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Bombay High Court judgments

72,742 judgments · page 298 of 3,638

High Courts05 Sept 2022Disposed Of

Karasev Vasily Vs State Of Goa

Bombay High Court · (2022) 09 BOM CK 0001

Indian Penal Code, 1860 — Section 34, 370(A)(2)Immoral Traffic (Prevention) Act, 1956 — Section 4, 5
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High Courts30 Aug 2022Dismissed

Nishant Karsan Bhagat And Others Vs Navi Mumbai Municipal Corporation And Others

Bombay High Court · (2022) 08 BOM CK 0099

Constitution Of India, 1950 — Article 226, 243WMonopolies And Restrictive Trade Practices Act, 1969 — Section 2(15), 2(15)(a), 2(19), 21, 21(4A), 22, 23, 23(1), 24, 25, 26, 26(1), 27, 28, 29, 30, 31(1), 37(1), 38, 40, 40(1)(b), 43, 43(ii), 44, 47, 52, 53, 54, 55, 113A, 113(2), 113(3A), 113(5), 113(5)(3A), 113(8), 118, 120, 148A, 154, 159, 160Bombay Provincial Municipal Corporations Act,1949 — Section 3(2)
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