High Courts22 Jan 1982
Chimanram Motilal Pvt. Ltd. Vs Commissioner of Income Tax Bombay City-I
Bombay High Court · (1982) 31 CTR 318 : (1983) 140 ITR 809
Income Tax Act, 1961 — Section 28, 41(1)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,904 of 3,665
High Courts22 Jan 1982Allowed
Fatechand Murlidhar Vs Maharashtra State Electricity Board
Bombay High Court · (1983) MhLj 292
Electricity Act, 1910 — Section 12, 2(1), 2(c), 2(n), 22
High Courts22 Jan 1982
Peroja Dadabhoy Sett and Anrs. Vs State of Maharashtra and Others
Bombay High Court · AIR 1983 Bom 49
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27(4), 28
High Courts21 Jan 1982
Additional Commissioner of Income Tax, Bombay City-I Vs Putco Pvt. Ltd.
Bombay High Court · (1982) 84 BOMLR 59 : (1982) 28 CTR 256 : (1983) 140 ITR 740
Income Tax Act, 1961 — Section 37
High Courts21 Jan 1982
Commissioner of Income Tax, Bombay City-I Vs Investment Corporation of India Ltd.
Bombay High Court · (1982) 28 CTR 198 : (1982) 137 ITR 307 : (1982) 10 TAXMAN 83
Income Tax Act, 1961 — Section 37(1)
High Courts21 Jan 1982
Addl. Commissioner of Income Tax, Bombay City-I Vs Seth Hemant Bhagubhai Trust
Bombay High Court · (1982) 28 CTR 261 : (1983) 140 ITR 471 : (1982) 10 TAXMAN 90
Income Tax Act, 1961 — Section 147, 148, 263, 4(2), 41(1)
High Courts20 Jan 1982
Commissioner of Income Tax, Poona Vs Devandas Perumal and Co.
Bombay High Court · (1982) 28 CTR 211 : (1983) 140 ITR 943 : (1982) 10 TAXMAN 104
Income Tax Act, 1961 — Section 143, 144, 147, 271(1), 274(2)
High Courts19 Jan 1982
Oriental Fire and General Insurance Co. Ltd. Vs Jagdish Babu and others
Bombay High Court · (1988) 63 CompCas 135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 95, 95(1), 96
High Courts19 Jan 1982
Commissioner of Income Tax, Bombay City-I Vs Industrial Perfumes Ltd.
Bombay High Court · (1982) 01 BOM CK 0010
Income Tax Act, 1961 — Section 148
High Courts18 Jan 1982
Sukhdayal Rambilas Vs Commissioner of Income Tax, Bombay City-II
Bombay High Court · (1982) 28 CTR 232 : (1982) 136 ITR 414 : (1982) 10 TAXMAN 151
Income Tax Act, 1961 — Section 69
High Courts16 Jan 1982Dismissed
Manibai Parmar and Others Vs Manohar Balwani
Bombay High Court · (1982) 2 BomCR 228 : (1982) MhLj 338
Transfer of Property Act, 1882 — Section 106
High Courts15 Jan 1982Dismissed
Sardarsingh Harisingh Bagga Vs Shrirang Ramratan Chandak
Bombay High Court · (1982) 2 BomCR 286
Central Provinces and Berar Letting of Houses and Rent Control Order, 1949 — Section 227Constitution of India, 1950 — Article 227
High Courts15 Jan 1982Allowed
Uttam Fancy Cloth Stores and others Vs Dayachand Hazarilal Jain
Bombay High Court · (1983) MhLj 449
Limitation Act, 1963 — Section 10, 11, 12, 12(2), 13
High Courts15 Jan 1982
Khando Ganesh Kulkarni Vs Bando Ramchandra Mujumdar and Others
Bombay High Court · (1982) 2 BomCR 480
Bombay General Clauses Act, 1904 — Section 11Bombay Tenancy and Agricultural Lands Act, 1948 — Section 25Maharashtra Land Revenue Code, 1966 — Section 202
High Courts15 Jan 1982
Prakash Cotton Mills Pvt. Ltd. Vs Municipal Commissioner for Greater Bombay and Another
Bombay High Court · AIR 1982 Bom 387 : (1982) 1 BomCR 819 : (1982) MhLj 840
Evidence Act, 1872 — Section 5, 64, 67
High Courts14 Jan 1982Allowed
Vijaykumar Gurunath Pawar Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 143
Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Jan 1982Dismissed
Wasudeo Shriram Bhonde and others Vs Chintaman Waman Purohit
Bombay High Court · (1983) MhLj 335
High Courts13 Jan 1982
American Spring and Pressing Works Ltd. Vs S.L. Wadkar
Bombay High Court · (1990) 47 ELT 247
High Courts13 Jan 1982Allowed
B.S. Potey Vs B.A. Joshi, District Deputy Registrar
Bombay High Court · (1982) 84 BOMLR 363 : (1983) MhLj 543
Constitution of India, 1950 — Article 226
High Courts13 Jan 1982
Commissioner of Gift Tax Vs Lady Hirabai C. Jehangir
Bombay High Court · (1982) 10 TAXMAN 70
Gift Tax Act, 1958 — Section 2, 26(1), 3, 4, 5Income Tax Act, 1961 — Section 6, 80G