High Courts01 Mar 1945Dismissed
Alimohamed Jumardikhan Vs Shankar Tukaram Pote
Bombay High Court · AIR 1946 Bom 169 : (1945) 47 BOMLR 857
Workmens Compensation Act, 1923 — Section 2(1)(n), 5(b)
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,290 of 3,654
High Courts28 Feb 1945Dismissed
Nanamiyan Umarbhai Vs Land Acquisition Officer
Bombay High Court · AIR 1946 Bom 171 : (1945) 47 BOMLR 853
Bombay Land Revenue Code, 1879 — Section 48Land Acquisition Act, 1894 — Section 18, 23(1)(iv)
High Courts26 Feb 1945Dismissed
Maharaja of Pithapuram Vs Commissioner of Income Tax
Bombay High Court · (1946) 48 BOMLR 13
Income Tax Act, 1922 — Section 16(1)(c)
High Courts23 Feb 1945
People''s Own Provident and Gen. Insurance Co. Vs Guracharya
Bombay High Court · AIR 1946 Bom 200 : (1945) 47 BOMLR 852
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Feb 1945
Keshav Ramchandra Vs Municipal Borough, Jalgaon
Bombay High Court · AIR 1946 Bom 64 : (1945) 47 BOMLR 851
Bombay Municipal Boroughs Act, 1925 — Section 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1945
Hafasji Ibrahim Vs Mangalgirji Mathuragirji
Bombay High Court · AIR 1946 Bom 201 : (1945) 47 BOMLR 845
Civil Procedure Code, 1908 (CPC) — Section 115, 151Mamlatdars Court Act, 1906 — Section 18(3), 23
High Courts16 Feb 1945
S. N. A. AL. CHIDAMBARAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Bombay High Court · (1945) 13 ITR 177
Income Tax Act, 1961 — Section 66(1)
High Courts12 Feb 1945
Bhikaji Yeshwant Vs Secretary of State
Bombay High Court · AIR 1946 Bom 203 : (1945) 47 BOMLR 843
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Khoti Settlement Act, 1880 — Section 20
High Courts05 Feb 1945
Roda Framroze Mody Vs Kanta Varjivandas Saraiya
Bombay High Court · AIR 1946 Bom 12 : (1945) 47 BOMLR 709
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)
High Courts05 Feb 1945Dismissed
Jairam Das Vs Emperor
Bombay High Court · (1945) 47 BOMLR 634
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 120B
High Courts02 Feb 1945Dismissed
Tammanji Govind Kulkarni Vs Abdul Rahim
Bombay High Court · AIR 1946 Bom 105 : (1945) 47 BOMLR 884
High Courts31 Jan 1945Allowed
Mahbub Shah Vs Emperor
Bombay High Court · (1945) 47 BOMLR 941
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Jan 1945Dismissed
Annapurnabai Gopal Vs Government of Bombay
Bombay High Court · AIR 1946 Bom 204 : (1945) 47 BOMLR 839
Bombay Irrigation Act, 1879 — Section 5
High Courts19 Jan 1945
Basant Chandra Ghose Vs Emperor
Bombay High Court · (1945) 47 BOMLR 396
Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Act, 1971 — Section 2(i)
High Courts19 Jan 1945
Manilal Bhaichand Vs Mohanlal Maganlal
Bombay High Court · AIR 1946 Bom 102 : (1945) 47 BOMLR 836
Civil Procedure Code, 1908 (CPC) — Section 60(1), 60(2)
High Courts19 Jan 1945Allowed
Basdeo Agarwalla Vs Emperor
Bombay High Court · (1945) 47 BOMLR 392
Criminal Procedure Code, 1898 (CrPC) — Section 197Government of India Act, 1935 — Section 205, 49, 59
High Courts19 Jan 1945
Suraj Parkash Vs Emperor
Bombay High Court · (1945) 47 BOMLR 395
Government of India Act, 1985 — Section 205(1), 270Penal Code, 1860 (IPC) — Section 408
High Courts18 Jan 1945Dismissed
G.R. Sane Vs D.S. Sonavane and Co.
Bombay High Court · AIR 1946 Bom 110 : (1945) 47 BOMLR 832
Evidence Act, 1872 — Section 112Workmens Compensation Act, 1923 — Section 30A, 8
High Courts18 Jan 1945
Lyallpur Bank Limited Vs Ramji Das
Bombay High Court · (1945) 47 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Section 73(1)Companies Act, 1913 — Section 186(1)
High Courts17 Jan 1945
Emperor Vs Krishnaji Landge
Bombay High Court · AIR 1945 Bom 493 : (1945) 47 BOMLR 659
Penal Code, 1860 (IPC) — Section 215, 461