COURT ARCHIVE

Bombay High Court judgments

72,742 judgments · page 289 of 3,638

High Courts04 Oct 2022Allowed

Krushna And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 10 BOM CK 0006

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 447, 504, 506

High Courts04 Oct 2022Dismissed

Oriental Insurance Co. Ltd Vs Sanjay Bhimraj Mhaske And Others

Bombay High Court · (2022) 10 BOM CK 0005

Mumbai Municipal Corporation Act, 1888 — Section 140

High Courts03 Oct 2022Disposed Of

Rama Narayan Fadte Vs V. B. Naik And Sons Rep

Bombay High Court · (2022) 10 BOM CK 0027

High Courts03 Oct 2022Disposed Of

Maruti B. Naik Vs State Of Goa Thr. Cbi Goa And Anr

Bombay High Court · (2022) 10 BOM CK 0026

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

High Courts03 Oct 2022Disposed Of

Virana @ Viresh Hoovinahalli Vs State

Bombay High Court · (2022) 10 BOM CK 0025

Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12

High Courts03 Oct 2022Disposed Of

Dattaguru Sagun Suinari Presently Vs State

Bombay High Court · (2022) 10 BOM CK 0024

High Courts03 Oct 2022Disposed Of

South East Constructions Company Pvt. Ltd Vs State Of Goa

Bombay High Court · (2022) 10 BOM CK 0023

Goa Value Added Tax Act, 2005 — Section 31

High Courts03 Oct 2022Disposed Of

Hirabai Atmaram Shet Thr. Poa Ramdas Atmaram Shet Vs State Of Goa

Bombay High Court · (2022) 10 BOM CK 0022

High Courts03 Oct 2022Disposed Of

Suresh Sharma Vs State Of Goa Thr. Its Chief Secretary And 7 Ors

Bombay High Court · (2022) 10 BOM CK 0021

High Courts03 Oct 2022Dismissed

Prashant Hanmantrao Barlawar Vs Scheduled Tribe Scrutiny Committee And Others

Bombay High Court · (2022) 10 BOM CK 0015

High Courts03 Oct 2022Disposed Of

Pr. Commissioner Of Income Tax-19 Vs S V Jiwani

Bombay High Court · (2022) 10 BOM CK 0012

Income Tax Act, 1961 — Section 69C, 143(3), 147, 260A

High Courts03 Oct 2022Dismissed

Jain Irrigation Systems Ltd Vs Union Of India

Bombay High Court · (2022) 10 BOM CK 0010

Constitution Of India, 1950 — Article 12, 226Limitation Act, 1963 — Section 14

High Courts03 Oct 2022Disposed Of

Antara Housing LLP Vs M/s.Primeland Constructions

Bombay High Court · (2022) 10 BOM CK 0009

Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 37 Rule 3Commercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 80, 138, 139

High Courts03 Oct 2022Partly Allowed

Ramesh Lasha Palva And Others Vs State Of Maharashtra

Bombay High Court · (2022) 10 BOM CK 0008

Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 324, 504, 506Code Of Criminal Procedure, 1973 — Section 209, 313

High Courts03 Oct 2022Allowed

Dr. Srishti Ashutosh Prabhu Dessai Vs Dadamiyan M. Bagewadi@ Imran And Others

Bombay High Court · (2022) 10 BOM CK 0004

Negotiable Instruments Act, 1881 — Section 118, 118(b), 138, 139Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 3

High Courts03 Oct 2022Allowed

Quepem Urban Co-Op. Credit Society Ltd Vs Datta Shambu Naik And Others

Bombay High Court · (2022) 10 BOM CK 0003

Negotiable Instruments Act, 1881 — Section 138, 142, 145(2), 420Code Of Criminal Procedure, 1973 — Section 177, 182(1), 184, 220, 220(1)

High Courts03 Oct 2022Disposed Of

Goa Foundation Vs State Of Goa

Bombay High Court · (2022) 10 BOM CK 0002

High Courts03 Oct 2022Partly Allowed

Sitaram Dada Sarode Vs State Of Maharashtra

Bombay High Court · (2022) 10 BOM CK 0001

Code Of Criminal Procedure, 1973 — Section 235(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 307, 498A, 504

High Courts30 Sept 2022Allowed

Neelawati And Others Vs Gowardhan And Others

Bombay High Court · (2022) 09 BOM CK 0176

Motor Vehicles Act, 1988 — Section 140, 166

High Courts30 Sept 2022Dismissed

Sindhubai And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 09 BOM CK 0175