High Courts23 Jun 1949Allowed
Dhondi Ganapati Patil Vs Maruti Govind Patil and Another
Bombay High Court · AIR 1950 Bom 83
Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 4, 5
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,262 of 3,654
High Courts23 Jun 1949
Namdeo Lokman Lodhi Vs Narmadabai Keshoodeo
Bombay High Court · (1949) 51 BOMLR 987
Transfer of Property Act, 1882 — Section 111(g), 2
High Courts20 Jun 1949
Hatimali and Another Vs The Crown
Bombay High Court · AIR 1950 Bom 38 : (1950) CriLJ 427
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts20 Jun 1949
Vishwanath Mahadev AdhiKari Vs Krishnaji Ramachandra Bodas
Bombay High Court · AIR 1949 Bom 390 : (1949) 51 BOMLR 744
Bombay Agricultural Debtors Relief Act, 1947 — Section 4
High Courts30 May 1949Dismissed
Yusofalli Mulla Noorbhoy Vs The King
Bombay High Court · (1950) 52 BOMLR 1
Criminal Procedure Code, 1898 (CrPC) — Section 403Hoarding and Profiteering Prevention Ordinance, 1943 — Section 14
High Courts24 May 1949
N.G. Sabde and Others Vs The Crown
Bombay High Court · AIR 1950 Bom 12 : (1950) CriLJ 254
Criminal Law (Amendment) Act — Section 17(1)Penal Code, 1860 (IPC) — Section 188
High Courts06 May 1949Dismissed
Jainarain Ram Lundia Vs Surajmull Sagarmull
Bombay High Court · (1949) 51 BOMLR 979
Contract Act, 1872 — Section 48Specific Relief Act, 1877 — Section 15
High Courts14 Apr 1949
Ali Ahmed Vs The Collector of Bombay
Bombay High Court · AIR 1950 Bom 33
Bombay City Land Revenue Act, 1876 — Section 13, 41Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1935 — Section 226
High Courts13 Apr 1949Dismissed
Udhavji Anandji Ladha and Others Vs Bapudas Ramdas Darbar
Bombay High Court · AIR 1950 Bom 94
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Section 10, 11, 12, 14, 15Partnership Act, 1932 — Section 37
High Courts12 Apr 1949
Nuruddin Abdulhusein Vs Abu Ahmed Abdul Jalli
Bombay High Court · AIR 1950 Bom 127 : (1949) 51 BOMLR 1020
Arbitration Act, 1940 — Section 34Bombay High Court (Original Side) Rules, 1980 — Rule 117
High Courts06 Apr 1949Dismissed
Bhagwandas Vs The King
Bombay High Court · (1949) 51 BOMLR 970
Criminal Procedure Code, 1898 (CrPC) — Section 492Government of India Act, 1935 — Section 49
High Courts05 Apr 1949Allowed
Govindram Bros. Ltd. Vs Official Assignee
Bombay High Court · AIR 1950 Bom 49
Dekkhan Agriculturists Relief Act, 1879 — Section 15D, 15D(3)Transfer of Property Act, 1882 — Section 69, 69(1)
High Courts05 Apr 1949Dismissed
Bahinabai Shravan Patil Vs Kisanlal Kunjilal Shet and Others
Bombay High Court · AIR 1950 Bom 47
High Courts05 Apr 1949Dismissed
Aniruddha Mitra Vs Administrator General Bengal
Bombay High Court · (1949) 51 BOMLR 971
Succession Act, 1925 — Section 113, 114
High Courts31 Mar 1949
Emperor Vs Pranshankar Shambhuram Raval
Bombay High Court · (1949) 51 BOMLR 671
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts31 Mar 1949
Emperor Vs Pranshankar Shambhuram Raval and Another
Bombay High Court · AIR 1950 Bom 14
Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1)
High Courts31 Mar 1949Dismissed
Natvarlal Punjabhai and Others Vs Dadubhai Manubhai and Another
Bombay High Court · AIR 1950 Bom 55
High Courts30 Mar 1949Dismissed
Roberts Mclean and Co. Ltd. Vs A.T. Das Gupta
Bombay High Court · (1950) 52 BOMLR 179 : (1942) 55 LW 1160
Industrial Disputes Act, 1947 — Section 15, 19
High Courts30 Mar 1949Dismissed
The Shamnugger Jute Factory Co. Ltd. Vs S.M. Modak
Bombay High Court · (1950) 52 BOMLR 178 : (1942) 55 LW 1158
Industrial Disputes Act, 1947 — Section 7Payment of Wages Act, 1936 — Section 15
High Courts30 Mar 1949Dismissed
The India Paper Pulp Co. Ltd. Vs The India Paper Pulp Workers'' Union
Bombay High Court · (1950) 52 BOMLR 176
Industrial Disputes Act, 1947 — Section 10