High Courts09 Mar 1943
Hormasji Jamshedji Ginwalla Vs Maneklal Mansukhbhai
Bombay High Court · AIR 1944 Bom 105 : (1943) 45 BOMLR 1010
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,305 of 3,654
High Courts05 Mar 1943
Mohanlal Narottamdas Kandoi Vs Keshavlal Narottamdas Kandoi
Bombay High Court · AIR 1943 Bom 441 : (1943) 45 BOMLR 880
Court Fees Act, 1870 — Section 5
High Courts04 Mar 1943Dismissed
Govind Prasad Vs Pawankumar
Bombay High Court · (1944) 46 BOMLR 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 14Provincial Insolvency Act, 1920 — Section 35
High Courts03 Mar 1943
Emperor Vs Kamal Dattatraya Sohoni
Bombay High Court · AIR 1943 Bom 304 : (1943) 45 BOMLR 581
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts03 Mar 1943
Taherally Mahomedally Kajiji Vs Chanabasappa Mallappa Warad
Bombay High Court · AIR 1943 Bom 226 : (1943) 45 BOMLR 422
Defence of India Rules, 1962 — Rule 26Prisoners Act, 1900 — Section 35
High Courts03 Mar 1943
Sadashiv Mahadeo Walhekar Vs Mahomed Yakub Mahomed Saidulla
Bombay High Court · AIR 1943 Bom 404 : (1943) 45 BOMLR 877
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
High Courts02 Mar 1943
Emperor Vs Shankarbhai Kashibhai Patel
Bombay High Court · (1943) 45 BOMLR 572
Defence of India Rules, 1962 — Rule 38BEssential Services (Maintenance) Ordinance, 1941 — Section 5(a), 7
High Courts26 Feb 1943Dismissed
Shravan Jayaram Patil Vs Garbad Ukha Nhavi
Bombay High Court · AIR 1943 Bom 406 : (1943) 45 BOMLR 874
Transfer of Property Act, 1882 — Section 53A
High Courts26 Feb 1943
Basalingappa Kushappa Kumbhar and Others Vs Shidramappa Irappa Shivanagi and Another
Bombay High Court · AIR 1943 Bom 321
High Courts26 Feb 1943
Shidramappa Irappa Shivanagi Vs Basalingappa Kushappa Kumbhar
Bombay High Court · (1943) 45 BOMLR 697
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts25 Feb 1943Allowed
Jitendra Nath Roy Vs Samarendra Nath Mitter
Bombay High Court · (1944) 46 BOMLR 232
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts24 Feb 1943Allowed
Nawab Humayun Begam Vs Nawab Shah Mohammad Khan
Bombay High Court · (1944) 46 BOMLR 300
Specific Relief Act, 1877 — Section 42
High Courts23 Feb 1943
Bai Shanta Vs Trikamlal Vrijavallabhdas Shah
Bombay High Court · (1943) 45 BOMLR 957
Limitation Act, 1908 — Section 19
High Courts23 Feb 1943Allowed
Tribhovan Hargovan Vs Shankar Desai
Bombay High Court · AIR 1943 Bom 431 : (1943) 45 BOMLR 866
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 4, 53A, 54
High Courts23 Feb 1943Dismissed
Roshanbai Vs Suleman Haji Ahmed Umar
Bombay High Court · AIR 1944 Bom 213 : (1944) 46 BOMLR 328
High Courts22 Feb 1943
Vamanrao Lallubhai Vs Pranlal Bhagwandas
Bombay High Court · AIR 1944 Bom 63 : (1943) 45 BOMLR 1002
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1908 — Section 3
High Courts21 Feb 1943Dismissed
Rustamalli Goharalli Mirza Vs Aftabhuseinkhan Najafallikhan Mirza
Bombay High Court · AIR 1943 Bom 414 : (1943) 45 BOMLR 862
Transfer of Property Act, 1882 — Section 100
High Courts16 Feb 1943Dismissed
Kundanmal Jasraj Marwadi Vs Surajkuvarbai Tarachand
Bombay High Court · AIR 1943 Bom 455 : (1943) 45 BOMLR 859
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1943Dismissed
Brijlal Ramjidas Vs Govindram G. Seksaria
Bombay High Court · AIR 1943 Bom 201 : (1943) 45 BOMLR 358
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Feb 1943
Tirkangauda Mallangauda Kashigaudar Vs Shivappa Patil.
Bombay High Court · AIR 1944 Bom 40 : (1943) 45 BOMLR 992
Evidence Act, 1872 — Section 112