High Courts10 Jul 1945
V.N. Deshpande Vs Arvind Mills Co. Ltd.
Bombay High Court · AIR 1946 Bom 423 : (1946) 48 BOMLR 90
Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,288 of 3,654
High Courts06 Jul 1945
Abdeally Hyderbhai Vs Advocate General of Bombay
Bombay High Court · (1946) 48 BOMLR 631
High Courts03 Jul 1945Dismissed
Komalsing Kuwarsing Vs Krishnabai
Bombay High Court · AIR 1946 Bom 304 : (1946) 48 BOMLR 83
Evidence Act, 1872 — Section 68Provident Funds Act, 1925 — Section 3, 5
High Courts03 Jul 1945Dismissed
Malak Khan Vs The King-Emperor
Bombay High Court · (1946) 48 BOMLR 132 : (1946) 59 LW 99
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts03 Jul 1945
Mariambai Vs Abdul Hamid Suleman
Bombay High Court · AIR 1946 Bom 340 : (1946) 48 BOMLR 73
Civil Procedure Code, 1908 (CPC) — Section 132(1)
High Courts03 Jul 1945Dismissed
Ali Mahomed Adamalli Vs Emperor
Bombay High Court · (1946) 48 BOMLR 116
Contempt of Courts Act, 1971 — Section 2(3)Mussalman Wakf Act, 1923 — Section 3
High Courts28 Jun 1945
Abdul Karim Adenwalla Vs Rahimabai
Bombay High Court · AIR 1946 Bom 342 : (1946) 48 BOMLR 67
Mussalman Wakf Validating Act, 1913 — Section 4
High Courts27 Jun 1945
Jadavbai Narayandas Vs Shrikisan
Bombay High Court · AIR 1946 Bom 113 : (1945) 47 BOMLR 978
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts26 Jun 1945Allowed
Ahmedbhai Kadubhai Vs Badruddin
Bombay High Court · AIR 1946 Bom 356 : (1946) 48 BOMLR 110
Bombay Civil Courts Act, 1869 — Section 26, 8Court Fees Act, 1870 — Article 17B, 7(iv)(f)
High Courts29 May 1945Allowed
Commissioner of Income Tax Vs P.E. Polson
Bombay High Court · (1945) 47 BOMLR 737
Income Tax Act, 1922 — Section 25(3)
High Courts29 May 1945Allowed
P.D. Shamdasani Vs King-Emperor
Bombay High Court · (1945) 47 BOMLR 733
High Courts30 Apr 1945Allowed
Kesar Chand Vs Uttam Chand
Bombay High Court · (1945) 47 BOMLR 945
Transfer of Property Act, 1882 — Section 68(1)(c)
High Courts29 Apr 1945Allowed
Bhagwandas Atmasing Vs Atmasing Jessasing
Bombay High Court · AIR 1945 Bom 494 : (1945) 47 BOMLR 716
Arbitration Act, 1940 — Section 32, 33, 34
High Courts25 Apr 1945Allowed
Badrudin Abdulla Hirji Vs Registrar of Marriages
Bombay High Court · AIR 1946 Bom 129 : (1945) 47 BOMLR 938
Christian Marriage Act, 1872 — Section 19, 43
High Courts13 Apr 1945
District Local Board Vs Shantaram Rajaram
Bombay High Court · AIR 1946 Bom 117 : (1945) 47 BOMLR 898
City of Bombay Municipal Council Act, 1988 — Section 192
High Courts12 Apr 1945Dismissed
Kirtilal Jivabhai Vs Chunilal Manilal
Bombay High Court · AIR 1946 Bom 27 : (1945) 47 BOMLR 728
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 50
High Courts03 Apr 1945
Ahmedabad Municipality Vs Mulchand
Bombay High Court · AIR 1946 Bom 154 : (1945) 47 BOMLR 876
Bombay Municipal Boroughs Act, 1925 — Section 219
High Courts03 Apr 1945Dismissed
Matildas Bishop Vs Suzan Anthony Millard
Bombay High Court · AIR 1946 Bom 138 : (1945) 47 BOMLR 906
Provident Funds Act, 1925 — Section 5
High Courts02 Apr 1945
Emperor Vs A.G.K. Pathan
Bombay High Court · AIR 1946 Bom 86 : (1945) 47 BOMLR 990
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)