COURT ARCHIVE

Bombay High Court judgments

73,004 judgments · page 334 of 3,651

High Courts13 Apr 2022Dismissed

Vithalrao Krishnarao Jadhav And Others Vs Gurudas Shambhu And Others

Bombay High Court · (2022) 04 BOM CK 0055

Limitation Act, 1963 — Article 58, 65Code Of Civil Procedure, 1908 — Order 1 Rule 3, Order 1 Rule 5, Order 6 Rule 2, Order 18 Rule 2, Order 18 Rule 4, Order 40 Rule 31Limitation Act, 1963 — Section 27

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High Courts13 Apr 2022Dismissed

United India Insurance Company Vs Kimberlyn Joanna Stephanie Pereira And Others

Bombay High Court · (2022) 04 BOM CK 0054

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High Courts13 Apr 2022Allowed

Mandar Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0053

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354

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High Courts13 Apr 2022Dismissed

Dr. Lokpriya Uddhav Sakhare Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0052

Maharashtra Control Of Organized Crime (MCOC) Act, 1999 — Section 3(1), 3(1)(ii), 3(2), 3(4), 3(5), 4, 23(2)Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 24(1)(a), 24(2)

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High Courts13 Apr 2022

Manish Vs General Manager And Others

Bombay High Court · (2022) 04 BOM CK 0051

Constitution Of India, 1950 — Article 19(1)(g), 226

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High Courts13 Apr 2022Disposed Of

Narayan Jagoji Karemore Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0050

Constitution Of India, 1950 — Article 142Maharashtra Civil Services (Pension) Rules, 1982 — Rule 129(B)

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High Courts13 Apr 2022Disposed Of

Sunanda Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0049

Constitution Of India, 1950 — Article 142Maharashtra Civil Services (Pension) Rules, 1982 — Rule 129(B)

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High Courts13 Apr 2022Allowed

Shivshankar Narayan Ghate And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0048

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High Courts13 Apr 2022

Parameshwar Ganpat Hagwane And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 04 BOM CK 0047

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High Courts13 Apr 2022Dismissed

Sandeep Vs Aniruddha Chaitram Ramteke And Others

Bombay High Court · (2022) 04 BOM CK 0046

Code Of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts13 Apr 2022Partly Allowed

Agriculture Produce Market Vs Ramesh Marotrao Deulkar (Dead) And Others

Bombay High Court · (2022) 04 BOM CK 0045

Land Acquisition Act, 1894 — Section 4, 18, 54Code Of Civil Procedure, 1908 — Section 96

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High Courts13 Apr 2022Allowed

Namrata Anil Yadav And Others Vs Bhupendra Manohar Bhoir And Others

Bombay High Court · (2022) 04 BOM CK 0044

Motor Vehicles Act, 1988 — Section 128, 166, 173, 184, 194CIndian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Evidence Act, 1872 — Section 106

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High Courts11 Apr 2022Disposed Of

Altamash Ansari Currently In Judicial Custody At Panaji Goa Vs State Of Goa

Bombay High Court · (2022) 04 BOM CK 0043

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 10, 12, 14, 15Information Technology Act, 2000 — Section 14, 67BCode Of Criminal Procedure, 1973 — Section 41A, 164, 173(2), 178, 207

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High Courts11 Apr 2022Disposed Of