High Courts29 Jul 1946Dismissed
Syed Asrar Ahmed Vs The Durgah Committee
Bombay High Court · (1947) 49 BOMLR 235
Religious Endowments Act, 1863 — Section 3
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,279 of 3,654
High Courts29 Jul 1946Dismissed
Chhaterpati Pratap Bahadur Vs Lachmidhar Prasad Singh
Bombay High Court · (1947) 49 BOMLR 130
Succession Act, 1925 — Section 106
High Courts25 Jul 1946
Bansilal Lalchand Firodia Vs Bhikubai
Bombay High Court · (1947) 49 BOMLR 545
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts24 Jul 1946
Emperor Vs Mahomed Kasim Gulam Mohideen
Bombay High Court · AIR 1947 Bom 388 : (1947) 49 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts24 Jul 1946Dismissed
Dan Kuer Vs Sarla Devi
Bombay High Court · (1947) 49 BOMLR 123
Transfer of Property Act, 1882 — Section 39
High Courts19 Jul 1946
Emperor Vs Govind Bhimrao Kulkarni
Bombay High Court · AIR 1947 Bom 338 : (1947) 49 BOMLR 153
Defence of India Rules, 1939 — Rule 81Motor Spirit Rationing Order, 1941 — Clause 26
High Courts17 Jul 1946
Prahlad Tirkaraddi Vs Laxmava
Bombay High Court · AIR 1947 Bom 484 : (1947) 49 BOMLR 542
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 1946Dismissed
Emperor Vs Mahendra Balkrishna Shah
Bombay High Court · (1948) 50 BOMLR 377
City of Bombay Police Act, 1902 — Section 106
High Courts15 Jul 1946
Maturi Sanyasilingam Vs The Exchange Bank of India and Africa, Ltd.
Bombay High Court · (1947) 49 BOMLR 309
Negotiable Instruments Act, 1881 (NI) — Section 131, 85A
High Courts09 Jul 1946
Gulamhusein Sajan Vs Fakirmahomed Sajan
Bombay High Court · AIR 1947 Bom 185 : (1946) 48 BOMLR 733
High Courts09 Jul 1946Dismissed
Lala Duni Chand Vs Musammat Anar Kali
Bombay High Court · (1947) 49 BOMLR 1
General Clauses Act, 1897 — Section 5
High Courts03 Jul 1946Dismissed
Emperor Vs Chanbassayya Rachayya Pujari
Bombay High Court · AIR 1947 Bom 161 : (1946) 48 BOMLR 755
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
High Courts01 Jul 1946Dismissed
Munshi and Company Vs Yeshwant Tukaram Teli
Bombay High Court · (1947) 49 BOMLR 539
Workmens Compensation Act, 1923 — Section 3
High Courts28 Jun 1946Dismissed
Laxman Ganesh Shukla Vs Baliram Lahanu Patil.
Bombay High Court · (1947) 49 BOMLR 853
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts27 Jun 1946Dismissed
Emperor Vs J.C. D''Souza
Bombay High Court · AIR 1947 Bom 151 : (1946) 48 BOMLR 754
High Courts18 Jun 1946
Ramanugrah Singh Vs The King Emperor
Bombay High Court · (1946) 48 BOMLR 768
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1946
Natha Singh Vs Emperor
Bombay High Court · (1947) 49 BOMLR 225
Criminal Procedure Code, 1898 (CrPC) — Section 509(1)Evidence Act, 1872 — Section 8
High Courts13 May 1946Allowed
Thiruvenkata Ramanuja Vs Venkatacharlu
Bombay High Court · (1947) 49 BOMLR 405
High Courts09 May 1946Dismissed
Mohammad Mohy-Ud-Din Vs Emperor
Bombay High Court · (1946) 48 BOMLR 740
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1833 — Section 73Penal Code, 1860 (IPC) — Section 121, 302
High Courts07 May 1946
King Emperor Vs Vimlabai Deshpande
Bombay High Court · (1946) 48 BOMLR 423
Criminal Procedure Code, 1898 (CrPC) — Section 491Judicature Act, 1873 — Section 19