — Section 7
High Courts17 Mar 1925
Tukaram Mahadu Tandel Vs Ramchandra Mahadu Tandel
Bombay High Court · AIR 1925 Bom 425 : (1925) 27 BOMLR 921
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Mar 1925Dismissed
Gajadhar Mahton Vs Ambika Prasad Tewari
Bombay High Court · (1925) 27 BOMLR 853
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts10 Mar 1925Dismissed
Laxman Waman Gadre Vs Saraswati Ganesh Gadre
Bombay High Court · AIR 1925 Bom 432 : (1925) 27 BOMLR 692
High Courts08 Mar 1925Allowed
Kathu Jairam Gujar Vs Vishvanath Ganesh Javadekar
Bombay High Court · AIR 1925 Bom 470 : (1925) 27 BOMLR 682
Contract Act, 1872 — Section 23
High Courts05 Mar 1925
Chhotalal Mohanlal Vs Ambalal Hargovan
Bombay High Court · AIR 1925 Bom 423 : (1925) 27 BOMLR 685
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8