High Courts27 Feb 1948
Bharmagowda Bhimagowda Patil Vs Irappa Satyappa Dhanagar
Bombay High Court · AIR 1949 Bom 108 : (1948) 50 BOMLR 708
Bombay Agricultural Debtors Relief Act, 1947 — Section 17
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,271 of 3,654
High Courts27 Feb 1948
Chima Savalaram Lande Vs Babulal Ravchand Sheth Gujar
Bombay High Court · AIR 1949 Bom 33 : (1948) 50 BOMLR 449
Bombay Agricultural Debtors Relief Act, 1939 — Section 45Bombay Agricultural Debtors Relief Act, 1947 — Section 19(1)
High Courts27 Feb 1948Dismissed
Maruti Vithu Mule Vs Ganpat Genu Dhamdhere
Bombay High Court · AIR 1949 Bom 170 : (1949) 51 BOMLR 165
Bombay Agricultural Debtors Relief Act, 1947 — Section 85(1)Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts26 Feb 1948
Bhagwanji Morarji Goculdas Vs The Alembic Chemical Works Company, Limited
Bombay High Court · (1948) 50 BOMLR 499
Companies Act, 1956 — Section 87B(c)
High Courts23 Feb 1948Dismissed
Atmaram Maneklal Parikh Vs Bai Hira
Bombay High Court · (1948) 50 BOMLR 495
Limitation Act, 1963 — Article 91
High Courts16 Feb 1948Dismissed
Emperor Vs Manju Hanumant Naik
Bombay High Court · (1948) 50 BOMLR 379
Bombay Prevention of Hindu Bigamous Marriages Act, 1946 — Section 3, 6, 9Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts16 Feb 1948
Emperor Vs Ranchhodlal Hirabhai
Bombay High Court · (1948) 50 BOMLR 295
Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 7
High Courts13 Feb 1948
Mohamudkhan and Others Vs Emperor
Bombay High Court · (1949) CriLJ 329
Penal Code, 1860 (IPC) — Section 143, 311
High Courts13 Feb 1948
Emperor Vs Krishnaji Vithal Kangutkar
Bombay High Court · (1948) 50 BOMLR 293
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 286, 307
High Courts06 Feb 1948Dismissed
Shripatrao Madhavrao Shinde Vs Parvatibai Ganpatrao Shinde
Bombay High Court · AIR 1949 Bom 252 : (1949) 51 BOMLR 162
Bombay Hereditary Offices (Amendment) Act, 1886 — Section 2
High Courts04 Feb 1948
Emperor Vs Bashan Madar Korbu
Bombay High Court · (1948) 50 BOMLR 290
Bombay Public Security Measures Act, 1947 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts03 Feb 1948Dismissed
Padamsi Premchand Vs Laxman Vishnu Deshpande
Bombay High Court · (1949) 51 BOMLR 28
Provincial Insolvency Act, 1920 — Section 53
High Courts22 Jan 1948
Sitaram Ranoo Vs Demai
Bombay High Court · (1949) CriLJ 29
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts18 Dec 1947
Ghulba Lahanu and Another Vs Emperor
Bombay High Court · (1949) CriLJ 289
Cattle Trespass Act, 1871 — Section 22
High Courts17 Dec 1947
Govind Dhondo Kulkarni Vs Vishnu Keshav Kulkarni
Bombay High Court · (1949) 51 BOMLR 168
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts17 Dec 1947Allowed
Indra Singh Vs Shiavax Cawasji Cambata
Bombay High Court · AIR 1948 Bom 347 : (1948) 50 BOMLR 203
High Courts12 Dec 1947Dismissed
Odhavji Lakhamshi Vs Sakarchand Dahyabhai
Bombay High Court · (1948) 50 BOMLR 598
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts12 Dec 1947
Sankalchand Kuberdas Jingar Vs Joitaram Ranchhod Kumbhar
Bombay High Court · (1949) 51 BOMLR 156
Contract Act, 1872 — Section 55
High Courts10 Dec 1947
The Collector and Superintendent of Stamps Vs Laxmibai Saheb Angre
Bombay High Court · (1948) 50 BOMLR 288
Stamp Act, 1899 — Section 2(16)Transfer of Property Act, 1882 — Section 106
High Courts04 Dec 1947
Emperor Vs Mohanlal Gokuldas
Bombay High Court · (1948) 50 BOMLR 158
Cotton Cloth and Yarn (Control) Order, 1945 — Clause 12(1)