High Courts18 Jan 1943
Tribhovandas Manchharam Vs C.R. Contractor''s Company
Bombay High Court · AIR 1943 Bom 416
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,307 of 3,654
High Courts15 Jan 1943Dismissed
Dattatraya Putto Honnangi Vs Tulsabai Chidambar Honnangi
Bombay High Court · AIR 1943 Bom 412 : (1943) 45 BOMLR 802
Transfer of Property Act, 1882 — Section 39
High Courts15 Jan 1943Allowed
Ambaram Popat Vankar Vs Budhalal Mahasukram Shah
Bombay High Court · AIR 1943 Bom 443 : (1943) 45 BOMLR 795
Easements Act, 1882 — Section 4Prescription Act, 1832 — Section 2, 3
High Courts13 Jan 1943
The Apollo Mills, Ltd. Vs Babubhai Chandulal
Bombay High Court · AIR 1944 Bom 12 : (1943) 45 BOMLR 904
Arbitration Act, 1940 — Section 17, 48
High Courts06 Jan 1943Dismissed
Bai Kamala Vs Shankerrao Laxmanrao Jadhav
Bombay High Court · AIR 1943 Bom 407 : (1943) 45 BOMLR 791
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Jan 1943Dismissed
Mahadev Shankar Lokhande Vs Shankar Swamirao Lokhande
Bombay High Court · AIR 1943 Bom 387 : (1943) 45 BOMLR 782
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts30 Dec 1942
The Official Assignee of Bombay Vs Jehangir Sorabji Dalal
Bombay High Court · AIR 1943 Bom 336 : (1943) 45 BOMLR 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts18 Dec 1942
Emperor Vs Nana Shahu Sonavane
Bombay High Court · AIR 1943 Bom 209 : (1943) 45 BOMLR 303
Defence of India Rules, 1939 — Rule 56(1)
High Courts17 Dec 1942
Radhabai Gopal Joshi Vs Gopal Dhondo Joshi
Bombay High Court · (1943) 45 BOMLR 980
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts16 Dec 1942
In Re: Hormasji Ardeshir Mahudavala
Bombay High Court · AIR 1943 Bom 183 : (1943) 45 BOMLR 297
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 420
High Courts15 Dec 1942Dismissed
The Ahmedabad Municipality Vs The Secretary of State
Bombay High Court · (1944) 46 BOMLR 16
Bombay District Municipal Act, 1901 — Section 179(2)
High Courts15 Dec 1942Dismissed
Ram Lal Dutt Sarkar Vs Dhirendra Nath Roy
Bombay High Court · (1944) 46 BOMLR 192
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Dec 1942Dismissed
Nawab Habibulla Vs Commissioner of Income Tax
Bombay High Court · (1944) 46 BOMLR 189
Income Tax Act, 1922 — Section 2(1)
High Courts15 Dec 1942Allowed
Muralidhar Chatterjee Vs International Film Company Limited.
Bombay High Court · (1944) 46 BOMLR 178
Contract Act, 1872 — Section 39
High Courts14 Dec 1942
N. Abdul Rahim Vs Lingappa Vaijappa Angol
Bombay High Court · AIR 1943 Bom 273 : (1943) 45 BOMLR 534
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13
High Courts14 Dec 1942Allowed
Raja Mohan Manucha Vs Manzoor Ahmad Khan
Bombay High Court · (1944) 46 BOMLR 170
Contract Act, 1872 — Section 65
High Courts14 Dec 1942Allowed
Raghbir Singh Lala Vs Ram Rattan Seth
Bombay High Court · (1944) 46 BOMLR 185
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts11 Dec 1942
M.R. Ved and Co. Vs S.B. Hayeem
Bombay High Court · AIR 1943 Bom 340 : (1943) 45 BOMLR 695
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts10 Dec 1942Dismissed
Mahalingayya Basappayya Ullagaddimath Vs Sangayya Chennayya Ullagaddimath
Bombay High Court · AIR 1943 Bom 397 : (1943) 45 BOMLR 773