High Courts14 Feb 1979
Commissioner of Income Tax, Bombay City-I Vs S.G. Patwardhan
Bombay High Court · (1980) 121 ITR 719 : (1980) 3 TAXMAN 581
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,961 of 3,665
High Courts13 Feb 1979
Commissioner of Income Tax, Bombay City-i Vs Tata Mills Ltd.
Bombay High Court · (1979) 118 ITR 496 : (1979) 1 TAXMAN 289
Income Tax Act, 1961 — Section 32, 33
High Courts13 Feb 1979
Pandharinath Sakharam Chavan Vs Bhagwan Ramu Kate and Others
Bombay High Court · AIR 1980 Bom 203 : (1980) 82 BOMLR 341 : (1979) MhLj 337
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 29, 29(1), 29(2), 32, 32Limitation Act, 1908 — Section 28Limitation Act, 1963 — Section 27
High Courts13 Feb 1979
Commissioner of Income Tax, Bombay City-I Vs Sterling Investment Corporation Ltd.
Bombay High Court · (1979) 12 CTR 263 : (1980) 123 ITR 441 : (1979) 1 TAXMAN 396
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 2(14)
High Courts12 Feb 1979
Commissioner of Income Tax, Bombay City-I Vs Geigy International Ltd.
Bombay High Court · (1979) 13 CTR 71 : (1980) 124 ITR 138 : (1979) 2 TAXMAN 251
Income Tax Act, 1961 — Section 104, 84, 99(1)Income Tax Rules, 1962 — Rule 1, 2
High Courts12 Feb 1979
Commissioner of Income Tax (Central), Bombay Vs Kaluram Puranmal
Bombay High Court · (1979) 12 CTR 225 : (1979) 119 ITR 564 : (1979) 2 TAXMAN 66
Income Tax Act, 1922 — Section 23(5), 3
High Courts12 Feb 1979
Commissioner of Income Tax, Bombay City-I Vs Baroda Investment Co. Ltd.
Bombay High Court · (1979) 119 ITR 14 : (1979) 2 TAXMAN 67
Income Tax Act, 1922 — Section 23A
High Courts09 Feb 1979
Commissioner of Income Tax Vs Nauser K. Kanga
Bombay High Court · (1979) 120 ITR 404 : (1979) 2 TAXMAN 147(1)
Income Tax Act, 1961 — Section 23, 23(2), 26
High Courts09 Feb 1979
Hindustan Chemical Works Ltd. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1980) 124 ITR 561 : (1979) 1 TAXMAN 420
Income Tax Act, 1922 — Section 10(2), 24Income Tax Act, 1961 — Section 10, 22
High Courts09 Feb 1979Dismissed
Naraindas Menghraj Nagpal Vs Lalchand Menghraj Nagpal
Bombay High Court · (1979) MhLj 485
Trusts Act, 1882 — Section 34
High Courts09 Feb 1979Dismissed
Mohamed Zahir Siddiqi Vs Shaikhali Abdulla and Others
Bombay High Court · (1979) 02 BOM CK 0021
Motor Vehicles Act, 1939 — Section 110, 110A
High Courts09 Feb 1979
Panchaganga Sahakari Sakhar Karkhana Ltd. Vs Commissioner of Income Tax Poona
Bombay High Court · (1979) 12 CTR 1 : (1979) 119 ITR 590 : (1979) 1 TAXMAN 422
Income Tax Act, 1922 — Section 10(2), 22(1)Income Tax Rules, 1922 — Rule 8
High Courts08 Feb 1979
Hind Products Pvt. Ltd. Vs Commissioner of Income Tax, Bombay City-1
Bombay High Court · (1979) 12 CTR 40 : (1980) 121 ITR 903 : (1979) 2 TAXMAN 69
Income Tax Act, 1961 — Section 256(2), 273, 274(1)
High Courts08 Feb 1979Allowed
Kumar Mangala Parashram and Others Vs State of Maharashtra
Bombay High Court · (1980) 82 BOMLR 26
Constitution of India, 1950 — Article 341, 364(24)Protection of Civil Rights Act, 1955 — Section 12, 2
High Courts08 Feb 1979
Nagin Mansukhlal Dagli Vs Haribhai Manibhai Patel
Bombay High Court · AIR 1980 Bom 123
Bombay City Civil Court Act, 1948 — Section 3Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts08 Feb 1979
Commissioner of Income Tax, Bombay City-III Vs Plastics Packing P. Ltd.
Bombay High Court · (1982) 134 ITR 236
Income Tax (Amendment) Act, 1961 — Section 80J, 84, 84(2)Income Tax Act, 1922 — Section 15C
High Courts08 Feb 1979Allowed
Mangala Parashram Kelkar and Another Vs State of Maharashtra
Bombay High Court · AIR 1979 Bom 282 : (1979) MhLj 599
Constitution of India, 1950 — Article 341, 366Protection of Civil Rights Act, 1955 — Section 12, 2, 7, 7(1)
High Courts08 Feb 1979
Khatau Vallabhdas Vs Commissioner of Income Tax, Central, Bombay
Bombay High Court · (1979) 13 CTR 121 : (1979) 119 ITR 846 : (1979) 2 TAXMAN 60
Income Tax Act, 1922 — Section 10, 12B
High Courts07 Feb 1979
Famous Cine Laboratories and Studios Ltd. Vs Commissioner of Income Tax, Bombay City-i
Bombay High Court · (1979) 13 CTR 113 : (1980) 121 ITR 648 : (1979) 2 TAXMAN 6
Income Tax Act, 1922 — Section 10(2)
High Courts07 Feb 1979
Sind National Sugar Mills P. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1979) 13 CTR 68 : (1980) 121 ITR 742 : (1979) 1 TAXMAN 288
Income Tax Act, 1922 — Section 24(1)