High Courts13 Dec 1946Dismissed
Timmavva Dundappa Budihal Vs Channava Appaya Kanasgeri
Bombay High Court · (1948) 50 BOMLR 260
Evidence Act, 1872 — Section 70Registration Act, 1908 — Section 59Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,276 of 3,654
High Courts12 Dec 1946Dismissed
Dagadabai Fakirmahomed Vs Sakharam Gavaji
Bombay High Court · (1947) 49 BOMLR 767
High Courts12 Dec 1946
Emperor Vs Jehangir M. Jassawalla
Bombay High Court · (1947) 49 BOMLR 393
Criminal Procedure Code, 1898 (CrPC) — Section 250, 561A
High Courts11 Dec 1946Allowed
Shantaram Sadashiv Vs Mahableshwar Vinayak Krishna Narayan Vanekar Vs Shaba Shiva Shet
Bombay High Court · (1947) 49 BOMLR 764
High Courts11 Dec 1946Dismissed
Parkash Kaur Vs Udham Kaur
Bombay High Court · (1947) 49 BOMLR 264
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts06 Dec 1946
In Re: Navnitlal Hiralal Gandhi
Bombay High Court · AIR 1947 Bom 362 : (1947) 49 BOMLR 386
Bombay District Police Act, 1890 — Section 46B
High Courts29 Nov 1946Allowed
Hanmappa Udandappa Pujari Vs Hanmantgauda Pujari
Bombay High Court · (1947) 49 BOMLR 871
High Courts28 Nov 1946Allowed
Hanmantrao Annarao Vs Dhruvaraj Pandurangrao
Bombay High Court · (1947) 49 BOMLR 867
Civil Procedure Code, 1908 (CPC) — Section 60(1)(b)
High Courts27 Nov 1946Dismissed
Awappa Tatoba Chaugule Vs Datto Krishna Adke
Bombay High Court · (1947) 49 BOMLR 864
Dekkhan Agriculturists Relief Act, 1879 — Section 15BLimitation Act, 1908 — Section 14
High Courts26 Nov 1946
Nawroji Vikaji Vakharia Vs Chunilal B. Desai
Bombay High Court · AIR 1947 Bom 436 : (1947) 49 BOMLR 447
High Courts25 Nov 1946
Emperor Vs Mahomed Dawood
Bombay High Court · (1947) 49 BOMLR 603
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 4(b), 5, 7
High Courts22 Nov 1946
Emperor Vs Gokulchand Dwarkadas Morarka
Bombay High Court · (1948) 50 BOMLR 378
Criminal Procedure Code, 1898 (CrPC) — Section 420
High Courts20 Nov 1946
Bai Sakri Vs Bai Dhani
Bombay High Court · (1947) 49 BOMLR 762
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Nov 1946Allowed
Kasa Krishna Ghorpade Vs Vinayak Gangadhar
Bombay High Court · (1947) 49 BOMLR 858
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)
High Courts12 Nov 1946
Emperor Vs Abdul Latif
Bombay High Court · AIR 1947 Bom 438 : (1947) 49 BOMLR 340
City of Bombay Police Act, 1902 — Section 23(2)
High Courts07 Nov 1946Dismissed
Kasiviswanathan Chettiar Vs Somasundaram Chettiar
Bombay High Court · (1947) 49 BOMLR 262
High Courts30 Oct 1946
Emperor Vs Bashir Bundekhan
Bombay High Court · AIR 1947 Bom 366 : (1947) 49 BOMLR 139
Criminal Procedure Code, 1898 (CrPC) — Section 403(1)Penal Code, 1860 (IPC) — Section 149
High Courts10 Oct 1946Allowed
Province of Bombay Vs Municipal Corporation of Bombay
Bombay High Court · (1947) 49 BOMLR 257
City of Bombay Municipal Council Act, 1988 — Section 222(1)
High Courts08 Oct 1946
VITHALDAS THAKORDAS AND COMPANY Vs COMMISSIONER OF Income Tax BOMBAY.
Bombay High Court · AIR 1947 Bom 302 : (1946) 14 ITR 822
Income Tax Act, 1961 — Section 66(1)