High Courts07 Feb 1968
Commissioner of Sales Tax Vs Amar Wire and Rolling Mills
Bombay High Court · (1968) 22 STC 294
Bombay Sales Tax Act, 1959 — Section 10, 12, 13, 2(26), 52
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 3,089 of 3,658
High Courts07 Feb 1968
Commissioner of Sales Tax Vs Amar Radio Cabinet Works
Bombay High Court · (1968) 22 STC 63
High Courts07 Feb 1968
Habib Insurance Co. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1968) 38 CompCas 475 : (1968) 69 ITR 174(1)
Income Tax Act, 1922 — Section 9
High Courts06 Feb 1968
Vasani Cloth Stores Vs The State of Maharashtra
Bombay High Court · (1968) 22 STC 179
High Courts06 Feb 1968Dismissed
Bijibai Saldhana Vs Rama Manohar Thannu Mishra
Bombay High Court · (1968) MhLj 901
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13, 13(1)(e), 13(1)(j), 14Constitution of India, 1950 — Article 227
High Courts06 Feb 1968
Bijibai Saldhana Vs Rama Mandhar Thannu Mishra and Another
Bombay High Court · AIR 1969 Bom 103 : (1968) 70 BOMLR 428 : (1969) ILR (Bom) 536 : (1968) MhLj 901
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 14, 15, 5, 5(11)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 105, 8
High Courts06 Feb 1968
Commissioner of Sales Tax Vs Colour Chem. Limited
Bombay High Court · (1968) 22 STC 90
Bombay Sales Tax Act, 1959 — Section 52, 61
High Courts05 Feb 1968
Mozelle Robin Solomon Vs Lt. Col. R.J. Solomon
Bombay High Court · (1979) 81 BOMLR 578
Civil Procedure Code, 1908 (CPC) — Section 20Divorce Act, 1869 — Section 24
High Courts05 Feb 1968
Shri Laxmi Printing and Dyeing Works Pvt. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1968) 70 ITR 148
Income Tax Act, 1922 — Section 10(2)
High Courts05 Feb 1968
Mather and Platt Ltd. Vs The State of Maharashtra
Bombay High Court · (1969) 24 STC 496
Bombay Sales Tax Act, 1959 — Section 52
High Courts02 Feb 1968Allowed
Namdeo Vishwanath Vs Umbaosingh Sadhuram
Bombay High Court · (1968) 70 BOMLR 646 : (1968) MhLj 611
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 10, 22, 24, 25, 6Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Feb 1968Dismissed
Kedarnath Ganga Gopal Vs Sitaram Narayan Mohril
Bombay High Court · (1968) MhLj 762
Contract Act, 1872 — Section 23, 28
High Courts02 Feb 1968
Filmistan (Private) Ltd., Bombay Vs Syed Taki Bilgrami and Another
Bombay High Court · (1969) 2 LLJ 638
Industrial Disputes Act, 1947 — Section 33(1), 33(2), 36(4)
High Courts02 Feb 1968
Kedarnath Gangagopal Misra Vs Sitaram Narayan Moharil
Bombay High Court · AIR 1969 Bom 221 : (1968) 70 BOMLR 788 : (1969) ILR (Bom) 324 : (1968) MhLj 762
Contract Act, 1872 — Section 2, 28Evidence Act, 1872 — Section 115
High Courts02 Feb 1968
Ramtirth Yogashram Vs The State of Maharashtra
Bombay High Court · (1968) 22 STC 76
Bombay Sales Tax Act, 1953 — Section 34
High Courts01 Feb 1968
Hukumchand Mills Ltd. Vs Commissioner of Income Tax, Bombay City
Bombay High Court · (1968) 70 ITR 450
Income Tax Act, 1961 — Section 5
High Courts30 Jan 1968
Onkarmal Meghraj Vs Commissioner of Income Tax, Bombay City I, Bombay
Bombay High Court · (1969) 71 ITR 51
Income Tax Act, 1922 — Section 34(1), 34(3)
High Courts30 Jan 1968
Motilal Hirachand Marwadi Vs Sadabai and Others
Bombay High Court · AIR 1970 Bom 67 : (1969) 71 BOMLR 172 : (1970) ILR (Bom) 37 : (1969) MhLj 398
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 69, Order 21 Rule 83, Order 21 Rule 89, Order 21 Rule 90
High Courts29 Jan 1968
Bank of India Ltd. Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1969) 39 CompCas 238
High Courts25 Jan 1968
Dinshaw Manekji Petit Vs G.B. Badkas and Others
Bombay High Court · AIR 1969 Bom 151 : (1968) 70 BOMLR 632
Arbitration Act, 1940 — Section 14, 14(2), 17, 46Constitution of India, 1950 — Article 226Defence of India Act, 1939 — Section 19, 19(1)