High Courts15 Nov 1935Dismissed
Nadirsha Hormusji Sidhwa Vs Krishnabai Bala
Bombay High Court · AIR 1936 Bom 199 : (1936) 38 BOMLR 280 : 163 Ind. Cas. 79
Workmens Compensation Act, 1923 — Section 2(ii)
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,358 of 3,651
High Courts13 Nov 1935
Zipru Krishna Vs Pannalal Bahirudas
Bombay High Court · (1936) 38 BOMLR 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 46 Rule 1, 68
High Courts12 Nov 1935
Fakir Mahomed Ramzan Vs Emperor
Bombay High Court · AIR 1936 Bom 151 : 162 Ind. Cas. 231
Penal Code, 1860 (IPC) — Section 380, 454
High Courts12 Nov 1935Dismissed
Emperor Vs Fakir Mahomed Ramzan
Bombay High Court · (1936) 38 BOMLR 160
Penal Code, 1860 (IPC) — Section 454
High Courts08 Nov 1935
Lakshmichand Rajmal Vs Gopikisan Balmukund
Bombay High Court · AIR 1936 Bom 171 : (1936) 38 BOMLR 117
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts08 Nov 1935
Kaikhusroo Manekshah Talyarkhan Vs Gangadas Dwarkadas
Bombay High Court · AIR 1936 Bom 322 : (1936) 38 BOMLR 712 : 165 Ind. Cas. 184
Limitation Act, 1908 — Article 48, 95
High Courts07 Nov 1935
Motilal Chimanram Vs Sarupchand Prithiraj
Bombay High Court · (1936) 38 BOMLR 1058
Contract Act, 1872 — Section 263Partnership Act, 1932 — Section 47
High Courts04 Nov 1935Allowed
Pratapmull Agarwalla Vs Dhanabati Bibi
Bombay High Court · (1936) 38 BOMLR 323
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1935Dismissed
Devendra Prasad Sukul Vs Surendra Prasad Sukul
Bombay High Court · (1936) 38 BOMLR 319
Transfer of Property Act, 1882 — Section 31
High Courts28 Oct 1935Dismissed
Raja Somasekhara Royal Vs Raja Sugutur Mahadeva Royal
Bombay High Court · (1936) 38 BOMLR 317 : (1936) 43 LW 105
High Courts28 Oct 1935Dismissed
The Commissioner of Income Tax Vs Currimbhoy Ebrahim and Sons Limited
Bombay High Court · (1936) 38 BOMLR 139
Income Tax Act, 1922 — Section 42(1)
High Courts25 Oct 1935Allowed
The Commissioner of Income Tax Vs The Buckingham and Carnatic Company Limited
Bombay High Court · (1936) 38 BOMLR 133
Income Tax Act, 1922 — Section 10(2)(vi)
High Courts18 Oct 1935
Shapurji Sorabji and Another Vs Emperor
Bombay High Court · 162 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 471
High Courts18 Oct 1935
Emperor Vs Shapurji Sorabji
Bombay High Court · (1936) 38 BOMLR 106
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts17 Oct 1935
BHOGILAL HARGOVANDAS PATEL Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1937) 5 ITR 555
Income Tax Act, 1922 — Section 26(2)Income Tax Act, 1961 — Section 66(2)
High Courts16 Oct 1935
The Commissioner of Income Tax Vs Abubaker Abdul Rehman
Bombay High Court · (1936) 38 BOMLR 450 : 163 Ind. Cas. 351
Income Tax Act, 1922 — Section 16, 2(11)
High Courts16 Oct 1935
COMMISSIONER OF Income Tax, BOMBAY Vs ABUBAKER ABDUL RAHMAN.
Bombay High Court · AIR 1936 Bom 225 : (1936) 4 ITR 233
Income Tax Act, 1922 — Section 66(2)
High Courts14 Oct 1935Dismissed
The Secretary of State for India in Council Vs Srimutty Parijat Debi
Bombay High Court · (1936) 38 BOMLR 125
Succession Act, 1925 — Section 214
High Courts13 Oct 1935Allowed
Srinivas Prasad Singh Vs Keshava Prasad Singh
Bombay High Court · (1936) 38 BOMLR 146
High Courts11 Oct 1935Dismissed
Fidahusein Pirmahomedalli Vs Bai Monghibai
Bombay High Court · AIR 1936 Bom 257 : (1936) 38 BOMLR 397
Succession Act, 1925 — Section 2