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Bombay High Court judgments

73,288 judgments · page 2,829 of 3,665

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High Courts26 Nov 1984

Dinkar Mahadev Mahind Patil Vs Ratna Bai and Others

Bombay High Court · (1985) 2 ACC 193

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High Courts26 Nov 1984

Commissioner of Sales Tax Vs Saravagi Industries

Bombay High Court · (1985) 87 BOMLR 15 : (1985) MhLj 116 : (1985) 59 STC 259

Bombay Sales Tax Act, 1959 — Section 2(26), 61(1)
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High Courts26 Nov 1984

Dinkar Mahadev-Mahind Patil Vs Ratnabai and Others

Bombay High Court · (1986) 1 ACC 143

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High Courts23 Nov 1984

Commissioner of Sales Tax, Maharashtra State, Bombay Vs La Bela Products

Bombay High Court · (1985) 5 ECC 232 : (1985) 59 STC 221

Bombay Sales Tax Act, 1959 — Section 52, 61(1)
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High Courts23 Nov 1984

Commissioner of Sales Tax Vs Western India Chemical Co.

Bombay High Court · (1985) 59 STC 313

Bombay Sales Tax Act, 1959 — Section 41, 52
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High Courts23 Nov 1984

Pfizer Ltd. Vs Usan Laboratories P. Ltd.

Bombay High Court · (1985) 87 BOMLR 12 : (1985) 57 CompCas 236 : (1985) MhLj 554

Companies Act, 1956 — Section 433, 434
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High Courts22 Nov 1984

Raoji and Vs State of Maharashtra and Another

Bombay High Court · AIR 1986 Bom 262 : (1985) 2 BomCR 563

Constitution of India, 1950 — Article 14, 15(4), 19(1), 19(5), 31Maharashtra Land Revenue Code, 1966 — Section 36A
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High Courts22 Nov 1984

Nasiruddin Bapulal Malgave and Another Vs Ramesh Onkari Lal and Others

Bombay High Court · (1985) 1 ACC 436

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High Courts22 Nov 1984

Amritlal Chunilal Katariya and Another Vs Maharashtra State Transport Corpn. and Others

Bombay High Court · (1985) 1 ACC 516 : (1986) ACJ 605

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High Courts22 Nov 1984

Commissioner of Sales Tax Vs Nhava Poultry Farm

Bombay High Court · (1985) 58 STC 102

Bombay Sales Tax Act, 1959 — Section 2, 2(17), 3, 61(1)
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High Courts22 Nov 1984

Amrutlal Chunilal Kataria and Another Vs Maharashtra State Transport Corporation and Others

Bombay High Court · (1985) 2 ACC 300

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High Courts21 Nov 1984

Commissioner of Sales Tax Vs Kalidas Mulji

Bombay High Court · (1985) 58 STC 166

Bombay Sales Tax Act, 1959 — Section 14, 3, 3(1), 30, 30(1)
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High Courts21 Nov 1984

Empreitiors Gerais (P.) Ltd. Vs Asha Vishnu Prabhu Chodnekar and Others

Bombay High Court · (1985) 2 ACC 83

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High Courts20 Nov 1984

Urmila Kaur and Others Vs Bapu Rajaram Kothale

Bombay High Court · (1985) 2 ACC 86 : (1986) ACJ 267

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High Courts20 Nov 1984

Oswal Woollen Mills Ltd. Vs Union of India

Bombay High Court · (1989) 23 ECR 286 : (1989) 43 ELT 57

Customs Act, 1962 — Section 111
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High Courts19 Nov 1984

Northern Sales Co. Ltd. Vs Reliable Extraction Industries Pvt. Ltd.

Bombay High Court · AIR 1985 Bom 332 : (1985) ILR (Bom) 1945

Civil Procedure Code, 1908 (CPC) — Section 13, 14Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 5, 6
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High Courts19 Nov 1984Dismissed

Standard Drum and Barrel Mfg. Co. Vs Regional Director, E.S.I. Corp.

Bombay High Court · (1984) 11 BOM CK 0070

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High Courts19 Nov 1984

Commissioner of Sales Tax Vs Punjab National Hotel

Bombay High Court · (1985) 58 STC 68

Bombay Sales Tax Act, 1959 — Section 2, 20, 41
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High Courts17 Nov 1984

Oriental Fire and General Insurance Co. Ltd. Vs Suman Navnath Rajguru and Others

Bombay High Court · (1986) 1 ACC 372

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High Courts17 Nov 1984

Oriental Fire and General Insurance Co. Ltd. Vs Suman Navnath Rajguru and others

Bombay High Court · (1986) 60 CompCas 743

Motor Vehicles Act, 1939 — Section 96
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