High Courts31 Jan 1979
Commissioner of Income Tax, Bombay City-II Vs W.I.A.A. Club Ltd.
Bombay High Court · (1982) 136 ITR 569 : (1979) 2 TAXMAN 57
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,963 of 3,665
High Courts31 Jan 1979Dismissed
State of Maharashtra Vs Fakir Mohammad and Others
Bombay High Court · (1979) 01 BOM CK 0014
Penal Code, 1860 (IPC) — Section 34, 379
High Courts31 Jan 1979Dismissed
Shaikh Hamid Vs Dagu Limbhare and Another
Bombay High Court · (1979) 01 BOM CK 0002
Prevention of Food Adulteration Act, 1954 — Section 11(1), 16(1), 16(1A), 2Prevention of Food Adulteration Rules, 1955 — Rule 17, 18, 55
High Courts30 Jan 1979Dismissed
Krishnaraj Jamnadas Modi Vs Colaba Land Co-operative Housing Society Ltd. and Another
Bombay High Court · (1979) 81 BOMLR 307 : (1979) MhLj 841
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts30 Jan 1979Allowed
State of Maharashtra Vs P.D. Pujari
Bombay High Court · (1980) 82 BOMLR 6 : (1979) CriLJ 1152 : (1979) MhLj 244
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 33Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 469(1), 469(2), 470
High Courts30 Jan 1979
Commissioner of Income Tax, Bombay City-III Vs Bombay Gas Co. Ltd.
Bombay High Court · (1979) 120 ITR 822 : (1979) 1 TAXMAN 263
Income Tax Act, 1961 — Section 147
High Courts30 Jan 1979
Commissioner of Income Tax, Bombay City-i Vs Caltex Oil Refining (India) Ltd.
Bombay High Court · (1979) 119 ITR 216 : (1979) 1 TAXMAN 284
Income Tax Act, 1961 — Section 33, 34(3)
High Courts30 Jan 1979
Commissioner of Income Tax, Poona Vs S.V. Nashte
Bombay High Court · (1979) 119 ITR 130 : (1979) 1 TAXMAN 429
Income Tax Act, 1961 — Section 64
High Courts30 Jan 1979
D.S. Rege Vs The Municipal Corporation of Greater Bombay and Another
Bombay High Court · AIR 1979 Bom 311
Bombay Municipal Corporation Act, 1888 — Section 291, 296, 296(1), 297, 298Bombay Provincial Municipal Corporations Act, 1949 — Section 390Constitution of India, 1950 — Article 14, 19, 19(1), 19(5), 31
High Courts30 Jan 1979
Commissioner of Income Tax, Bombay City-III Vs Banque Nationale De-paris
Bombay High Court · (1981) 130 ITR 534 : (1979) 1 TAXMAN 299
Super Profits Tax Rules, 1963 — Rule 1
High Courts29 Jan 1979
Commissioner of Income Tax, Bombay City-iii Vs New India Assurance Co. Ltd.
Bombay High Court · (1979) 13 CTR 292 : (1980) 122 ITR 633 : (1979) 1 TAXMAN 544
Life Insurance (Emergency Provisions) Act, 1956 — Section 7, 8
High Courts29 Jan 1979
Commissioner of Income Tax, Bombay City-III Vs Forging and Stamping Pvt. Ltd.
Bombay High Court · (1979) 13 CTR 127 : (1979) 119 ITR 616
Income Tax Act, 1961 — Section 28
High Courts29 Jan 1979
Commissioner of Income Tax, Bombay City-III Vs New India Assurance Co. Ltd.
Bombay High Court · (1980) 50 CompCas 335
Income Tax Act, 1922 — Section 66(1)Life Insurance (Emergency Provisions) Act, 1956 — Section 6, 7, 8
High Courts25 Jan 1979
Kirtilal Jaisinglal and Co. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1980) 121 ITR 279 : (1979) 2 TAXMAN 154(1)
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 24, 24(1)
High Courts25 Jan 1979
Indian Express Newspapers (Bombay) Private Ltd. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1979) 120 ITR 249 : (1979) 1 TAXMAN 432
Income Tax Act, 1922 — Section 23A(1)
High Courts25 Jan 1979
P.S. Mudholkar Vs Bar Council of India and Another
Bombay High Court · AIR 1980 Bom 38 : (1980) 82 BOMLR 1 : (1979) MhLj 415
Advocates Act, 1961 — Section 49(1)Advocates Rules, 1961 — Rule 7Constitution of India, 1950 — Article 14, 19(1), 220, 226
High Courts25 Jan 1979
In Re: Yashodan Chit Fund Pvt. Ltd. and Goel Bros. and Co. Pvt. Ltd.
Bombay High Court · (1980) 50 CompCas 356
Companies Act, 1956 — Section 106, 433, 434, 434(1)
High Courts24 Jan 1979
Parke Davis (India) Ltd. Vs Commissioner of Income Tax, Bombay City-I Commissioner of Income Tax, Bombay City-I Vs Parke Davis (India) Ltd.
Bombay High Court · (1979) 13 CTR 219 : (1981) 130 ITR 813 : (1979) 2 TAXMAN 70
Income Tax Act, 1961 — Section 34, 84, 85Super Profits Tax Rules, 1963 — Rule 1
High Courts24 Jan 1979
Chesebrough Pond''s Inc. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1979) 13 CTR 85 : (1981) 131 ITR 324 : (1979) 2 TAXMAN 71
High Courts24 Jan 1979
Moreshwar Dinanath Sawe Vs Zubaldabi Haroon and Another
Bombay High Court · (1979) 01 BOM CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 457(1)