High Courts23 Aug 1935Dismissed
Shamrao Krishnaji Honnali Vs The United House Building and Engineering Society (India) Ltd.
Bombay High Court · (1936) 38 BOMLR 1092 : 166 Ind. Cas. 294
Companies Act, 1956 — Section 277
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,360 of 3,651
High Courts23 Aug 1935
Emperor Vs Narayan Mudlagiri Mahale
Bombay High Court · (1935) 37 BOMLR 885 : 159 Ind. Cas. 923
Child Marriage Restraint Act, 1929 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 4
High Courts23 Aug 1935
Dhondo Yeshvant Kulkarni Vs Mishrilal Surajmal
Bombay High Court · AIR 1936 Bom 59 : (1936) 38 BOMLR 6 : 160 Ind. Cas. 1046
High Courts15 Aug 1935
Sattappa Gurusattappa Hukeri Vs Mahomedsaheb Appalal Kazi
Bombay High Court · AIR 1936 Bom 227 : 163 Ind. Cas. 305
High Courts15 Aug 1935
Emperor Vs Mrs. S. D''Cunha
Bombay High Court · AIR 1936 Bom 15 : (1935) 37 BOMLR 880 : 160 Ind. Cas. 515
Penal Code, 1860 (IPC) — Section 441
High Courts13 Aug 1935Dismissed
Narayan Ganpat Mahajan Vs Radhabai Krishnaji Mahajan
Bombay High Court · AIR 1936 Bom 162 : (1936) 38 BOMLR 215
Limitation Act, 1908 — Article 182(2)
High Courts09 Aug 1935
Veherbhai Vallavbhai Vs Javer Soma
Bombay High Court · (1935) 37 BOMLR 942 : 160 Ind. Cas. 527
Limitation Act, 1908 — Article 182(7)
High Courts09 Aug 1935Allowed
Girikant Shivlal Pandya Vs Vadilal Vrijlal Shah
Bombay High Court · AIR 1936 Bom 164 : (1936) 38 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(2), 28(4)
High Courts09 Aug 1935Allowed
Pitambar Khemji Gujar Vs Rajaram Shahajirao Surbarao Mahamunkar
Bombay High Court · AIR 1936 Bom 175 : (1936) 38 BOMLR 205
Registration Act, 1908 — Section 17(1)(b)
High Courts07 Aug 1935Dismissed
Raghavendra Hanmantrao Bennur Vs Industrial Bank
Bombay High Court · AIR 1936 Bom 396 : (1936) 38 BOMLR 927 : 165 Ind. Cas. 512
Bombay Co-operative Societies Act, 1925 — Section 65Limitation Act, 1908 — Article 182
High Courts06 Aug 1935
Emperor Vs Vaijappa Shivlingappa Humberwadi
Bombay High Court · (1935) 37 BOMLR 739 : 158 Ind. Cas. 649
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts01 Aug 1935
Gulabrao Laxmanrao Chandgude Vs Emperor
Bombay High Court · AIR 1935 Bom 409 : 162 Ind. Cas. 207
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118
High Courts01 Aug 1935Dismissed
Emperor Vs Gulabrao Chandgude
Bombay High Court · (1935) 37 BOMLR 745
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118, 12
High Courts27 Jul 1935Dismissed
Ramchandra Doddappa Naik Vs Hanamnaik Dodnaik Patil
Bombay High Court · AIR 1936 Bom 1 : (1935) 37 BOMLR 920
High Courts24 Jul 1935Allowed
Dahyabhai Vanmalidas Shah Vs Hiralal Umedram Shah
Bombay High Court · AIR 1936 Bom 3 : (1935) 37 BOMLR 939
High Courts23 Jul 1935
Lala Atma Ram Vs Lala Beni Prasad
Bombay High Court · (1935) 37 BOMLR 871
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Jul 1935Dismissed
Rameshwar Baksh Singh Vs Balraj Kuar
Bombay High Court · (1935) 37 BOMLR 862
Succession Act, 1925 — Section 82
High Courts22 Jul 1935
Abdul Gani Sumar Vs The Reception Committee of the 48th Indian National Congress
Bombay High Court · AIR 1936 Bom 250 : (1936) 38 BOMLR 380 : 163 Ind. Cas. 532
Arbitration Act, 1940 — Section 14Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts18 Jul 1935Allowed
The Secretary of State for India Vs Yadavgir Dharamgir
Bombay High Court · AIR 1936 Bom 19 : (1935) 37 BOMLR 931 : 160 Ind. Cas. 505
Government of India Act, 1915 — Section 30