High Courts14 Aug 1945
Emperor Vs Mahomed Bashir
Bombay High Court · AIR 1946 Bom 315 : (1946) 48 BOMLR 46
Arms Act, 1959 — Section 22
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,287 of 3,654
High Courts13 Aug 1945Dismissed
Vishnu Gopal Mahant Vs Vishvanath Narayan
Bombay High Court · AIR 1946 Bom 192 : (1945) 47 BOMLR 1102
Limitation Act, 1908 — Article 120
High Courts10 Aug 1945
Babu Ningappa Vs Paragouda Parsappa
Bombay High Court · AIR 1946 Bom 399 : (1946) 48 BOMLR 108
Bombay Civil Courts Act, 1869 — Section 42Court Fees Act, 1870 — Section 20
High Courts10 Aug 1945Dismissed
Emperor Vs Rustam Karanjia
Bombay High Court · AIR 1946 Bom 115 : (1945) 47 BOMLR 986
Bombay Children Act, 1924 — Section 27B
High Courts09 Aug 1945
Emperor Vs Bhagwandas Tulsidas
Bombay High Court · AIR 1946 Bom 183 : (1945) 47 BOMLR 995
Criminal Procedure Code, 1898 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1945
Emperor Vs Mahadeo Dewoo
Bombay High Court · AIR 1946 Bom 189 : (1945) 47 BOMLR 992
City of Bombay Police Act, 1902 — Section 63Evidence Act, 1872 — Section 32(1)
High Courts03 Aug 1945
In Re: Pirojshaw Adarji Shroff
Bombay High Court · (1946) 48 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Jul 1945
Shanta Apte Vs Sailapati Chatterji
Bombay High Court · (1946) 48 BOMLR 636
Letters Patent Act, 1865 — Clause 12
High Courts31 Jul 1945
Mohamed Sugal Vs The King
Bombay High Court · (1946) 48 BOMLR 138 : (1946) 59 LW 97
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 5
High Courts30 Jul 1945Dismissed
Annamalai Chettiar Vs Valliammai Achi
Bombay High Court · (1945) 47 BOMLR 956
Limitation Act, 1908 — Article 182(5)
High Courts30 Jul 1945Dismissed
Naganna Naidu Vs Venkatrayalu Naidu
Bombay High Court · (1945) 47 BOMLR 1007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts27 Jul 1945
Himatlal Jasraj Vs Rustomji Dastur
Bombay High Court · (1946) 48 BOMLR 635
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13
High Courts26 Jul 1945Dismissed
Sangabasavaswami Mahantaswami Vs Baburao Ganesh
Bombay High Court · AIR 1946 Bom 353 : (1946) 48 BOMLR 100
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Jul 1945Dismissed
Sumitrabai N. Nadkarni Vs Vishweshwar
Bombay High Court · AIR 1946 Bom 109 : (1945) 47 BOMLR 980
Succession Act, 1925 — Section 214
High Courts25 Jul 1945
Sankalchand Shah and Co. Vs J. Prakash and Co.
Bombay High Court · (1946) 48 BOMLR 633
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts24 Jul 1945
Govind Dhondo Vs Godubai Dhondo and Others
Bombay High Court · AIR 1946 Bom 439
High Courts24 Jul 1945
Emperor Vs Narhari Ganpati Borkar
Bombay High Court · AIR 1946 Bom 446 : (1946) 48 BOMLR 163
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts17 Jul 1945
Ahmedabad Cotton Mfg. Co. Ltd. Vs Textile Labour Assn.
Bombay High Court · AIR 1946 Bom 309 : (1946) 48 BOMLR 76
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts17 Jul 1945
Bhausaheb Jamburao Vs Sonabai
Bombay High Court · AIR 1946 Bom 437 : (1946) 48 BOMLR 97
Limitation Act, 1908 — Section 12