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Bombay High Court judgments

73,288 judgments · page 2,767 of 3,665

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High Courts10 Apr 1987

Commissioner of Income Tax Vs State Bank of India

Bombay High Court · (1987) 63 CTR 19 : (1988) 169 ITR 298

Estate Duty Act, 1953 — Section 74(2)Income Tax Act, 1961 — Section 11, 11(1), 139(8), 148, 215Income Tax Rules, 1962 — Rule 40
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High Courts10 Apr 1987

Chandrakant Vassudev Lotikar and others Vs Vaman Mahadev Lotikar and others

Bombay High Court · AIR 1989 Bom 17

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96
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High Courts10 Apr 1987Dismissed

Kanak Industries Vs State of Maharashtra and Others

Bombay High Court · (1994) 3 LLJ 410

Minimum Wages Act, 1948 — Section 5
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High Courts10 Apr 1987

Controller of Estate Duty Vs B.B. Nigudkar

Bombay High Court · (1988) 170 ITR 578

Estate Duty Act, 1953 — Section 10, 10, 12(1)
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High Courts10 Apr 1987

Commissioner of Income Tax Vs Tata Chemicals Ltd.

Bombay High Court · (1987) 169 ITR 314

Income Tax Act, 1961 — Section 143, 144, 154, 2(40), 214
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High Courts10 Apr 1987

K.M. Sheth Vs Commissioner of Gift-tax

Bombay High Court · (1987) 89 BOMLR 647 : (1987) 66 CTR 129 : (1988) 170 ITR 406

Gift Tax Act, 1958 — Section 5(1)
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High Courts10 Apr 1987

Bombay Metropolitan Transport Corporation Ltd. Vs Employees of BMTC (Cidco) Maharashtra General Kumgar Union

Bombay High Court · (1990) 69 CompCas 465

Companies Act, 1956 — Section 425, 433, 434(1), 443(2), 445Constitution of India, 1950 — Article 21, 39A, 41Industrial Disputes Act, 1947 — Section 25L, 25O
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High Courts10 Apr 1987

Bombay Metropolitan Transport Corporation Ltd. Vs Employees of B.M.T.C. (Cidco)

Bombay High Court · (1988) 1 LLJ 281

Industrial Disputes Act, 1947 — Section 25, 25, 25K, 25L
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High Courts09 Apr 1987

Commissioner of Wealth-tax Vs Associated Cement Companies Ltd.

Bombay High Court · (1987) 169 ITR 294

Wealth Tax Act, 1957 — Section 5(1)
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High Courts08 Apr 1987Dismissed

Sahyadri Sahakari Sakhar Karkhana Ltd. and Others Vs Ganpatrao Pandurang Suryawanshi and Others

Bombay High Court · (1993) 3 LLJ 587

Bombay Industrial Relations Act, 1946 — Section 78
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High Courts08 Apr 1987

R.B. Seth Shreeram Durgaprasad and Fatechand Narsingdas (Export) Firm Vs Commissioner of Income Tax

Bombay High Court · (1987) 63 CTR 76 : (1988) 170 ITR 23

Income Tax Act, 1961 — Section 139, 139(2), 143, 143(3), 144
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High Courts08 Apr 1987

International Marine Engineering Co. and another Vs United Western Bank Ltd. and another

Bombay High Court · (1990) 69 CompCas 632

Evidence Act, 1872 — Section 34Negotiable Instruments Act, 1881 (NI) — Section 118, 8, 9
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High Courts07 Apr 1987

Commissioner of Wealth-tax Vs Pratap Bhogilal and another

Bombay High Court · (1987) 63 CTR 51 : (1987) 167 ITR 501

Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 2Wealth Tax Rules, 1957 — Rule 1D
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High Courts07 Apr 1987

Chunilal Prabhudas and Co. Pvt. Ltd. and Another Vs The Union of India (UOI) and Others

Bombay High Court · (1988) 17 ECR 138

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High Courts06 Apr 1987

Commissioner of Wealth-tax Vs V.M. Shah

Bombay High Court · (1987) 63 CTR 225 : (1988) 170 ITR 17

Income Tax Act, 1961 — Section 36Wealth Tax Act, 1957 — Section 2, 3, 5, 7, 7(1)Wealth Tax Rules, 1957 — Rule 2(1), 2A, 2C
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High Courts06 Apr 1987Dismissed

Previnchandra Jagjivandas Gandhi Vs Ibrahim Mohammed Merchant and Another

Bombay High Court · (1987) 3 BomCR 33 : (1987) MhLj 898 : (1987) MhLj 855

Penal Code, 1860 (IPC) — Section 500
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High Courts06 Apr 1987

Pravinchand Jagjivandas Gandhi and another Vs Ibrahim Mohammad Merchant and another

Bombay High Court · (1987) 3 BomCR 29 : (1987) 89 BOMLR 307 : (1987) MhLj 898

Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 211, 228, 451, 500
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High Courts03 Apr 1987

Haribhai Velji Vs Maharashtra State Electricity Board, Bombay and Others

Bombay High Court · AIR 1988 Bom 114 : (1987) 3 BomCR 7

Constitution of India, 1950 — Article 14, 226
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High Courts03 Apr 1987

Commissioner of Income Tax Vs New India Mining Corporation (Pvt.) Ltd.

Bombay High Court · (1987) 63 CTR 93 : (1987) 168 ITR 431

Income Tax Act, 1961 — Section 37Transfer of Property Act, 1882 — Section 108
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High Courts02 Apr 1987

Commissioner of Income Tax Vs West Coast Paper Mills Ltd.

Bombay High Court · (1988) 169 ITR 288

Income Tax Act, 1961 — Section 80
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