COURT ARCHIVE

Bombay High Court judgments

73,078 judgments · page 3,273 of 3,654

High Courts21 Jul 1947Allowed

Premraj Vs Chand Kanwar

Bombay High Court · (1948) 50 BOMLR 4

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High Courts17 Jul 1947Dismissed

Rao Bhimsingh Vs Shersingh

Bombay High Court · (1948) 50 BOMLR 1

Civil Procedure Code, 1908 (CPC) — Section 47(2), 50

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High Courts02 Jul 1947Allowed

Randhi Appalaswami Vs Randhi Suryanarayanamurti

Bombay High Court · (1948) 50 BOMLR 628

Evidence Act, 1872 — Section 92

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High Courts02 Jul 1947Dismissed

Vellayan Chettiar Vs Province of Madras

Bombay High Court · (1947) 49 BOMLR 794

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts24 Jun 1947Allowed

The Collector of Bombay Vs Issac Penhas

Bombay High Court · (1947) 49 BOMLR 709

Civil Procedure Code, 1908 (CPC) — Section 111

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High Courts23 Jun 1947

Emperor Vs Abdul Hafiz Hassan

Bombay High Court · (1947) 49 BOMLR 807

Arms Act, 1878 — Section 19(e)

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High Courts17 Jun 1947

Emperor Vs Yusofalli Noorbhai

Bombay High Court · (1947) 49 BOMLR 802

Criminal Procedure Code, 1898 (CrPC) — Section 403, 403(1)

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High Courts17 Jun 1947Dismissed

Malik Damsaz Khan Vs The Commissioner of Income Tax, Punjab and N.W.F. Province

Bombay High Court · (1948) 50 BOMLR 532

Income Tax Act, 1922 — Section 23(3)

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High Courts28 Apr 1947Dismissed

Srinivas Mall Bairoliya Vs Emperor

Bombay High Court · (1947) 49 BOMLR 688

Evidence Act, 1872 — Section 114, 14

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High Courts28 Apr 1947

Bhagwat Ram Vs Ramji Ram

Bombay High Court · (1947) 49 BOMLR 693

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High Courts22 Apr 1947Allowed

Commissioner of Income Tax Vs Chowringhee Properties, Limited

Bombay High Court · (1947) 49 BOMLR 686

Income Tax Act, 1922 — Section 66(1), 9(1)

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High Courts18 Apr 1947

Emperor Vs Jehangir B. Irani

Bombay High Court · (1947) 49 BOMLR 811

City of Bombay Municipal Council Act, 1988 — Section 401

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High Courts18 Apr 1947

Emperor Vs Lasu Janu Pawar

Bombay High Court · (1947) 04 BOM CK 0002

Criminal Procedure Code, 1898 (CrPC) — Section 250, 561A

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High Courts16 Apr 1947

Charles E. Ring Vs The Collector of Bombay

Bombay High Court · (1948) 50 BOMLR 146

Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 38Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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High Courts15 Apr 1947Dismissed

Commissioner of Income Tax Vs Bhagwati

Bombay High Court · (1947) 49 BOMLR 678

Income Tax Act, 1922 — Section 14(1), 66(2)

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High Courts11 Apr 1947Allowed

Mohanlal Sohanlal Vs Pannalal Jankidas

Bombay High Court · AIR 1948 Bom 133 : (1947) 49 BOMLR 736

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High Courts11 Apr 1947Dismissed

Province of Punjab Vs Pandit Tara Chand

Bombay High Court · (1947) 49 BOMLR 697

Civil Procedure Code, 1908 (CPC) — Section 60Government of India Act, 1915 — Section 96B

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High Courts11 Apr 1947Dismissed

Godavari Sugar Mills, Ltd. Vs Shakuntala

Bombay High Court · (1947) 49 BOMLR 791

Workmens Compensation Act, 1923 — Section 2(1)(m)

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High Courts11 Apr 1947Dismissed

Aliyarkhan Amiyatkhan Vs Rambhau Motiram

Bombay High Court · (1947) 49 BOMLR 793

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High Courts10 Apr 1947

Kurbanhussein Mahamadalli Vs Husseinbhai Mithabhai

Bombay High Court · AIR 1948 Bom 101 : (1947) 49 BOMLR 731

Registration Act, 1908 — Section 17

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