High Courts22 Mar 1949
Sir Kasturchand, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 687
Income Tax Act, 1922 — Section 23A(1)
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,264 of 3,654
High Courts22 Mar 1949
The Commissioner of Income Tax Vs B.B. and C.I. Railway Co-Operative Mutual Death Benefit Society for Indian Staff, Ltd.
Bombay High Court · (1949) 51 BOMLR 692
Income Tax Act, 1961 — Section 60
High Courts18 Mar 1949
RAGHUVANSHI MILLS LTD. Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · AIR 1949 Bom 377 : (1949) 17 ITR 520
High Courts18 Mar 1949
ORIENT CORPORATION, BOMBAY Vs COMMISSIONER OF Income Tax, BOMBAY CITY.
Bombay High Court · (1950) 18 ITR 28
High Courts18 Mar 1949
COMMISSIONER OF Income Tax, BOMBAY CITY Vs MYSORE IRON and STEEL WORKS.
Bombay High Court · (1949) 17 ITR 478
Income Tax Act, 1961 — Section 30
High Courts18 Mar 1949
KIKABHOY CHANDABHOY Vs COMMISSIONER OF Income Tax, BOMBAY CITY.
Bombay High Court · (1949) 17 ITR 523
Income Tax Act, 1961 — Section 66(1)
High Courts18 Mar 1949
The Raghuvanshi Mills, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 675
High Courts18 Mar 1949
Kikabhoy Chandabhoy Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 677
Income Tax Act, 1922 — Section 25(4)
High Courts18 Mar 1949
Kikabhoy Chandabhoy and Others Vs Commissioner of Income Tax
Bombay High Court · AIR 1950 Bom 6
Income Tax Act, 1922 — Section 25, 25(3), 25(4), 56
High Courts18 Mar 1949
The Commissioner of Income Tax Vs Mysore Iron and Steel Works
Bombay High Court · AIR 1949 Bom 400 : (1949) 51 BOMLR 684
Income Tax Act, 1961 — Section 30, 31
High Courts14 Mar 1949Dismissed
Mallappa Rachappa Shetgan and Others Vs Shivappa Tammanna Hadnur and Others
Bombay High Court · AIR 1950 Bom 71
Transfer of Property Act, 1882 — Section 65A, 66
High Courts11 Mar 1949
Nagarmal Surajmal Vs Gotulal Laxminarayan
Bombay High Court · AIR 1949 Bom 348 : (1949) 51 BOMLR 525
Bombay Agricultural Debtors Relief Act, 1947 — Section 19
High Courts11 Mar 1949Dismissed
Yusuf H. Abbas Vs Bhagwandas P. Nangpal
Bombay High Court · AIR 1949 Bom 346 : (1949) 51 BOMLR 523
High Courts10 Mar 1949
Sridhar Krishnarao Date Vs The Crown
Bombay High Court · (1950) CriLJ 95
Central Provinces and Berar Temple Entry Authorization Act, 1947 — Section 100
High Courts07 Mar 1949
Pingle Venkat Rama Reddy Vs Padampat Singhania
Bombay High Court · AIR 1950 Bom 76
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Companies Act, 1913 — Section 105C, 33Contract Act, 1872 — Section 214, 215
High Courts04 Mar 1949Allowed
Shivji Bhara and Co. Vs Kanji Vasanji
Bombay High Court · AIR 1949 Bom 337 : (1949) 51 BOMLR 515
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 50
High Courts04 Mar 1949Dismissed
Ghelabhai Mahasukhram Roy Vs Keshavdev Madanlal Nemani
Bombay High Court · AIR 1949 Bom 343 : (1949) 51 BOMLR 499
High Courts03 Mar 1949
Hansabai Sayaji Payagude Vs Ananda Ganuji Payagude
Bombay High Court · AIR 1949 Bom 384 : (1949) 51 BOMLR 585
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts02 Mar 1949Dismissed
In Re: Wasudeo Narayan Phadnis and Others
Bombay High Court · AIR 1950 Bom 10
Criminal Procedure Code, 1898 (CrPC) — Section 203, 253, 259, 369, 403
High Courts22 Feb 1949Dismissed
Sumatibai Waman Kirtikar Vs Anant Balkrishna Shirgaonkar
Bombay High Court · AIR 1949 Bom 402 : (1949) 51 BOMLR 788
Registration Act, 1908 — Section 17(1)(d)Transfer of Property Act, 1882 — Section 107