High Courts03 Jul 1990
K. Lakshminarayanan and another Vs Dena Bank and Others
Bombay High Court · (1990) 3 BomCR 408 : (1991) 62 FLR 110 : (1992) 1 LLJ 464
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,670 of 3,665
High Courts03 Jul 1990
Praful Nyalchand Sanghrajka Vs Prakash V. Pradhan (Dr.) of Bombay and Another
Bombay High Court · (1990) 3 BomCR 359 : (1990) 92 BOMLR 425
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Jul 1990Allowed
Jagdish Baliram Totade Vs M.N. Bhagat and Others
Bombay High Court · (1990) 3 BomCR 504 : (1991) 62 ELT 104
Constitution of India, 1950 — Article 226
High Courts02 Jul 1990
Shipping Corporation of India Ltd. Vs Hindustan Shipyard Ltd.
Bombay High Court · (1990) 3 BomCR 496 : (1990) MhLj 940
Merchant Shipping Act, 1958 — Section 3(15), 352, 352(2), 352(3), 352(4)
High Courts29 Jun 1990
Dia-ichi Karkaria Ltd. Vs Union of India
Bombay High Court · (1990) 50 ELT 341
High Courts29 Jun 1990
Walchandnagar Industries Limited Vs Nasik Sahakari Sakhar Karkhana Ltd.
Bombay High Court · (1990) 06 BOM CK 0046
Arbitration Act, 1940 — Section 17, 39, 39(1)(vi), 41Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts29 Jun 1990
Lachhu Meghraj Vidhya Vs R.D. Tyagi and others
Bombay High Court · (1991) CriLJ 236
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 324, 326, 34, 392, 451
High Courts28 Jun 1990
Suresh B. Jain Vs P.K.P. Nair and others
Bombay High Court · (1992) 194 ITR 148
Income Tax Act, 1961 — Section 244, 244(1A), 245
High Courts28 Jun 1990Allowed
Arun Industries Vs State of Maharashtra and Others
Bombay High Court · (1990) 3 BomCR 472
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11Maharashtra Land Revenue Code, 1966 — Section 2(16), 2(4)Transfer of Property Act, 1882 — Section 105
High Courts28 Jun 1990
Bhaurao Pandurang Raut and Another Vs Ziblabai Hiwanj and Another
Bombay High Court · (1991) 93 BOMLR 979
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 8(2)Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
High Courts28 Jun 1990Allowed
State of Maharashtra Vs Nainprakash Adalkhiya
Bombay High Court · (1991) 1 BomCR 230
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts27 Jun 1990
Rampurwalah Sharafaali Vs L. Hainglianna, Secretary (Preventive Detention) and another
Bombay High Court · (1991) 2 BomCR 271 : (1991) CriLJ 190
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8Customs Act, 1962 — Section 108
High Courts27 Jun 1990
Keshav Jaru Salian Vs Union of India
Bombay High Court · (1991) 54 ELT 55
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts26 Jun 1990
Apte Amalgamations Limited Vs Hamidali Nasirali of Bombay and Another
Bombay High Court · (1990) 3 BomCR 368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jun 1990
Lakhichand Punamchand Marwadi, deceased by his heirs - Sou. Pramilabi Punamchandji Ladha etc. and another Vs Thakursheth Lalasaheb Tokeram
Bombay High Court · AIR 1991 Bom 207 : (1990) 3 BomCR 511 : (1991) 1 MhLj 34 : (1991) MhLj 34
Bombay Rents, Hotel and Lodging House Rates Control (Amendment) Act, 1987 — Section 14, 15, 5(11)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 13(1), 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts26 Jun 1990Dismissed
Abdul Sattar Khan deceased by L.Rs.. Sayeeda Begum and others Vs Abdul Gani Khan
Bombay High Court · (1991) MhLj 183
Transfer of Property Act, 1882 — Section 106
High Courts25 Jun 1990
Trustees of Seth Hemant Bhagubhai Trust Vs Commissioner of Wealth-tax
Bombay High Court · (1991) 190 ITR 494
Income Tax Act, 1961 — Section 147, 251(1)Wealth Tax Act, 1957 — Section 14(2), 17(1), 2, 21, 21(1)
High Courts25 Jun 1990
Seth Rasesh N. Mafatlal Vs Commissioner of Income Tax
Bombay High Court · (1990) 06 BOM CK 0030
Wealth Tax Act, 1957 — Section 4(1), 5(1)
High Courts25 Jun 1990
Harbanslal B. Gupta Vs Commissioner of Wealth Tax
Bombay High Court · (1990) 86 CTR 276 : (1990) 186 ITR 652 : (1990) 52 TAXMAN 87
Income Tax Act, 1961 — Section 24(1)Wealth Tax Act, 1957 — Section 27(1)
High Courts25 Jun 1990
Sheshrao Bhaduji Hatwar Vs P.O., First Labour Court and others
Bombay High Court · (1992) 1 LLJ 672
Industrial Disputes Act, 1947 — Section 10, 12, 19, 2, 2A