High Courts13 Oct 2022Dismissed
Dinkar Sampatrao Mogal And Others Vs Additional Commissioner And Others
Bombay High Court · (2022) 10 BOM CK 0082
Maharashtra Village Panchayats Act, 1959 — Section 14(1)(j3), 16(2)
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 286 of 3,638
High Courts13 Oct 2022Allowed
Mangesh Shridhar Bhagwat Vs Bank Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0081
High Courts13 Oct 2022Dismissed/Disposed Of
United India Assurance Company Ltd Vs Ravi And Others
Bombay High Court · (2022) 10 BOM CK 0080
High Courts13 Oct 2022Dismissed
United India Assurance Company Ltd Vs Subham And Others
Bombay High Court · (2022) 10 BOM CK 0079
High Courts12 Oct 2022Disposed Of
Ramkrishna Mandrekar Vs Shailesh Pednekar And Anr
Bombay High Court · (2022) 10 BOM CK 0078
Goa Panchayat Raj Act, 1994 — Section 201A, 201A(2)
High Courts12 Oct 2022Disposed Of
Suman S. Gaonkar Vs State Of Goa
Bombay High Court · (2022) 10 BOM CK 0077
High Courts12 Oct 2022Disposed Of
M/s. Kamakshi Enterprises Vs Goa Industrial Development Corporation And Others
Bombay High Court · (2022) 10 BOM CK 0076
Constitution Of India, 1950 — Article 226, 227
High Courts12 Oct 2022Allowed
Ritvik Vs State Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0075
Maharashtra Regional And Town Planning Act, 1966 — Section 126, 127
High Courts12 Oct 2022Partly Allowed/ Dismissed
New India Assurance Company Ltd And Others Vs Manohar And Others
Bombay High Court · (2022) 10 BOM CK 0074
High Courts12 Oct 2022Disposed Of
Gaurang Ananda Shetty Vs IDBI Bank Limited And Others
Bombay High Court · (2022) 10 BOM CK 0073
High Courts12 Oct 2022
Muzaffar Manzoor Kadri Vs State Govt. Of Goa
Bombay High Court · (2022) 10 BOM CK 0072
Constitution Of India, 1950 — Article 21, 243WGoa Municipalities Act, 1968 — Section 246, 246(2), 246(3), 246(4), 246(5), 248, 248(1), 322ALand Acquisition Act, 1894 — Section 6
High Courts11 Oct 2022
Purushottam Vs Municipal Corporation And Others
Bombay High Court · (2022) 10 BOM CK 0071
Maharashtra Civil Services (Pension) Rules, 1982 — Rule 65(1)(a)
High Courts11 Oct 2022Disposed Of
Malati Pramodrao Gudadhe And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0070
High Courts11 Oct 2022Allowed
Sheikh Siddique Sheikh Mehamood Vs District Caste Certificate Scrutiny Committee And Others
Bombay High Court · (2022) 10 BOM CK 0068
High Courts11 Oct 2022Allowed/Disposed Of
Zakiyabi Taher Ali Shah And Others Vs Shaikh Asad Shaikh Hanif And Others
Bombay High Court · (2022) 10 BOM CK 0067
High Courts11 Oct 2022Allowed/Disposed Of
M/S. Shriram General Insurance Company Limited Vs Latabai Dilip Rodge And Others
Bombay High Court · (2022) 10 BOM CK 0066
High Courts11 Oct 2022Dismissed
Maharashtra State Road Transport Corporation Vs Ashabai And Others
Bombay High Court · (2022) 10 BOM CK 0065
High Courts11 Oct 2022Partly Allowed
Pundalik Vs State Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0064
Maharashtra Village Panchayats (Meetings) Rules, 1959 — Rule 4Maharashtra Village Panchayat Act, 1959 — Section 3(20), 7(11), 36, 60
High Courts11 Oct 2022Disposed Of
Khan Mohammed Aarif Mohammed Irfan Vs State Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0063
High Courts11 Oct 2022Disposed Of
Shantilal M. Shah And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 10 BOM CK 0062
Maharashtra Housing And Area Development Authority Act, 1976 — Section 95A