High Courts04 Sept 1981
New Chemi Industries Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1981) 8 ELT 920
Customs Act, 1962 — Section 157, 25
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,915 of 3,665
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Automobile Products of India Ltd.
Bombay High Court · (1983) 140 ITR 159 : (1981) 7 TAXMAN 327
Income Tax Act, 1961 — Section 4
High Courts04 Sept 1981
Uni-sankyo Limited Vs Union of India and others
Bombay High Court · (1981) 8 ELT 922
Customs Act, 1962 — Section 14, 14(1), 28
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Glaxo Laboratories (India) Ltd.
Bombay High Court · (1982) 26 CTR 237 : (1983) 140 ITR 67
Super Profits Tax Act, 1963 — Rule 1
High Courts04 Sept 1981
Hislop Education Society Vs Nagpur University
Bombay High Court · (1982) 84 BOMLR 67
Constitution of India, 1950 — Article 14, 143, 226
High Courts01 Sept 1981
Commissioner of Income Tax, Bombay City-III Vs Phoenix Chemical Works P. Ltd.
Bombay High Court · (1982) 138 ITR 321 : (1982) 10 TAXMAN 191
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts01 Sept 1981
I.B.M. World Trade Corporation Vs N.D. Bhatt, Inspecting Assistant Commissioner of Income Tax, Foreign Companies Range-I, Bombay and another
Bombay High Court · (1982) 27 CTR 228 : (1982) 138 ITR 742
Income Tax Act, 1961 — Section 139, 147, 148, 149, 22(2)
High Courts01 Sept 1981
Bhausaheb Tavnappa Mahajan and Others Vs State of Maharashtra and Others
Bombay High Court · AIR 1982 Bom 284 : (1981) 83 BOMLR 586 : (1982) MhLj 229
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts01 Sept 1981
Commissioner of Income Tax Vs Bombay Tyres International Ltd.
Bombay High Court · (1983) 141 ITR 710
High Courts01 Sept 1981
Shamrao Abaji Jadhav Vs Chaturbai Sidheshwar Javeri
Bombay High Court · AIR 1982 Bom 132 : (1982) 1 BomCR 60 : (1982) 84 BOMLR 9 : (1982) MhLj 347
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1)
High Courts01 Sept 1981
Commissioner of Income Tax, Bombay City-II Vs Jayantilal Ramanlal and Co.
Bombay High Court · (1982) 31 CTR 326 : (1982) 137 ITR 257
Income Tax Act, 1961 — Section 114, 14, 182, 183, 2
High Courts31 Aug 1981
Commissioner of Income Tax, Bombay City-I Vs Nirlon Synthetic Fibres and Chemicals Ltd.
Bombay High Court · (1981) 25 CTR 155 : (1982) 137 ITR 1 : (1982) 8 TAXMAN 90(1)
Income Tax Act, 1961 — Section 32, 37
High Courts31 Aug 1981
Commissioner of Income Tax, Bombay City-II Vs Premier Tyres Ltd.
Bombay High Court · (1982) 26 CTR 99 : (1982) 134 ITR 17
Income Tax Act, 1961 — Section 161(1), 161(2), 163
High Courts31 Aug 1981Allowed
Rambhau Sakharam Patil and another Vs Baban Sadu Marathe
Bombay High Court · (1983) MhLj 305
Succession Act, 1925 — Section 57, 59
High Courts31 Aug 1981
Ved Parkash Prabhudayal Agarwal and others Vs Income Tax Officer and others
Bombay High Court · (1981) 7 TAXMAN 404
Income Tax Act, 1961 — Section 11, 143(3), 147, 148
High Courts31 Aug 1981Dismissed
Sardar Amolak Singh Vs Sewakram Tahilram Lalwani and Others
Bombay High Court · (1982) 2 BomCR 455 : (1982) MhLj 174
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts31 Aug 1981
Commissioner of Income Tax (Central), Bombay Vs Seksaria Sons (Private) Ltd.
Bombay High Court · (1981) 25 CTR 148 : (1982) 138 ITR 419 : (1981) 7 TAXMAN 394
Income Tax Act, 1922 — Section 10(5A)
High Courts31 Aug 1981
Commissioner of Income Tax, Bombay City-I Vs Desmet (India) Pvt. Ltd.
Bombay High Court · (1981) 25 CTR 157 : (1982) 138 ITR 382 : (1982) 8 TAXMAN 87
Income Tax Act, 1961 — Section 37(1)
High Courts31 Aug 1981Allowed
Ved Prakash Prabhudayal Agarwal Vs M.R. Patel
Bombay High Court · (1981) 7 TAXMAN 404
Income Tax Act, 1961 — Section 11, 143(3), 147, 148
High Courts29 Aug 1981
Rajnikant Narmadashankar Vs C.L. Munshi and others
Bombay High Court · (1982) 134 ITR 310 : (1981) 7 TAXMAN 409
Income Tax Act, 1961 — Section 264