High Courts11 Oct 1935Dismissed
Byramji Bomanji Talati Vs The Official Assignee
Bombay High Court · (1936) 38 BOMLR 71
Presidency Towns Insolvency Act, 1909 — Section 51
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,359 of 3,651
High Courts11 Oct 1935Dismissed
Bhagwan Bakhsh Singh Vs Mahesh Bakhsh Singh
Bombay High Court · (1936) 38 BOMLR 1
Evidence Act, 1872 — Section 112
High Courts11 Oct 1935Dismissed
Ramasray Prasad Choudhary Vs Radhika Debi
Bombay High Court · (1936) 38 BOMLR 120
High Courts08 Oct 1935Dismissed
Abdul Rehman Mohamud Yusuf Vs Sir Phiroze Cursetji Sethna
Bombay High Court · AIR 1936 Bom 88 : (1936) 38 BOMLR 34
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 109
High Courts04 Oct 1935Dismissed
Ford Motor Company of India Limited Vs The Secretary of State for India
Bombay High Court · AIR 1936 Bom 356 : (1936) 38 BOMLR 283
Sea Customs Act, 1878 — Section 29, 30
High Courts04 Oct 1935
Shrimant Ramchandra Mukundrao Kibe Vs The Servants of India Society Shriniwas Shastri Vs Shrimant Ramchandra Mukundrao Kibe
Bombay High Court · AIR 1936 Bom 272 : (1936) 38 BOMLR 518
Bombay High Court Rules — Rule 97Bombay Pleaders Act, 1920 — Section 20Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12
High Courts03 Oct 1935Dismissed
Shambhuprasad Umiashankar Vs Lalbhai Bhikhabhai Shah
Bombay High Court · AIR 1936 Bom 219 : (1936) 38 BOMLR 264 : 163 Ind. Cas. 293
Easements Act, 1882 — Section 15
High Courts26 Sept 1935
Ganapati Manja Hegade Vs Subraya Rayappa Shetti
Bombay High Court · AIR 1936 Bom 137 : (1936) 38 BOMLR 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24
High Courts24 Sept 1935Dismissed
Bai Fatma Vs Gulamnabi Hajibhai
Bombay High Court · AIR 1936 Bom 197 : (1936) 38 BOMLR 261
Partition Act, 1893 — Section 4
High Courts23 Sept 1935Allowed
Vithaldas Govindram Gandhi Vs Vadilal Chhaganlal Shah
Bombay High Court · (1936) 38 BOMLR 257 : 163 Ind. Cas. 129
Succession Act, 1925 — Section 246
High Courts20 Sept 1935Dismissed
The Secretary of State for India Vs Vedavyas Venkatesh Bhatta
Bombay High Court · AIR 1936 Bom 213 : (1936) 38 BOMLR 267 : 163 Ind. Cas. 357
Bombay Land Revenue Code, 1879 — Section 137, 151
High Courts18 Sept 1935
Emperor Vs Janke Gopal Koli
Bombay High Court · AIR 1936 Bom 35 : (1935) 37 BOMLR 967 : 160 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 495Penal Code, 1860 (IPC) — Section 324
High Courts17 Sept 1935Allowed
Krishnaji Hari Dhamdhere Vs Gopal Narayan Dhamdhere
Bombay High Court · AIR 1936 Bom 166 : (1936) 38 BOMLR 218
Court Fees Act, 1870 — Section 12, 7(iv)(f)
High Courts11 Sept 1935
Isamoddin Ajmoddin Vs Ajmoddin Shamsoddin
Bombay High Court · AIR 1936 Bom 176 : (1936) 38 BOMLR 255
Provincial Insolvency Act, 1920 — Section 53
High Courts10 Sept 1935
Manilal Lallubhai Vs The Bharat Spinning and Weaving Co. Ltd.
Bombay High Court · AIR 1936 Bom 242 : (1936) 38 BOMLR 388 : 163 Ind. Cas. 467
High Courts10 Sept 1935Allowed
Bai Jivkore Lakshmiram Vs Himatlal Girdharlal Parekh
Bombay High Court · AIR 1936 Bom 98 : (1935) 37 BOMLR 965
Transfer of Property Act, 1882 — Section 111(4)
High Courts09 Sept 1935Dismissed
Jamnabai Gulabchand Gujarati Vs Dattatraya Ramchandra Gujarati
Bombay High Court · AIR 1936 Bom 160 : (1936) 38 BOMLR 251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Specific Relief Act, 1877 — Section 42
High Courts05 Sept 1935
Vithal Tukaram Kulkarni Vs Balu Bapu Gude and Others
Bombay High Court · AIR 1936 Bom 283
High Courts04 Sept 1935Dismissed
Tukaram Rangrao Patil Vs Subhedar Nanaji Patil
Bombay High Court · (1936) 38 BOMLR 242
Transfer of Property Act, 1882 — Section 99
High Courts28 Aug 1935Dismissed
Emperor Vs A.A. Alwe
Bombay High Court · AIR 1936 Bom 5 : (1935) 37 BOMLR 892
Trade Disputes Act, 1929 — Section 17