High Courts17 Apr 1981
Kamlabai Vs Aminabee Ali
Bombay High Court · (1982) 1 BomCR 499
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,922 of 3,665
High Courts16 Apr 1981
Rameshchandra G. Varma succeeded by his legal heirs Vs General Manager (W. Rly.) and Others
Bombay High Court · (1982) 1 BomCR 768
High Courts16 Apr 1981Allowed
Tipco The Industrial Plastic Corporation Private Limited and Others Vs Union of India (UOI) and Another
Bombay High Court · (1989) 25 ECR 360
Constitution of India, 1950 — Article 226
High Courts15 Apr 1981
Pradumna Shriniwas Auradkar and etc. Vs State of Maharashtra
Bombay High Court · (1981) 04 BOM CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 120B, 161, 218, 34, 347
High Courts14 Apr 1981
Industrial Plastic Corporation Private Limited and others Vs Union of India and another
Bombay High Court · (1983) 12 ELT 425
Central Excise Rules, 1944 — Rule 11, 173J, 8, 8(1)
High Courts14 Apr 1981
Associated Cement Cos. Ltd. Vs The Regional Director, E.S.I.C.
Bombay High Court · (1981) 83 BOMLR 504
Constitution of India, 1950 — Article 38, 39, 41, 42, 43Employees State Insurance Act, 1948 — Section 2, 26, 28, 32, 38
High Courts14 Apr 1981
Vidyadhar Gajanan Mhatre and Another Vs Vikramsingh P. Solanki
Bombay High Court · AIR 1981 Bom 319
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts14 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs Homi Mehta and Sons P. Ltd.
Bombay High Court · (1982) 27 CTR 238 : (1982) 137 ITR 213 : (1982) 9 TAXMAN 190(1)
Income Tax Act, 1961 — Section 22(4), 23(2), 30, 31, 31(3)
High Courts14 Apr 1981Dismissed
Gangadhar Udhaorao Pandhare Vs Maharashtra Rajya Khadi Gramodyog Mandal
Bombay High Court · (1982) MhLj 471
Bombay Industrial Relations Act, 1946 — Section 42, 78(1), 78(1)(A), 78(1)(D), 84
High Courts13 Apr 1981
Indian Hotel Co. Ltd. Vs T. Stevenson
Bombay High Court · AIR 1982 Bom 160
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(4A), 5(8)
High Courts13 Apr 1981Allowed
Hanumant Yeshwant Deshmukh and others Vs State of Maharashtra and others
Bombay High Court · (1983) MhLj 38
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 10, 10(1), 10(2), 12, 14
High Courts10 Apr 1981
Maharashtra State Co-operative Land Development Bank Ltd. and Another Vs State of Maharashtra and Others
Bombay High Court · AIR 1982 Bom 199 : (1981) 83 BOMLR 284
High Courts10 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs International Computers Ltd.
Bombay High Court · (1990) 186 ITR 616
Income Tax Act, 1961 — Section 155(5), 33, 33(1), 34, 34(3)
High Courts10 Apr 1981
Commissioner of Income Tax Vs Hormusji Hirjibhai and Co.
Bombay High Court · (1982) 27 CTR 248 : (1983) 140 ITR 966
Income Tax Act, 1922 — Section 26A
High Courts09 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs Sandoz Ltd.
Bombay High Court · (1983) 140 ITR 867 : (1981) 7 TAXMAN 403
Income Tax Act, 1961 — Section 101, 101(2), 2(11), 84
High Courts09 Apr 1981
Union Carbide India Ltd. and others Vs Union of India and others
Bombay High Court · (1981) 1 ECR 396 : (1982) 10 ELT 316
Central Excise Rules, 1944 — Rule 173G, 49, 9
High Courts09 Apr 1981
Court Receiver, High Court Vs Special Land Acquisition Officer
Bombay High Court · (1982) 1 BomCR 564
Land Acquisition Act, 1894 — Section 25(2), 4, 54, 6, 9(1)Limitation Act, 1963 — Section 5
High Courts09 Apr 1981
Bansilal Mittal Vs J.R. Kraft Board Pvt. Ltd.
Bombay High Court · (1981) 04 BOM CK 0033
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 24
High Courts09 Apr 1981
Navnath Siddhappa Koli Vs Siddheshwar Sahakari Sakhar Karkhana Limited and Others
Bombay High Court · (1981) 83 BOMLR 470 : (1981) MhLj 888
Bombay Industrial Relations Act, 1946 — Section 85Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 44
High Courts09 Apr 1981
Commissioner of Income Tax, Bombay City-II Vs C.K. Thakore
Bombay High Court · (1981) 24 CTR 162 : (1982) 136 ITR 464