High Courts01 Sept 1949Dismissed
Shanwar Manu Koli Vs Emperor
Bombay High Court · AIR 1950 Bom 267 : (1950) 52 BOMLR 38
Bombay Abkari Act, 1878 — Section 43(1)
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,261 of 3,654
High Courts25 Aug 1949
Emperor Vs Jhaverilal Maganlal
Bombay High Court · (1949) 51 BOMLR 991
Bombay Money Lenders Act, 1946 — Section 2(9)
High Courts18 Aug 1949
Jaikrishna Vs Crown and Another
Bombay High Court · AIR 1950 Bom 99 : (1950) CriLJ 607
Penal Code, 1860 (IPC) — Section 406
High Courts18 Aug 1949Dismissed
Gurupadappa Shivlingappa Vs Akbar Sayad Budan Kadri
Bombay High Court · AIR 1950 Bom 252 : (1950) 52 BOMLR 143
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts11 Aug 1949Dismissed
Kishori Shetty Vs Emperor
Bombay High Court · AIR 1950 Bom 221 : (1950) 52 BOMLR 29
Bombay Abkari Act, 1878 — Section 14B(1), 43, 45ACivil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Aug 1949Allowed
Santosh Kumari Lalchand Mehra Vs Chimanlal Munilal Kapur
Bombay High Court · AIR 1950 Bom 307 : (1950) 52 BOMLR 394
Special Marriage Act, 1954 — Section 17, 2, 2(3)
High Courts04 Aug 1949
Ganpatram Dinaram Agarwal Vs Mt. Rambai
Bombay High Court · AIR 1950 Bom 20 : (1950) CriLJ 267
Penal Code, 1860 (IPC) — Section 211
High Courts28 Jul 1949Allowed
Ghulam Sarwar Khan Vs Abdul Wahab Khan
Bombay High Court · (1950) 52 BOMLR 166
High Courts26 Jul 1949
Gopal Anant Prabhu Vs Anandrao Vishnu Phanse
Bombay High Court · AIR 1950 Bom 120
Presidency Small Cause Courts Act, 1882 — Section 41, 43, 47
High Courts22 Jul 1949
A.W. Khan Vs Mt. Zaitunbi and Others
Bombay High Court · (1950) CriLJ 451
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts20 Jul 1949
Zena Gladys Freemantle Vs Herbert Charles Freemantle
Bombay High Court · (1950) 52 BOMLR 641
Specific Relief Act, 1877 — Section 42
High Courts14 Jul 1949
The Bank of India Ltd. Vs The Official Liquidator
Bombay High Court · AIR 1950 Bom 375 : (1950) 52 BOMLR 587
Companies Act, 1913 — Section 166Negotiable Instruments Act, 1881 (NI) — Section 31, 72
High Courts14 Jul 1949Dismissed
Damji Javerchand and Others Vs Province of Bombay
Bombay High Court · AIR 1950 Bom 227 : (1950) 52 BOMLR 138
Bombay Land Revenue Code, 1879 — Section 48
High Courts12 Jul 1949Allowed
Emperor Vs Khuma Arjun
Bombay High Court · AIR 1950 Bom 75
Bombay Municipal Boroughs Act, 1925 — Section 178, 37, 38Bombay Municipal Boroughs Rules — Rule 76
High Courts07 Jul 1949
Gangaram Nanhoosingh Vs The Crown
Bombay High Court · AIR 1950 Bom 9 : (1950) CriLJ 244
Penal Code, 1860 (IPC) — Section 376
High Courts01 Jul 1949
Raghunath Ganesh Thakar Vs Vaman Vasudev Chitale
Bombay High Court · AIR 1950 Bom 234 : (1950) 52 BOMLR 135
High Courts27 Jun 1949Dismissed
Bhimaji Krishnarao Vs Hanmantrao Vinayak and Others
Bombay High Court · AIR 1950 Bom 271 : (1950) 52 BOMLR 290
High Courts23 Jun 1949
Namdeo Lokman Lodhi Vs Narmadabai Keshoodeo and Others
Bombay High Court · AIR 1950 Bom 123
Transfer of Property Act, 1882 — Section 111