COURT ARCHIVE

Bombay High Court judgments

73,158 judgments · page 3,088 of 3,658

High Courts26 Feb 1968

Union of India and Another Vs Kalinga Textiles Ltd. Company and Another

Bombay High Court · AIR 1969 Bom 401 : (1969) 71 BOMLR 214 : (1969) ILR (Bom) 864 : (1968) MhLj 797

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 79, 80Contract Act, 1872 — Section 151, 152, 161, 2, 69Evidence Act, 1872 — Section 106, 114, 115

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High Courts23 Feb 1968

S.M. Dahanukar Vs Commissioner of Income Tax, Bombay City I

Bombay High Court · (1968) 69 ITR 504

Income Tax Act, 1922 — Section 12, 34(1), 9

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High Courts20 Feb 1968

Commissioner of Wealth Tax, Bombay City II Vs Vatsalabai Chandavarkar

Bombay High Court · (1968) 69 ITR 577

Wealth Tax Act, 1957 — Section 2, 27(1), 5(1)

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High Courts20 Feb 1968

Commissioner of Sales Tax Vs Vicco Laboratories

Bombay High Court · (1968) 22 STC 169

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High Courts20 Feb 1968

Commissioner of Wealth Tax, Bombay Vs Trustees of Mrs. Hansabai Tribhuwandas Trust

Bombay High Court · (1968) 69 ITR 527

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High Courts20 Feb 1968

Commissioner of Sales Tax Vs Cooper and Co.

Bombay High Court · (1968) 22 STC 111

Central Sales Tax Act, 1956 — Section 13(1), 2, 6, 8, 8(2)

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High Courts16 Feb 1968

J.N. Bagga and Others Vs All India Reporter Ltd.

Bombay High Court · AIR 1969 Bom 302 : (1969) 71 BOMLR 409 : (1969) CriLJ 1109 : (1969) MhLj 188

Contract Act, 1872 — Section 2Copyright Act, 1957 — Section 62, 69, 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 177, 5(2)

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High Courts16 Feb 1968

Manordas Kalidas Vs The State of Maharashtra

Bombay High Court · (1969) 24 STC 37

Bombay Sales Tax Act, 1953 — Section 31, 51

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High Courts15 Feb 1968

The Sholapur Municipal Corporation Vs Ramkrishna V. Relekar

Bombay High Court · (1969) MhLj 859

Bombay Provincial Municipal Corporations Act, 1949 — Section 1Penal Code, 1860 (IPC) — Section 177, 188, 277

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High Courts15 Feb 1968

Trustees of Gordhandas Govindram Family Charity Trust, Bombay Vs Commissioner of Income Tax, Central, Bombay

Bombay High Court · (1968) 70 ITR 600

Income Tax Act, 1961 — Section 4(3)Wealth Tax Act, 1957 — Section 21, 21(1), 27(1), 3, 5(1)

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High Courts14 Feb 1968

Popat Namdeo Sodanvar Vs Jagu Pandu Govekar

Bombay High Court · (1968) MhLj 665

Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 53A, 55, 66

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High Courts14 Feb 1968

Popat Namdeo Sodanvor Vs Jagu Pandu Govekar

Bombay High Court · AIR 1969 Bom 140 : (1968) 70 BOMLR 456 : (1968) ILR (Bom) 1245 : (1968) MhLj 665

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High Courts13 Feb 1968

Manordas Kalidas Vs Commissioner of Sales Tax, Bombay

Bombay High Court · (1969) 24 STC 521

Bombay Sales Tax Act, 1946 — Section 11Bombay Sales Tax Act, 1953 — Section 15, 31, 9(2)Constitution of India, 1950 — Article 226

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High Courts12 Feb 1968

Oriental Fire and General Insurance Co. Ltd. Vs American President Lines Ltd. and Another

Bombay High Court · (1968) 70 BOMLR 487 : (1968) 38 CompCas 294

Marine Insurance Act, 1906 — Section 79Marine Insurance Act, 1963 — Section 52, 53, 79, 90Transfer of Property Act, 1882 — Section 130A, 135A, 135A(3)

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High Courts09 Feb 1968