High Courts29 Jan 1925Dismissed
Dnyanu Yesu Jagdale Vs Vishnu Parsharam Chitnis
Bombay High Court · AIR 1925 Bom 372 : (1925) 27 BOMLR 495 : 87 Ind. Cas. 721
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,466 of 3,651
High Courts29 Jan 1925Dismissed
Ramsing Harising Vs Bai Dhanba
Bombay High Court · AIR 1925 Bom 512 : (1925) 27 BOMLR 626
Transfer of Property Act, 1882 — Section 107
High Courts28 Jan 1925
Emperor Vs Krishtappa Khandappa
Bombay High Court · AIR 1925 Bom 327 : (1925) 27 BOMLR 599 : 87 Ind. Cas. 838
Penal Code, 1860 (IPC) — Section 29, 473
High Courts27 Jan 1925
Limbaji Ravji Hajare Vs Rahi Ravji Hajare
Bombay High Court · 88 Ind. Cas. 643
Contract Act, 1872 — Section 64, 65
High Courts23 Jan 1925
In Re: Mahomed Esmail Fazla
Bombay High Court · AIR 1925 Bom 329 : (1925) 27 BOMLR 551
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts23 Jan 1925
Ardeshar Cowasji Patel Vs K.D. and Bros.
Bombay High Court · AIR 1925 Bom 330 : (1925) 27 BOMLR 553
Transfer of Property Act, 1882 — Section 76
High Courts22 Jan 1925Allowed
Mahadev Narayan Joshi Vs Shridharbhat Gopalbhat Joshi
Bombay High Court · AIR 1925 Bom 311 : (1925) 27 BOMLR 488 : 87 Ind. Cas. 716
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts22 Jan 1925Allowed
Achyut Narayan Khare Vs Ramchandra Keshav Ukidve
Bombay High Court · AIR 1925 Bom 362 : (1925) 27 BOMLR 492 : 87 Ind. Cas. 719
High Courts21 Jan 1925Dismissed
Hirabhai Dahyabhai Vs Maneklal Ranchhod
Bombay High Court · AIR 1925 Bom 313 : (1925) 27 BOMLR 485 : 87 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts19 Jan 1925
Ved and Sopher Vs R.P. Wagle and Co.
Bombay High Court · AIR 1925 Bom 351 : (1925) 27 BOMLR 556
High Courts16 Jan 1925Allowed
Narsingacharya Gopalacharya Shurpali Vs Tulsabai Rambhat Dandavati
Bombay High Court · AIR 1925 Bom 320 : (1925) 27 BOMLR 483 : 87 Ind. Cas. 712
Guardians and Wards Act, 1890 — Section 30
High Courts16 Jan 1925
Commissioner of Income Tax Vs Sir Purshottamdas Thakordas
Bombay High Court · AIR 1925 Bom 318 : (1925) 27 BOMLR 478 : 87 Ind. Cas. 706
Income Tax Act, 1922 — Section 66(2)
High Courts15 Jan 1925
Basayya Ayappa Sarghnachayar Vs Allayya Maharudrayya Ganachari
Bombay High Court · AIR 1925 Bom 328 : 87 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts14 Jan 1925
David Sassoon Vs Emperor
Bombay High Court · AIR 1925 Bom 259 : 87 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 488, 491
High Courts14 Jan 1925
Tukaram Dhondi Takamare Vs Balabai Naigu Takamabe
Bombay High Court · AIR 1925 Bom 377 : (1925) 27 BOMLR 474 : 87 Ind. Cas. 696
Specific Relief Act, 1877 — Section 9
High Courts14 Jan 1925
Emperor Vs David Sassoon
Bombay High Court · (1925) 27 BOMLR 359
Criminal Procedure Code, 1898 (CrPC) — Section 488, 491
High Courts13 Jan 1925
Saibai Govind Lavlekar Vs Balkrishna Pandurang Bane
Bombay High Court · AIR 1925 Bom 368 : (1925) 27 BOMLR 471 : 87 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts13 Jan 1925Allowed
Chandulal Suklal Shet Vs Dagdu Mahadu Chaudhari
Bombay High Court · AIR 1925 Bom 342 : (1925) 27 BOMLR 472 : 87 Ind. Cas. 435
High Courts08 Jan 1925
Indurai Bhaurai Desai Vs Shivlal Nabhubhai
Bombay High Court · 87 Ind. Cas. 699
Transfer of Property Act, 1882 — Section 58
High Courts08 Jan 1925Dismissed
Indurai Bhaurai Desai Vs Shivlal Nabhubhal
Bombay High Court · AIR 1925 Bom 339 : (1925) 27 BOMLR 467
Limitation Act, 1963 — Article 148Transfer of Property Act, 1882 — Section 58