High Courts09 Apr 1981Allowed
Sushila Bhiku Shinde Vs Sulochana Baburao Bhoj
Bombay High Court · (1981) 83 BOMLR 267 : (1982) MhLj 598
Contract Act, 1872 — Section 23
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,923 of 3,665
High Courts08 Apr 1981
Bhavarlal Pruthviraj Jain Vs State of Maharashtra
Bombay High Court · (1982) CriLJ 1647
Bombay Money Lenders Act, 1946 — Section 34, 5Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 469, 469(1)
High Courts08 Apr 1981Dismissed
Laxmanrao Vishwanath Kulkarni Vs Chandrabhan Mahadu Bidve and Another
Bombay High Court · (1981) 04 BOM CK 0032
Maharashtra Land Revenue Code, 1966 — Section 148
High Courts08 Apr 1981
Minocher Behramji Damanial Vs Hema N. Dadachanji and Others
Bombay High Court · AIR 1982 Bom 151 : (1983) 2 BomCR 218 : (1981) MhLj 783
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts08 Apr 1981
Bhavarlal Pruthviraj Jain Vs The State of Maharashtra
Bombay High Court · (1982) CriLJ 1647
Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts08 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs Burroughs Wellcome and Co. (India) Pvt. Ltd.
Bombay High Court · (1981) 23 CTR 102 : (1982) 133 ITR 37
Income Tax Act, 1961 — Section 37
High Courts08 Apr 1981
Jugal Kishore Vishindas Vazirani Vs K.G. Bhaskaran
Bombay High Court · (1989) 25 ECR 498 : (1990) 45 ELT 367
Constitution of India, 1950 — Article 226
High Courts07 Apr 1981Allowed
Gajanan Damodar Deokar Vs Rashtriya Girni Kamgar Sangh and Others
Bombay High Court · (1982) 1 BomCR 259
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 3
High Courts07 Apr 1981
Jamnadas Motimal Vanwari Vs Ishwaribai Tejandas Alwani
Bombay High Court · AIR 1981 Bom 314 : (1981) 83 BOMLR 274 : (1981) MhLj 701
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(1), 11(2), 11(3), 11(4)
High Courts07 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs Abdullabhai M. Moonim
Bombay High Court · (1982) 26 CTR 250 : (1981) 132 ITR 642
Income Tax Act, 1961 — Section 22, 23, 24, 24(1), 25
High Courts07 Apr 1981
Commissioner of Income Tax, Bombay City-I Vs Hindustan Lever Ltd.
Bombay High Court · (1982) 26 CTR 137 : (1982) 133 ITR 614 : (1981) 7 TAXMAN 112
High Courts06 Apr 1981
Commissioner of Income Tax, Bombay City-III Vs H.D. Dennis and others
Bombay High Court · (1982) 26 CTR 107 : (1982) 135 ITR 1 : (1981) 7 TAXMAN 231
Income Tax Act, 1961 — Section 144, 147, 148, 15, 16
High Courts06 Apr 1981
Vasant Ambadas Pandit Vs Bombay Municipal Corporation and Others
Bombay High Court · AIR 1981 Bom 394 : (1981) 83 BOMLR 248 : (1981) MhLj 706
Bombay Municipal Corporation Act, 1888 — Section 351, 527Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 11, 80, 9
High Courts06 Apr 1981
Yeshwant Gunaji Sorte Vs The State of Maharashtra
Bombay High Court · (1981) 04 BOM CK 0015
Penal Code, 1860 (IPC) — Section 161, 21
High Courts02 Apr 1981
Commissioner of Income Tax, Bombay City-I Vs Oudh Sugar Mills Ltd.
Bombay High Court · (1982) 27 CTR 183 : (1982) 136 ITR 186 : (1982) 9 TAXMAN 203
Finance Act, 1964 — Section 2(5)(c)Income Tax Act, 1961 — Section 256(1)Industries (Development and Regulation) Act, 1951 — Section 2
High Courts02 Apr 1981
Shripati Madhav Dure Vs Fulabai Balaji Dure
Bombay High Court · AIR 1981 Bom 224
Hindu Womens Right to Property Act, 1937 — Section 1(2)
High Courts02 Apr 1981
Narendra Narottamdas Kapadia Vs Central Bureau of Investigation and Another
Bombay High Court · (1982) 1 BomCR 148 : (1981) 83 BOMLR 362
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 154, 437(1), 438, 438(1)Evidence Act, 1872 — Section 123, 24, 25, 27
High Courts01 Apr 1981
Commissioner of Income Tax, Bombay City-III Vs Service Station Equipment Pvt. Ltd.
Bombay High Court · (1981) 6 TAXMAN 349
Income Tax Act, 1961 — Section 37(1)
High Courts01 Apr 1981
Devichand Balkrishna Sonavane and Others Vs Kisan Shripati Dhumal and Others
Bombay High Court · AIR 1981 Bom 226 : (1981) MhLj 744
Factories Act, 1948 — Section 2Transfer of Property Act, 1882 — Section 106
High Courts01 Apr 1981
Hariram Hemraj Vs Commissioner of Income Tax, Bombay City-III
Bombay High Court · (1982) 27 CTR 254 : (1982) 136 ITR 168 : (1981) 7 TAXMAN 301
Income Tax Act, 1961 — Section 69