High Courts08 Apr 2022Allowed
Babasaheb And Others Vs Yogesh And Others
Bombay High Court · (2022) 04 BOM CK 0034
Mamlatdar�s Courts Act, 1906 — Section 5(2)
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 335 of 3,651
High Courts07 Apr 2022Disposed Of
Rajesh And Others Vs Parwatiba And Others
Bombay High Court · (2022) 04 BOM CK 0039
Hindu Adoptions And Maintenance Act, 1956 — Section 8, 12, 15Hindu Succession Act, 1956 — Section 14, 15
High Courts07 Apr 2022Allowed
Farukh Khan And Others Vs State Of Maharashtra
Bombay High Court · (2022) 04 BOM CK 0032
Maharashtra Police Act, 1951 — Section 7, 37(1)(3), 55, 59, 60, 119, 135Code Of Criminal Procedure, 1973 — Section 107, 110Indian Penal Code, 1860 — Section 143, 147, 148, 149, 160, 268, 269, 289, 290, 307, 324, 452
High Courts07 Apr 2022Allowed
Akshay @ Nana Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0031
Maharashtra Police Act, 1951 — Section 7, 56(1)(a)(b), 60
High Courts07 Apr 2022Disposed Of/Dismissed
Dasrao And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0030
Land Acquisition Act, 1894 — Section 4, 6, 18, 18(2)(b), 23(2), 28, 34, 54
High Courts07 Apr 2022Allowed
Ganesh Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0029
High Courts07 Apr 2022Dismissed
State Of Maharashtra Vs Abdul Ghulam Ambiya Khot And Others
Bombay High Court · (2022) 04 BOM CK 0028
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 20
High Courts07 Apr 2022Dismissed
Santosh Dnyanoba Gawade And Others Vs Prakash Nensukh Navlakha And Others
Bombay High Court · (2022) 04 BOM CK 0027
Code Of Civil Procedure, 1908 — Section 104, Order43 Rule 1(r)Transfer Of Property Act 1882 — Section 100Evidence Act, 1872 — Section 64B, 65B
High Courts07 Apr 2022Dismissed
Sarang Avinash Kamtekar Vs M/s. Alpha Organic And Others
Bombay High Court · (2022) 04 BOM CK 0026
Constitution Of India, 1950 — Article 226Information Technology Rules, 2021 — Rule 60, 61, 86Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 7, 19, 25, 26, 27, 28, 29, 30, 30(1), 30(2), 31, 31A, 31A(2), 31A(3)
High Courts07 Apr 2022Dismissed/Allowed
Nitin Shamrao Samudre And Others Vs Vs State Of Maharashtra
Bombay High Court · (2022) 04 BOM CK 0025
Indian Penal Code, 1860 — Section 34, 120B, 363, 364A, 384, 414Code Of Criminal Procedure, 1973 — Section 428, 437A
High Courts06 Apr 2022Dismissed
Commissioner Of Customs II JNPT Vs Axiom Cordages Ltd
Bombay High Court · (2022) 04 BOM CK 0066
Customs Act, 1962 — Section 28, 28AA, 28AAA, 47, 124, 130(E), 130(1)
High Courts06 Apr 2022
Asianet Star Communications Private Limited And Others Vs Competition Commissioner Of India & Ors
Bombay High Court · (2022) 04 BOM CK 0033
Competition Act, 2002 — Section 4, 4(2)(a)(ii), 4(2)(c), 19, 19(1), 26, 26(1)
High Courts06 Apr 2022Dismissed
Pramod Kumar Vs Oriental Insurance Co. Ltd. And Another
Bombay High Court · (2022) 04 BOM CK 0016
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption (Amendment) Act, 2018 — Section 13(1)(d), 13(2)
High Courts05 Apr 2022Disposed Of
Laxmikant L. Sajji And Others Vs State Of Goa And Others
Bombay High Court · (2022) 04 BOM CK 0024
Constitution Of India, 1950 — Article 14, 16, 142, 226, 309Police Act, 1861 — Section 17
High Courts05 Apr 2022Dismissed
Vinu And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0023
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 403, 420, 424
High Courts05 Apr 2022Dismissed
ABC Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0022
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 217, 218, 376, 420, 494
High Courts05 Apr 2022Dismissed/Disposed Of
Gajanan Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0021
High Courts05 Apr 2022Disposed Of
Satimata Shaikshnik Va Bahuuddeshiya And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0020
High Courts05 Apr 2022Partly Allowed
M/S. Gupta Freight Carrier Vs Executive Director And Others
Bombay High Court · (2022) 04 BOM CK 0019
Constitution Of India, 1950 — Article 226, 226(2)
High Courts05 Apr 2022Dismissed
Nalini Uttamsing Patil And Others Vs Education Officer (Secondary), Zilla Parishad And Others
Bombay High Court · (2022) 04 BOM CK 0018
Constitution Of India, 1950 — Article 226