High Courts07 Jun 1990
Commissioner of Wealth Tax Vs Executors of the Will of Late Shri Maneklal Premchand
Bombay High Court · (1990) 86 CTR 242 : (1990) 186 ITR 254
Estate Duty Act, 1953 — Section 50B
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,673 of 3,665
High Courts07 Jun 1990
Seth Rasesh N. Mafatlal Vs Commissioner of Wealth-tax
Bombay High Court · (1991) 190 ITR 311
Wealth Tax Act, 1957 — Section 24(6), 7Wealth Tax Rules, 1957 — Rule 1D
High Courts07 Jun 1990
Commissioner of Wealth Tax Vs Ismail Ibrahim Amliwala
Bombay High Court · (1990) 88 CTR 37 : (1990) 186 ITR 387 : (1990) 52 TAXMAN 79
Wealth Tax Act, 1957 — Section 18(1), 18(1)(A)
High Courts07 Jun 1990
Controller of Estate Duty Vs State Bank of India
Bombay High Court · (1990) 186 ITR 403 : (1991) 55 TAXMAN 31
Estate Duty Act, 1953 — Section 10
High Courts07 Jun 1990
Commissioner of Wealth-tax Vs Vimla Tulsidas and others
Bombay High Court · (1991) 190 ITR 433
High Courts07 Jun 1990
Commissioner of Wealth Tax Vs Mrs. Vimla Tulsidas
Bombay High Court · (1991) 54 TAXMAN 229
Wealth Tax Act, 1957 — Section 27(1), 5(1), 5(1)(viii)
High Courts06 Jun 1990
Commissioner of Wealth Tax Vs Pranlal Bhogilal
Bombay High Court · (1990) 06 BOM CK 0080
Wealth Tax Act, 1957 — Section 2, 7(1)
High Courts06 Jun 1990
Controller of Estate Duty Vs Shri Ashok Kumar M. Parikh
Bombay High Court · (1990) 87 CTR 124 : (1990) 186 ITR 212
Excise Duty Act, 1953 — Section 34(1)
High Courts06 Jun 1990
Commissioner of Wealth Tax Vs Nirmal Pratap Bhogilal
Bombay High Court · (1990) 06 BOM CK 0033
Wealth Tax Rules, 1957 — Rule 1D
High Courts05 Jun 1990
Controller of Estate Duty Vs V.K.P. Singaporia
Bombay High Court · (1990) 185 ITR 654
Excise Duty Act, 1953 — Section 44
High Courts05 Jun 1990
Mahavir Enterprises and others Vs State of Maharashtra and others
Bombay High Court · (1990) 06 BOM CK 0045
Maharashtra Regional and Town Planning Act, 1966 — Section 45, 51
High Courts05 Jun 1990
Controller of Estate Duty Vs Mahendra Jaisinglal
Bombay High Court · (1991) 190 ITR 370
Excise Duty Act, 1953 — Section 10
High Courts05 Jun 1990
Controller of Estate Duty Vs V.G. Badamia
Bombay High Court · (1990) 186 ITR 170
Estate Duty Act, 1953 — Section 10, 35
High Courts04 Jun 1990
Commissioner of Gift Tax Vs Seth Arvind N. Mafatlal
Bombay High Court · (1990) 184 ITR 580 : (1991) 55 TAXMAN 101 : (1991) 54 TAXMAN 60
Gift Tax Act, 1958 — Section 2
High Courts04 Jun 1990
I. Chatterji Vs Commissioner of Gift-tax
Bombay High Court · (1990) 185 ITR 610
Gift Tax Act, 1958 — Section 2
High Courts04 Jun 1990
Jagmohan Gokuldas Shah Vs Commissioner of Gift-tax
Bombay High Court · (1990) 185 ITR 574
Gift Tax Act, 1958 — Section 3
High Courts04 Jun 1990
Controller of Estate Duty Vs D.A. Gandhi. (Accountable Person for The Late Smt. N.A. Gandhi)
Bombay High Court · (1992) 194 ITR 688
Estate Duty Act, 1953 — Section 7
High Courts04 Jun 1990
Commissioner of Gift Tax Vs Princess Harshad Kumari
Bombay High Court · (1990) 86 CTR 247 : (1990) 184 ITR 522 : (1990) 52 TAXMAN 80
Gift Tax Act, 1958 — Section 5(1)
High Courts04 Jun 1990
Sudhakar Baburao Bodke Vs State of Maharashtra and others
Bombay High Court · (1990) 3 BomCR 465 : (1991) 61 FLR 433 : (1991) 1 LLJ 188
Constitution of India, 1950 — Article 226
High Courts07 May 1990
Kobad Jehangir Bharda Vs Farokh Sidhwa and others
Bombay High Court · AIR 1991 Bom 16 : (1990) 3 BomCR 123
Constitution of India, 1950 — Article 226Secondary School Code — Rule 56.5