High Courts21 Apr 1987Allowed
J.K. Basu, Sales Manager Vs Mahesh Kumar Agarwal Another
Bombay High Court · (1988) 2 BomCR 413
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,766 of 3,665
High Courts20 Apr 1987
Jai Vijay Enterprises Vs Ashish Enterprises and Another
Bombay High Court · (1987) 3 BomCR 631 : (1988) MhLj 481
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 89
High Courts20 Apr 1987
Commissioner of Income Tax Vs Associated Cement Company Ltd.
Bombay High Court · (1987) 04 BOM CK 0027
High Courts20 Apr 1987
Commissioner of Income Tax Vs New Great Insurance Co. of India Ltd.
Bombay High Court · (1987) 04 BOM CK 0015
High Courts20 Apr 1987Dismissed
Employees State Insurance Corporation Vs Apex Engineering Pvt. Ltd.
Bombay High Court · (1990) 2 ACC 270
Companies Act, 1956 — Section 292Employees State Insurance Act, 1948 — Section 1, 1(4), 2(12), 2(13), 2(14A)Factories Act, 1948 — Section 2(a)
High Courts16 Apr 1987
Controller of Estate Duty Vs Vasantrao S. Dempo
Bombay High Court · (1988) 170 ITR 608
Estate Duty Act, 1953 — Section 10
High Courts16 Apr 1987
Deokisan B. Sarda Vs Controller of Estate Duty
Bombay High Court · (1988) 170 ITR 644
Estate Duty Act, 1953 — Section 10
High Courts16 Apr 1987
Commissioner of Income Tax, Bombay City-V, Bombay Vs K.H. Kusumgar
Bombay High Court · (1987) 63 CTR 70 : (1988) 169 ITR 370
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 80G
High Courts16 Apr 1987Dismissed
Mohan Meakin Limited Vs Pravara Sahkari Sakhar Karkhana Limited
Bombay High Court · (1987) 89 BOMLR 356 : (1987) MhLj 503
Bombay City Civil Court Act, 1948 — Section 3Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28Civil Procedure Code, 1908 (CPC) — Section 2(4), 9
High Courts16 Apr 1987
Commissioner of Income Tax Vs K.H. Kusumgar
Bombay High Court · (1987) 169 ITR 370 : (1987) 32 TAXMAN 443
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 88
High Courts16 Apr 1987
Controller of Estate Duty Vs Bomansha Framji Cama and others
Bombay High Court · (1987) 63 CTR 97 : (1988) 170 ITR 600
Estate Duty Act, 1953 — Section 14, 14(1)
High Courts15 Apr 1987
Mrs. Pushpa Kalyanmal Singhvi Vs Union of India and others
Bombay High Court · (1988) 171 ITR 334
Income Tax Act, 1961 — Section 119(2)
High Courts15 Apr 1987
Commissioner of Wealth-tax Vs Seth Yogindraprasad N. Mafatlal
Bombay High Court · (1988) 67 CTR 197 : (1988) 170 ITR 648
Wealth Tax Act, 1957 — Section 21, 3, 4, 4(1), 5(1)
High Courts15 Apr 1987
Commissioner of Income Tax Vs Jayanand Khira and Company (P.) Ltd.
Bombay High Court · (1988) 170 ITR 31
Income Tax Act, 1961 — Section 33(1), 80, 80B, 80B(7), 80E
High Courts13 Apr 1987
Daruwala M. Umar A. Rehman Vs Namdeo Kondiba Chavan and Another
Bombay High Court · (1987) 3 BomCR 365 : (1987) 89 BOMLR 245 : (1987) MhLj 607
Maharashtra Municipalities Act, 1965 — Section 15, 21
High Courts13 Apr 1987
In Re: E.C.C.Workshops Ltd. and In Re: Larsen and Toubro Ltd.
Bombay High Court · (1988) 63 CompCas 381
Monopolies and Restrictive Trade Practices Act, 1969 — Section 23(3)
High Courts13 Apr 1987
Maharashtra Veej Mandal Kamgar Sangh Vs Maharashtra State Electricity Board and others
Bombay High Court · (1987) 89 BOMLR 230 : (1988) 2 LLJ 134 : (1987) MhLj 988
Payment of Bonus Act, 1965 — Section 10, 2, 2(4), 4, 5
High Courts13 Apr 1987Allowed
Kishore Jaikishandas Icchaporia Vs M.R. Bhope, Presiding Officer, Labour Court and Others
Bombay High Court · (1994) 3 LLJ 406
Industrial Employment (Standing Orders) Act, 1946 — Section 10(1), 10A, 10A(3), 12A, 13A
High Courts13 Apr 1987Allowed
Subhadrabai Raut Vs Rambhau Narayan Dhok
Bombay High Court · (1988) 1 BomCR 247
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 38, 38(1), 38(2)Transfer of Property Act, 1882 — Section 106
High Courts10 Apr 1987
Commissioner of Income Tax Vs S.M. Mehta
Bombay High Court · (1987) 63 CTR 133 : (1988) 170 ITR 582 : (1987) 32 TAXMAN 485
Income Tax Act, 1961 — Section 256(2)