High Courts01 Feb 1982
Western India Paper and Board Mills Vs Commissioner of Income Tax, Bombay City-II
Bombay High Court · (1982) 28 CTR 242 : (1982) 137 ITR 525 : (1982) 11 TAXMAN 210(2)
Income Tax Act, 1961 — Section 36(1), 37, 7
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,903 of 3,665
High Courts01 Feb 1982
Kaira District Co-op. Milk Producers Union Ltd. and Another Vs Kishore Shantilal Shah
Bombay High Court · AIR 1983 Bom 66 : (1982) 1 BomCR 509
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(1)
High Courts01 Feb 1982
Century Spinning and Manufacturing Co. Ltd. Vs Commissioner of Wealth Tax Bombay City-I
Bombay High Court · (1982) 28 CTR 210 : (1982) 138 ITR 562 : (1982) 10 TAXMAN 108
Income Tax Act, 1961 — Section 27, 5Wealth Tax Act, 1957 — Section 2, 3, 5, 5(1)
High Courts01 Feb 1982
Commissioner of Gift-tax, Bangalore Vs Aleixo P. Velho and another
Bombay High Court · (1982) 28 CTR 220 : (1983) 143 ITR 372 : (1982) 10 TAXMAN 112
Gift Tax Act, 1958 — Section 2, 26(1), 3
High Courts30 Jan 1982
Abdur Rahim Undre Vs Padma Adbur Rahim Undre
Bombay High Court · AIR 1982 Bom 341 : (1982) 2 DMC 204
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Constitution of India, 1950 — Article 14, 44Special Marriage Act, 1954 — Section 1
High Courts30 Jan 1982Dismissed
Bengal Water Proof Works (1940) Ltd. Vs Ardeshir Jehangir Works
Bombay High Court · (1983) 2 BomCR 136
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(4A), 8(A)
High Courts30 Jan 1982
Gajanan Vasant Vijjayankar and Another Vs Valubai Bapu Govindhi and Others
Bombay High Court · AIR 1982 Bom 325 : (1982) MhLj 933
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 27, 29(2), 43A(3), 84
High Courts30 Jan 1982
Commissioner of Wealth Tax, Bombay City-II Vs Master Jehangir H.C. Jehangir
Bombay High Court · (1982) 28 CTR 195 : (1982) 137 ITR 48 : (1982) 10 TAXMAN 105
Wealth Tax Act, 1957 — Section 2
High Courts30 Jan 1982
Abdula Samad Makhadum Baksh Sheikh and etc. Vs Sudha Anant Parakhe
Bombay High Court · AIR 1982 Bom 585 : (1982) MhLj 647
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts29 Jan 1982
Vrindavan (Borivali) Co-operative Housing Society Limited Vs Karmarkar Brothers and Others
Bombay High Court · (1983) 2 BomCR 267 : (1982) MhLj 607
Bombay Court Fees Act, 1959 — Section 6Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 11, 4
High Courts29 Jan 1982
Shrikant Hari Joshi Vs Kesharmal Narayandas Bhandari and Another
Bombay High Court · (1982) 2 BomCR 547
Penal Code, 1860 (IPC) — Section 167, 352, 353, 504Prevention of Food Adulteration Act, 1954 — Section 16, 9
High Courts28 Jan 1982
Ananda Maruti Jadhav and Others Vs Hansabai Bandu Ghunake
Bombay High Court · (1983) 1 BomCR 21
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(B), 88(C)
High Courts28 Jan 1982Allowed
M/s. Co-operative Bidi Utpadak Mazdoor Sahakari Society Ltd., Brahmapuri Vs Naktu Tulshiram Thaorf
Bombay High Court · (1983) MhLj 176
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 31
High Courts27 Jan 1982
Bansilal Shankar Gosavi Vs Popatlal Dhondiram Katare
Bombay High Court · (1982) 1 BomCR 741
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 10A, 10AA, 10AAA, 12(2)
High Courts27 Jan 1982
Bhagwani Enterprises Vs Tarachand Tharoomal
Bombay High Court · (1983) 1 BomCR 345
Evidence Act, 1872 — Section 106Maharashtra Debt Relief Act, 1975 — Section 11, 12, 2
High Courts25 Jan 1982
Scindia Employees Union and others Vs Scindia Steam Navigation Co. Ltd. and others
Bombay High Court · (1982) 45 FLR 420 : (1983) 1 LLJ 347
Industrial Disputes Act, 1947 — Section 18, 2Payment of Bonus Act, 1965 — Section 12, 15, 17, 2(13), 2(21)
High Courts22 Jan 1982
Fatechand Murlidhar and etc. Vs Maharashtra State Electricity Board, Nagpur and etc.
Bombay High Court · AIR 1985 Bom 71 : (1985) ILR (Bom) 1222
Contract Act, 1872 — Section 2, 37Electricity Act, 1910 — Section 2
High Courts22 Jan 1982
Star Chemicals Vs Bhisham Kumar Suri
Bombay High Court · (1983) 2 BomCR 543
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6
High Courts22 Jan 1982Dismissed
Amravati District Central Co-operative Bank Ltd., Amravati Vs Shamrao Tanbaji Ladavikar and others
Bombay High Court · (1982) MhLj 434
Bombay Industrial Relations Act, 1946 — Section 35(2)Industrial Disputes Act, 1947 — Section 11A, 30
High Courts22 Jan 1982
Goodlas Nerolac Prints Ltd. Vs Commissioner of Income Tax, Bombay City-II
Bombay High Court · (1982) 28 CTR 186 : (1982) 137 ITR 58 : (1982) 10 TAXMAN 25
Income Tax Act, 1961 — Section 133, 133(4), 263, 37