High Courts23 Nov 1983
Kishco Cutlery Ltd. and another Vs Union of India
Bombay High Court · (1984) 15 ELT 367
Customs Act, 1962 — Section 14, 14(1), 15(1), 27, 46(4)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,859 of 3,665
High Courts22 Nov 1983
Madhavi Madhukar Kulkarni Vs Madhukar Ramchandra Kulkarni
Bombay High Court · AIR 1984 Bom 239 : (1984) 2 BomCR 26 : (1983) 85 BOMLR 600 : (1984) MhLj 34
Bombay Civil Courts Act, 1869 — Section 16Hindu Marriage Act, 1955 — Section 13, 28, 3
High Courts22 Nov 1983
Century Spinning and Manufacturing Co. Ltd. Vs P.M. Srivastava, Income Tax Officer, Central Circle-I, Range-I, Bombay and others
Bombay High Court · (1984) 43 CTR 5 : (1985) 153 ITR 209
Income Tax Act, 1961 — Section 142, 143(3), 144B, 144B(4), 147
High Courts22 Nov 1983
Cawasji Behramji and Co. Vs Union of India and others
Bombay High Court · (1984) 16 ELT 241
Customs Act, 1962 — Section 13, 23(1)
High Courts22 Nov 1983
Nav Bharat Builders and another Vs Pyarabai and others
Bombay High Court · (1984) 2 ACC 424 : (1985) ACJ 79 : (1984) 2 BomCR 9 : (1986) 60 CompCas 87
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 306(3), 306(4)Motor Vehicles Act, 1988 — Section 110AA, 110B
High Courts22 Nov 1983Dismissed
Shri Vinod Kumar Gosalia Vs Shri Frank Silva Lobo Norton
Bombay High Court · (1984) 86 BOMLR 196
Constitution of India, 1950 — Article 369
High Courts22 Nov 1983Allowed
Century Spinning and Manufacturing Co. Ltd. Vs P.M. Srivastava, ITO
Bombay High Court · (1984) 43 CTR 5 : (1985) 153 ITR 209
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 144B, 144B(4), 147(a), 148
High Courts19 Nov 1983
Nadirshah Rustamji Mulla Vs Income Tax Officer, Companies Circle VI(4), Bombay and another Meherbai Nadirshah Mulla Vs First Income Tax Officer, D(1)-ward, Bombay and another
Bombay High Court · (1985) 154 ITR 629 : (1987) 31 TAXMAN 9
Income Tax Act, 1961 — Section 2(1), 2(14)
High Courts18 Nov 1983Allowed
Dattatraya Govind Bhatkar and Others Vs State of Maharashtra and Others
Bombay High Court · (1984) 2 BomCR 92
Development Control Rules for Greater Mumbai, 1967 — Rule 51Maharashtra Housing and Area Development Act, 1976 — Section 92, 92(2), 92(3), 92(4)
High Courts18 Nov 1983
Bharat Barrel and Drum Manufacturing Company Private Ltd. Vs Union of India and two others
Bombay High Court · (1984) 15 ELT 371
Customs Act, 1962 — Section 111, 112
High Courts17 Nov 1983Dismissed
Suresh Tulsidas Kilachand and others Vs Collector of Bombay and others
Bombay High Court · (1984) MhLj 117
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2(15), 2(17), 2(17), 38, 39Factories Act, 1948 — Section 100, 100(1), 100(2), 2(n)
High Courts17 Nov 1983
Ramesh Yadav Vs State of Maharashtra
Bombay High Court · (1984) 1 BomCR 151
Limitation Act, 1963 — Article 115
High Courts17 Nov 1983Dismissed
State of Maharashtra Vs Najibullah Shaikh and Another
Bombay High Court · (1984) 1 BomCR 154 : (1984) 86 BOMLR 156
Evidence Act, 1872 — Section 114
High Courts16 Nov 1983
Nathulal Gangabaks Khandelwal and Others Vs Nandubai and Others
Bombay High Court · AIR 1984 Bom 340 : (1984) MhLj 253
High Courts15 Nov 1983
Sushama Sharadchandra Budhisagar (Sou.) Vs Pune Vidyarthi Graha and Others
Bombay High Court · (1984) 2 BomCR 299
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts15 Nov 1983
Kunnul Noorudin Vs Jayabharat Credit and Investment Co. Ltd.
Bombay High Court · (1984) 1 BomCR 308
Arbitration Act, 1940 — Section 30, 31Bombay Money Lenders Act, 1946 — Section 10Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 9A
High Courts15 Nov 1983Dismissed
Allibhai Abdulla Vs Akbarali Amiji Nagri
Bombay High Court · (1984) 2 BomCR 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Evidence Act, 1872 — Section 9
High Courts15 Nov 1983
Shantilal Hiralal and Co. and others Vs K.S. Ramamurti, First Income Tax Officer, C-V Ward and others
Bombay High Court · (1984) 42 CTR 366 : (1985) 152 ITR 236 : (1984) 17 TAXMAN 189
Income Tax Act, 1961 — Section 127(1)
High Courts14 Nov 1983
Zhorabi Vs The Addl. Secretary (Home), Ministry of Home Affairs, Govt. of Maharashtra and others
Bombay High Court · (1983) 11 BOM CK 0018
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 104
High Courts14 Nov 1983
Hareshwar Hiraji Desai and Others Vs State of Maharashtra and Others
Bombay High Court · (1984) 1 BomCR 290
Constitution of India, 1950 — Article 226