High Courts13 Feb 1947
Edalji Dhanjisha Anklesaria Vs Sorabji Dinshawji Ginwalla
Bombay High Court · (1948) 50 BOMLR 137
Registration Act, 1908 — Section 42Succession Act, 1925 — Section 118
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,275 of 3,654
High Courts12 Feb 1947
Emperor Vs Lumbhardhar Zutshi
Bombay High Court · (1947) 49 BOMLR 609
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Government of India Act, 1985 — Section 270
High Courts11 Feb 1947Allowed
Prafulla Kumar Mukherjee Vs The Bank of Commerce
Bombay High Court · (1947) 49 BOMLR 568
Companies Act, 1956 — Section 153AGovernment of India Act, 1935 — Section 100, 99
High Courts06 Feb 1947
Somashekhar Swami Vs Bapusaheb Narayanrao Patil
Bombay High Court · AIR 1948 Bom 176 : (1947) 49 BOMLR 784
Land Acquisition Act, 1894 — Section 32
High Courts05 Feb 1947Dismissed
Megh Raj Vs Allah Rakhia
Bombay High Court · (1947) 49 BOMLR 516
Government of India Act, 1935 — Section 100, 107
High Courts31 Jan 1947
In Re: East Africa Hardware Company, in Liquidation
Bombay High Court · (1949) 51 BOMLR 271
Companies Act, 1956 — Section 109
High Courts28 Jan 1947Allowed
Badhu Jana Mahajan Vs Shree Satpanth Sansthan
Bombay High Court · (1948) 50 BOMLR 195
High Courts23 Jan 1947
In Re: Yakubji Karimji
Bombay High Court · AIR 1947 Bom 364 : (1947) 49 BOMLR 397
Bombay District Police Act, 1890 — Section 46BCriminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Jan 1947Dismissed
Mohammad Yakub Khan Vs King Emperor
Bombay High Court · (1947) 49 BOMLR 567
High Courts16 Jan 1947
Emperor Vs Yamanappa Joteppa Gosavi
Bombay High Court · AIR 1947 Bom 467
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 412
High Courts15 Jan 1947Dismissed
Basayya Shivabasayya Vs Baslingayya Channayya
Bombay High Court · (1947) 49 BOMLR 775
Limitation Act, 1908 — Article 126Majority Act, 1875 — Section 3
High Courts15 Jan 1947
Adiveppa Babu Vs Veerbhadrappa Baswantappa and Another
Bombay High Court · AIR 1948 Bom 111
High Courts01 Jan 1947Dismissed
Vasudeo Ganesh Kulkarni Vs Vishwanath Shripad Kulkarni
Bombay High Court · AIR 1948 Bom 313
High Courts19 Dec 1946
Pulukuri Kottaya Vs King-Emperor
Bombay High Court · (1946) 12 BOM CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537Evidence Act, 1872 — Section 27
High Courts19 Dec 1946
Tuka Krishna Khot Vs Dhanu Krishna Khot
Bombay High Court · AIR 1947 Bom 320 : (1947) 49 BOMLR 219
Bombay Agricultural Debtors Relief Act, 1947 — Section 37(1)Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts18 Dec 1946Allowed
Fakirchand Jankiram Vs Narmadabal
Bombay High Court · (1947) 49 BOMLR 770
Limitation Act, 1908 — Section 19
High Courts18 Dec 1946
Shamrao G. Rane Vs Shashikant R. Rane
Bombay High Court · (1947) 49 BOMLR 498
Guardians and Wards Act, 1890 — Section 7
High Courts16 Dec 1946Dismissed
Abdallakhan Daryakhan Vs Purshottam Damodar
Bombay High Court · (1947) 49 BOMLR 875
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53