COURT ARCHIVE

Bombay High Court judgments

72,742 judgments · page 292 of 3,638

High Courts23 Sept 2022Partly Allowed

V. M. Salgaocar and Brother Pvt. Ltd And Others Vs Assistant Commissioner Of Customs (Export), Customs House, And Others

Bombay High Court · (2022) 09 BOM CK 0121

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 141, 226, 265Customs Act, 1962 — Section 12, 14, 18, 18(2), 129A, 151ACustoms Tariff Act, 1975 — Section 12, 14

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High Courts23 Sept 2022Disposed Of

Sera D'souza Alias Serafina D'souza And Anr Vs Alice Faustina

Bombay High Court · (2022) 09 BOM CK 0120

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High Courts23 Sept 2022Dismissed

Anwar Hussain J. Thim And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0118

Constitution Of India, 1950 — Article 226Maharashtra Development Plans Rules, 1970 — Rule 6, 7Monopolies And Restrictive Trade Practices Act, 1969 — Section 2(7), 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 37(1AA), 44, 45(1), 45(2), 124

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High Courts23 Sept 2022Dismissed

Abhishek Mahendra Umbarje And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0117

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High Courts23 Sept 2022Disposed Of

Ulhas Vaidya Vs Union Of India And Others

Bombay High Court · (2022) 09 BOM CK 0116

Constitution Of India, 1950 — Article 226

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High Courts23 Sept 2022Allowed

Durga Ramesh Berdia Vs State Of Maharashtra And Ors

Bombay High Court · (2022) 09 BOM CK 0115

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High Courts23 Sept 2022Disposed Of

Sanjay And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0114

Constitution Of India, 1950 — Article 226Nagpur Improvement Trust Act, 1936 — Section 121

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High Courts23 Sept 2022Partly Allowed

Gopalrao Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0113

Maharashtra Civil Services (Leave) Rules, 1981 — Rule 66

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High Courts23 Sept 2022Partly Allowed

Yashwant Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0111

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High Courts23 Sept 2022Disposed Of

Amit Bhagwan Gedam And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0110

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High Courts23 Sept 2022Dismissed

Chandrashekhar Madhukar Gurav And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0109

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 323, 324, 354, 354A, 504, 506

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High Courts23 Sept 2022Dismissed/Disposed Of

United India Insurance Co.Ltd Vs Balasaheb Kisanrao Lokhande

Bombay High Court · (2022) 09 BOM CK 0108

Motor Vehicles Act, 1988 — Section 147(5), 149(1)

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High Courts23 Sept 2022Dismissed

R. & C. Infra Engineers Private Limited Vs Municipal Corporation Of Greater Mumbai & Ors

Bombay High Court · (2022) 09 BOM CK 0107

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226

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High Courts23 Sept 2022Disposed Of

Rohit Dewan Vs Syndicate Bank And Ors

Bombay High Court · (2022) 09 BOM CK 0106

Constitution Of India, 1950 — Article 226Syndicate Bank (Officers�) Service Regulations, 1979 — Regulation 8, 16(3), 20(2)

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High Courts23 Sept 2022Dismissed

Vinesh N. Faldessai(Serving Sentence At Central Jail Colvale) Vs Police Inspector Cuncolim Police Station And 3 Ors

Bombay High Court · (2022) 09 BOM CK 0105

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High Courts23 Sept 2022

Antonio Pereira And 3 Ors Vs Lila Bhagwant Kamat (Dec.) And 26 Ors.

Bombay High Court · (2022) 09 BOM CK 0104

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High Courts22 Sept 2022Allowed

Dr. Gajanan Vithoba Jain Vs Shiv Vaibhav College Of Education, Wardha

Bombay High Court · (2022) 09 BOM CK 0157

Bombay Public Trusts Act, 1950 — Section 2, 4, 7, 7(4), 7(5), 7(7), 7(8), 40, 41, 43(2)(a), 43(2)(c), 50A, 70, 70A, 72, 72(1), 72(2), 76(1)Code Of Civil Procedure, 1908 — Section 96, 100Madhya Pradesh Industrial Relations Act, 1960 — Section 66

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High Courts22 Sept 2022Allowed

Shaikh Naseem Shaikh Salim Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0127

Constitution Of India, 1950 — Article 19(1)(d), 19(1)(e)Maharashtra Police Act, 1951 — Section 56, 56(1)(a), 56(1)(b)Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354A, 427, 504, 506

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High Courts22 Sept 2022Dismissed

United India Insurance Co. Ltd Vs Vijubai And Others

Bombay High Court · (2022) 09 BOM CK 0103

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High Courts21 Sept 2022Allowed

Sangitadevi And Others Vs Shaikh Nazir And Others

Bombay High Court · (2022) 09 BOM CK 0170

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