High Courts27 Jul 2022Dismissed
Hasankhan And Others Vs State Of Maharashtra
Bombay High Court · (2022) 07 BOM CK 0070
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 326Arms Act, 1959 — Section 4, 25
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Bombay High Court judgments
72,742 judgments · page 304 of 3,638
High Courts26 Jul 2022Disposed Of
Dhiraj And Others Vs Usha And Others
Bombay High Court · (2022) 07 BOM CK 0074
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 161, 162
High Courts26 Jul 2022Allowed
Rajendra R. Singh Vs Assistant Commissioner Of Income Tax And Others
Bombay High Court · (2022) 07 BOM CK 0073
Income Tax Act, 1961 — Section 179, 220(2), 250, 264
High Courts26 Jul 2022Disposed Of
Shailendra S. Velingkar Vs State Of Goa Thr. Chief Secretary And 5 Ors
Bombay High Court · (2022) 07 BOM CK 0069
Code Of Civil Procedure, 1908 — Order 1 Rule 8
High Courts26 Jul 2022Dismissed
Tukaram Datta Naik Vs Village Panchayat Of Sanvordem Thr. Secretary And Anr.
Bombay High Court · (2022) 07 BOM CK 0068
High Courts26 Jul 2022Dismissed
Principal Commissioner Of Customs Pune Commissionerate Vs JSW Steel Ltd
Bombay High Court · (2022) 07 BOM CK 0067
Customs Act, 1962 — Section 2(34), 46, 46(3), 48, 57
High Courts26 Jul 2022Dismissed
Siddharth Narendra Banthia Vs State Of Maharashtra And Another
Bombay High Court · (2022) 07 BOM CK 0066
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 323, 375, 376, 406, 420, 467, 471, 474, 494, 504, 506(1)Code Of Criminal Procedure, 1973 — Section 173, 227, 239, 240
High Courts25 Jul 2022Dismissed
Madan Waman Chodankar And Others Vs Keshav Malik Hardware Corp And Others
Bombay High Court · (2022) 07 BOM CK 0065
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102Transfer Of Property Act, 1882 — Section 52
High Courts25 Jul 2022
Shree Vinayak Builders & Developers Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0064
Constitution Of India, 1950 — Article 300AMaharashtra Regional And Town Planning Act, 1966 — Section 49, 113A, 125, 126, 126(1), 126(c), 126(1)(a), 126(1)(b), 126(1)(c), 126(2), 126(4), 127, 127(1)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 19
High Courts22 Jul 2022Dismissed
Sanket Janardan Bhase Vs Assistant Charity Commissioner And Others
Bombay High Court · (2022) 07 BOM CK 0058
Maharashtra Public Trust Act, 1950 — Section 73AMaharashtra Public Trust Act, 1950 — Section 2(10), 73A
High Courts22 Jul 2022Dismissed
Vikram Dhondiram Raskar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0057
Constitution Of India, 1950 — Article 12, 226, 227Maharashtra Co-Operative Societies Act, 1960 — Section — Section 79A
High Courts21 Jul 2022Dismissed
Goa State Pollution Control Board Vs M/s. South West Port Ltd And Others
Bombay High Court · (2022) 07 BOM CK 0063
Code Of Criminal Procedure, 1973 — Section 200, 482Air (Prevention And Control Of Pollution) Act, 1981 — Section 5(3), 15, 17, 17(1)(j)(f), 21(5)(v), 31(A)(i), 37(1), 39, 43, 43(1) Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26
High Courts21 Jul 2022Disposed Of
National Insurance Co. Ltd Vs Vishnu Baburao Paryekar And Others
Bombay High Court · (2022) 07 BOM CK 0062
High Courts21 Jul 2022Allowed/Disposed Of
Megh Realty And Developers Private Limited Vs Learned Joint Charity Commissioner And Others
Bombay High Court · (2022) 07 BOM CK 0060
Maharashtra Public Trusts Rules, 1951 — Rule 24Maharashtra Public Trusts Act, 1950 — Section 36, 36(1), 36(1)(a)Bombay Public Trusts Act, 1950 — Section 36
High Courts21 Jul 2022Allowed/Disposed Of
Nandlal Zagadu Yadav Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0059
Indian Penal Code, 1860 — Section 342, 376Code Of Criminal Procedure, 1973 — Section 437A, 313Evidence Act, 1872 — Section 118
High Courts20 Jul 2022Allowed
Samadhan Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0056
Maharashtra Civil Services (Discipline And Appeal) Rules, 1979 — Rule 27, 27(2)(b)(i), Rule 27(2)(b)(ii), 27(6)
High Courts20 Jul 2022Dismissed
Ayyub Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0044
Constitution Of India, 1950 — Article 12, 226Indian Penal Code, 1860 — Section 21, 307, 323, 324, 325, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482
High Courts20 Jul 2022Dismissed
Ashwin And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0043
Indian Penal Code, 1860 — Section 34, 170, 366, 376(D), 506(II)
High Courts20 Jul 2022Dismissed
Shyamkumar Lalaramji Jaiswal And Others Vs Dattatraya And Others
Bombay High Court · (2022) 07 BOM CK 0042
Limitation Act, 1963 — Article 51, 58, 113Limitation Act, 1908 — Article 120Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)