High Courts06 Sept 1946
S.C. Cambatta Vs Commissioner of Income Tax
Bombay High Court · (1947) 49 BOMLR 61
Income Tax Act, 1961 — Section 23A(1)
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,278 of 3,654
High Courts05 Sept 1946
VALLABHDAS KARSONDAS NATHA Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1947) 15 ITR 32
Transfer of Property Act, 1882 — Section 18
High Courts05 Sept 1946
In Re: Vallabhdas Karsondas Natha
Bombay High Court · AIR 1947 Bom 382 : (1947) 49 BOMLR 189
Income Tax Act, 1961 — Section 4(3)(i)
High Courts02 Sept 1946
COMMISSIONER OF Income Tax, BOMBAY CITY Vs CENTURY SPINNING WEAVING and MANUFACTURING COMPANY LIMITED.
Bombay High Court · (1947) 15 ITR 105
Income Tax Act, 1961 — Section 66(1)
High Courts27 Aug 1946
MESSRS. GOVINDRAM BROS. LTD. Vs COMMISSIONER OF Income Tax, CENTRAL, BOMBAY.
Bombay High Court · AIR 1947 Bom 247 : (1946) 14 ITR 764
Income Tax Act, 1961 — Section 66(1)
High Courts27 Aug 1946
Govindram Bros. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1946) 48 BOMLR 899
Income Tax Act, 1961 — Section 24(2)
High Courts26 Aug 1946
Gangaram Govind Pashankar Vs Sardar K.R. Vinchurkar
Bombay High Court · (1947) 49 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 151
High Courts23 Aug 1946
NEW INDIA ASSURANCE CO., LTD., BOMBAY Vs COMMISSIONER OF Income Tax BOMBAY.
Bombay High Court · (1946) 14 ITR 809
Income Tax Act, 1961 — Section 10(7)
High Courts23 Aug 1946
New India Assurance Co., Ltd. Vs Commissioner of Income Tax
Bombay High Court · AIR 1947 Bom 251 : (1946) 48 BOMLR 893
Income Tax Act, 1961 — Section 10(7)
High Courts22 Aug 1946
Jessingbhai Jagjivandas Vs Jivatlal Pratapsi
Bombay High Court · AIR 1947 Bom 487 : (1947) 49 BOMLR 428
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Aug 1946Dismissed
Robasa Khanum Vs Khodadad Bomanji Irani
Bombay High Court · AIR 1947 Bom 272 : (1946) 48 BOMLR 864
Government of India Act, 1915 — Section 112
High Courts19 Aug 1946
Dinkerrai Lalit Kumar Vs Sukhdayal Rambilas
Bombay High Court · AIR 1947 Bom 293 : (1946) 48 BOMLR 821
Sales of Goods Act, 1930 — Section 35
High Courts17 Aug 1946
COMMISSIONER OF Income Tax BOMBAY Vs NAROTTAM PEREIRA LTD., BOMBAY.
Bombay High Court · (1946) 14 ITR 793
Excess Profits Tax Act, 1940 — Section 2(21)(a)
High Courts09 Aug 1946Allowed
Ramchandrarao Gangadharrao Vs Vithal Keshav
Bombay High Court · (1947) 49 BOMLR 754
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts08 Aug 1946
Harkisondas Nanjibhai Vs Chaturbhuj Prabhudas
Bombay High Court · AIR 1947 Bom 434 : (1947) 49 BOMLR 425
High Courts08 Aug 1946Dismissed
Baldevdas Vallabhdas Vs Devendraprasad
Bombay High Court · AIR 1947 Bom 462 : (1947) 49 BOMLR 306
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts02 Aug 1946Dismissed
Sundrabai Sonba Tendulkar Vs Ramabai Jayaram
Bombay High Court · AIR 1947 Bom 396 : (1947) 49 BOMLR 298
Registration Act, 1908 — Section 34Transfer of Property Act, 1882 — Section 123
High Courts02 Aug 1946
Pirozshah Dajibhoi Malaowalla Vs Najamai Rustomji
Bombay High Court · AIR 1947 Bom 464 : (1947) 49 BOMLR 303
High Courts30 Jul 1946
Ramdhandas Jhajharia Vs Ramkisondas Dalmia
Bombay High Court · (1947) 49 BOMLR 244
High Courts29 Jul 1946Dismissed
Munnalal and Raghunathsingh Vs Kashibai
Bombay High Court · (1947) 49 BOMLR 231
Evidence Act, 1872 — Section 90