High Courts08 Dec 1942
Bhagwanji Morarji Goculdas Vs The Alembic Chemical Works Co. Ltd.
Bombay High Court · (1943) 45 BOMLR 691
Civil Procedure Code, 1908 (CPC) — Section 60Partnership Act, 1932 — Section 69
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,308 of 3,654
High Courts04 Dec 1942
Abdul Rahman Syed Lal Vs Aminabi Syed Lal
Bombay High Court · AIR 1943 Bom 409 : (1943) 45 BOMLR 768
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts01 Dec 1942
Pannaji Devichand Vs Basappa Virappa Bellary
Bombay High Court · AIR 1943 Bom 243 : (1943) 45 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6
High Courts01 Dec 1942
Philomena Mendoza Vs Dara Nusserwanji Mistry
Bombay High Court · AIR 1943 Bom 338 : (1943) 45 BOMLR 687
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Dec 1942
W. Wilrow Vs Mahadeo Govind Mehendale
Bombay High Court · AIR 1943 Bom 227 : (1943) 45 BOMLR 516
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Nov 1942Dismissed
Totappa Virbhadrappa Jolad Vs Sharanbasappa Sanganbasappa Jolad
Bombay High Court · AIR 1943 Bom 272 : (1943) 45 BOMLR 561
High Courts27 Nov 1942
Ranchhoddas Purshottam and Co. Vs Ratanji Virpal and Co.
Bombay High Court · AIR 1943 Bom 196 : (1943) 45 BOMLR 384
Arbitration Act, 1940 — Section 33, 39Civil Procedure Code, 1908 (CPC) — Section 109(b), 111
High Courts23 Nov 1942
Maganlal Kishordas Shah Vs Ramanlal Hiralal Shah
Bombay High Court · AIR 1943 Bom 362 : (1943) 45 BOMLR 761
Contract Act, 1872 — Section 11Specific Relief Act, 1877 — Section 42
High Courts23 Nov 1942Dismissed
Venkatrao Shrinivasrao Vs Basavprabhu Lakhamgouda Sirdesai
Bombay High Court · AIR 1943 Bom 348 : (1943) 45 BOMLR 754
Bombay Land Revenue Code, 1879 — Section 84Transfer of Property Act, 1882 — Section 106
High Courts20 Nov 1942Allowed
The Gujarat Oil Mills and Manufacturing Co. Ltd. Vs Shakarbhai Motilal Patel
Bombay High Court · AIR 1943 Bom 239 : (1943) 45 BOMLR 507
High Courts19 Nov 1942
Jethabhai Ranchhodbhai Desai Vs Bai Chanchal
Bombay High Court · AIR 1943 Bom 257 : (1943) 45 BOMLR 504
Provincial Insolvency Act, 1920 — Section 9(2)
High Courts19 Nov 1942Dismissed
Chunilal Pitamberdas Mehta Vs Bai Saraswati Manilal Pitamberdas
Bombay High Court · AIR 1943 Bom 393 : (1943) 45 BOMLR 747
High Courts18 Nov 1942Dismissed
Dashrath Motiram Shet Wani Vs Gajanan Keshav Phadnis
Bombay High Court · AIR 1943 Bom 381 : (1943) 45 BOMLR 740
Limitation Act, 1908 — Section 20, 21(3)(b)
High Courts17 Nov 1942
Emperor Vs Mahadeo Rama
Bombay High Court · (1943) 45 BOMLR 295
Penal Code, 1860 (IPC) — Section 498
High Courts17 Nov 1942
Emperor Vs Banubai Ardeshir Irani
Bombay High Court · AIR 1943 Bom 150 : (1943) 45 BOMLR 281
Letters Patent Act, 1865 — Clause 26Penal Code, 1860 (IPC) — Section 373
High Courts12 Nov 1942Dismissed
G.I.P. Railway Employees Co-operative Bank Ltd. Vs Bhikhaji Merwanji Karanjia
Bombay High Court · AIR 1943 Bom 341 : (1943) 45 BOMLR 676
Arbitration Act, 1940 — Section 33Bombay Co-operative Societies Act, 1925 — Section 54
High Courts23 Oct 1942Dismissed
Bai Bhuribai Sukhanand Gurmukhrai Vs The Advocate General of Bombay
Bombay High Court · AIR 1943 Bom 377 : (1943) 45 BOMLR 669
High Courts22 Oct 1942Allowed
Kantilal Jesingbhai Shah Vs Amratlal Mansukhram Shah
Bombay High Court · AIR 1943 Bom 260 : (1943) 45 BOMLR 497
Limitation Act, 1908 — Section 20
High Courts20 Oct 1942
Fakirappa Jotappa Malemani Vs Ningappa Shidlingappa Matti
Bombay High Court · AIR 1943 Bom 265 : (1943) 45 BOMLR 491
Easements Act, 1882 — Section 13
High Courts20 Oct 1942Dismissed
Ramrakh Bakshiram Marwadi Vs Madhavrao Ganpatrao Bambale
Bombay High Court · AIR 1943 Bom 258 : (1943) 45 BOMLR 494
Civil Procedure Code, 1908 (CPC) — Section 60