High Courts09 Sept 1981
Patel Engineering Co. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1981) 7 TAXMAN 339
Income Tax Act, 1961 — Section 10, 14, 28, 30, 33
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,914 of 3,665
High Courts09 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs M.L. Dahanukar and Co. P. Ltd.
Bombay High Court · (1982) 138 ITR 232
Income Tax Act, 1961 — Section 104
High Courts09 Sept 1981
Killick Nixon Ltd. and others Vs Dhanraj Mills Pvt. Ltd. and others
Bombay High Court · (1983) 54 CompCas 432
Companies Act, 1956 — Section 108, 108(1), 108A, 108H, 109
High Courts09 Sept 1981
Commissioner of Income Tax, Bombay City-II Vs Asian Paints (India) P. Ltd.
Bombay High Court · (1981) 141 ITR 708 : (1982) 8 TAXMAN 203
High Courts09 Sept 1981
Shivaji Bapu Chavan Vs Sharwari Gokhale
Bombay High Court · (1982) 84 BOMLR 13
Constitution of India, 1950 — Article 14, 141, 213, 22, 246National Security Act, 1980 — Section 9
High Courts09 Sept 1981Allowed
Motilal M. Mehra Vs Rutty Homi Bharucha and another
Bombay High Court · (1983) MhLj 25
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 25, 28
High Courts08 Sept 1981Dismissed
Sheshrao Raghoba Suryawanshi and Others Vs Sonchand Sobhagmalji Darda
Bombay High Court · (1982) 2 BomCR 329 : (1982) MhLj 84
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 38Constitution of India, 1950 — Article 13(1), 13(2), 19(1)
High Courts08 Sept 1981
Commissioner of Income Tax Vs Kirloskar Oil Engines Ltd.
Bombay High Court · (1982) 26 CTR 121 : (1982) 135 ITR 762
High Courts08 Sept 1981
Commissioner of Income Tax Vs Hemant Bhagubhai Mafatlal
Bombay High Court · (1982) 26 CTR 276 : (1982) 135 ITR 768
Income Tax Act, 1922 — Section 41(1), 66(1)
High Courts08 Sept 1981
John P.D. Souza Vs Union of India and others
Bombay High Court · (1982) 10 ELT 185
Customs Act, 1962 — Section 115, 115(2)
High Courts07 Sept 1981
Ahmedabad Advance Mills Ltd. Vs Union of India and Two others
Bombay High Court · (1982) 10 ELT 394
High Courts07 Sept 1981Allowed
R.J. Menzies Vs Suryakant Karuti Chidrawar
Bombay High Court · (1982) 2 BomCR 513
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(3)
High Courts07 Sept 1981Dismissed
State of Maharashtra Vs Radheshyam Gopikishan Mantri
Bombay High Court · (1982) 2 BomCR 11
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts07 Sept 1981
Abdul Husein Mohammedally Master Vs Union of India and others
Bombay High Court · (1989) 25 ECR 89 : (1981) 8 ELT 936
Customs Act, 1962 — Section 111, 112, 124
High Courts04 Sept 1981Dismissed
State of Maharashtra Vs Jagannath Dattatraya Mahajan
Bombay High Court · (1982) 2 BomCR 98
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts04 Sept 1981
Shreeniwas Cotton Mills Ltd. and another Vs Union of India and others
Bombay High Court · (1983) 3 ECR 133 : (1981) 8 ELT 867
High Courts04 Sept 1981Dismissed
Balkisan Govindlal Purwar and another Vs Dnyandeo Totaram Gawande Patil
Bombay High Court · (1983) MhLj 358
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Sept 1981Dismissed
Tarubai Damu Sawant Vs Bhiku Antu Yadav and others
Bombay High Court · (1982) MhLj 169
Hindu Succession Act, 1956 — Section 2(1), 22, 22(1), 22(2)Transfer of Property Act, 1882 — Section 58(c)
High Courts04 Sept 1981
Commissioner of Income Tax, Pune Vs Hindustan Antibiotics Ltd.
Bombay High Court · (1982) 26 CTR 129 : (1982) 137 ITR 42 : (1982) 8 TAXMAN 186
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Zenith Steel Pipes Ltd. (Now Zenith Steel Pipes and Industries Ltd.)
Bombay High Court · (1982) 26 CTR 124 : (1982) 137 ITR 34
Income Tax Act, 1961 — Section 28, 32, 32(1), 34, 43