High Courts06 Dec 1983
Gujarat State Export Corporation Ltd. and another Vs Union of India and another
Bombay High Court · (1984) 17 ELT 50
Customs Act, 1962 — Section 111
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,858 of 3,665
High Courts02 Dec 1983
Maharashtra State Co-operative Land Development Bank Ltd. and Another Vs Khusal Ramchandra Nehete and Others
Bombay High Court · (1984) 1 BomCR 257 : (1984) MhLj 364
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Transfer of Property Act, 1882 — Section 58
High Courts02 Dec 1983
FIFTH Income Tax OFFICER Vs MASTER BANKIMCHANDRA SUMANLAL.
Bombay High Court · (1986) 17 ITD 931
Income Tax Act, 1961 — Section 143(2)
High Courts01 Dec 1983
N.N. Khubchandani Vs State of Maharashtra
Bombay High Court · (1988) 4 BomCR 139
Maharashtra Municipalities Act, 1965 — Section 51A
High Courts01 Dec 1983
Gangabisan Panalal Joshi and Others Vs Dattatraa Chandrasa Bilade and Another
Bombay High Court · AIR 1984 Bom 332 : (1984) 2 BomCR 1 : (1983) 86 BOMLR 97 : (1985) MhLj 305
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Dec 1983
Fakirchand M. Shah Vs Union of India and others
Bombay High Court · (1985) 20 ELT 38
High Courts01 Dec 1983
Jain Exports Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1985) 20 ELT 35
Customs Act, 1962 — Section 25, 25(2)
High Courts30 Nov 1983
R.K.H. Industries and another Vs Union of India and another
Bombay High Court · (1984) 16 ELT 40 : (1982) 135 ITR 597(1)
Constitution of India, 1950 — Article 226
High Courts30 Nov 1983
Indru Bhagwandas Hingorani and Another Vs State of Maharashtra and Others
Bombay High Court · (1984) 2 BomCR 393
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 12(1), 13
High Courts30 Nov 1983
Madhao Soiru Laad Vs Chase Bright Steel Ltd. and another
Bombay High Court · (1984) 48 FLR 196 : (1984) 1 LLJ 517
Industrial Disputes Act, 1947 — Section 18(1), 2, 25F, 25GTrade Unions Act, 1926 — Section 28
High Courts30 Nov 1983
Eknath Radhkisan Bajaj Vs Madhav Bhagwan Bhore
Bombay High Court · (1984) 1 BomCR 516
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts29 Nov 1983
Oriental Metal Industries Vs R.B. Said and others
Bombay High Court · (1984) 16 ELT 37
Central Excise Rules, 1944 — Rule 10, 173B, 173J, 8(1)Central Excises and Salt Act, 1944 — Section 36(2)
High Courts29 Nov 1983
Meher and Meher Vs Board of Trustees of The Port of Bombay
Bombay High Court · (1984) 16 ELT 217
High Courts28 Nov 1983
Garware Shipping Corporation Ltd. and others Vs J.H.
Bombay High Court · (1989) 23 ECR 296 : (1984) 15 ELT 375
Customs Act, 1962 — Section 111, 112, 115, 115(2), 30
High Courts25 Nov 1983
Karamchand Mulchand Vs State of Maharashtra and Others Nachanmal Nihalmal Vs State of Maharashtra
Bombay High Court · (1984) 2 BomCR 502
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts25 Nov 1983Dismissed
Hingoli Municipal Council Vs Ramkumar Ramchandra Chaudhari
Bombay High Court · (1985) 1 BomCR 78
Maharashtra Municipalities Act, 1965 — Section 10(1), 105(1), 112, 304
High Courts25 Nov 1983
Chamanlal Lala Maghiram Bansal Vs Trustees of The Port of Bombay and others
Bombay High Court · (1987) 30 ELT 700
Bombay Port Trust Act, 1879 — Section 64A, 65Constitution of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 120, 61, 62, 63, 63(1)
High Courts24 Nov 1983
Pedre Januario Carles and another Vs Union of India and others
Bombay High Court · (1984) MhLj 132
Goa, Daman and Diu Land Revenue Code, 1968 — Section 32
High Courts23 Nov 1983
Akhil Bharatiya Grahak Panchayat (Bombay Branch) and Others Vs State of Maharashtra and Others
Bombay High Court · AIR 1985 Bom 14
Bombay Motor Vehicles (Taxation of Passengers) Act, 1958 — Section 1Bombay Municipal Corporation Act, 1888 — Section 125, 460 KK, 460 LLConstitution of India, 1950 — Article 14, 226
High Courts23 Nov 1983
Rukminidevi Jalan Vs Wealth Tax Officer, Circle-IX (Central), Bombay and another
Bombay High Court · (1984) 39 CTR 141 : (1985) 153 ITR 223 : (1984) 17 TAXMAN 62
Wealth Tax Act, 1957 — Section 25(1)