High Courts11 Jul 1990Allowed
Ashok and Another Vs Vanamala and Another
Bombay High Court · (1991) 1 DMC 605
Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,669 of 3,665
High Courts10 Jul 1990Dismissed
Maharashtra State Financial Corporation Vs M/s. Jaycee Drugs and Pharmaceuticals Pvt. Ltd. and others
Bombay High Court · AIR 1991 Bom 96 : (1990) 3 BomCR 1 : (1987) 89 BOMLR 149
Bombay City Civil Court Act, 1948 — Section 3Constitution of India, 1950 — Article 133(1), 134AGeneral Clauses Act, 1897 — Section 3(17), 3(44)
High Courts10 Jul 1990Dismissed
Swaroopchand Kothari and Others Vs Leela Suryanwanshi and Others
Bombay High Court · (1991) 1 BomCR 501
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts10 Jul 1990
Maharashtra State Financial Corporation Vs Jaycee Drugs and Pharmaceuticals Pvt. Ltd. and others
Bombay High Court · (1990) 07 BOM CK 0035
State Financial Corporations Act, 1951 — Section 29, 31, 31(1), 32
High Courts10 Jul 1990
The Maharashtra State Financial Corporation Vs M/s. Jaycee Drugs and Pharmaceuticals Pvt. Ltd. and Others
Bombay High Court · AIR 1991 Bom 96 : (1990) 3 BomCR 1 : (1987) 89 BOMLR 149
Constitution of India, 1950 — Article 133(1), 134A, 7State Financial Corporations (Amendment) Act, 1985 — Section 3(1)State Financial Corporations Act, 1951 — Section 25(2), 29, 31, 32
High Courts09 Jul 1990
Ashok Kumar Jalan Vs Commissioner of Income Tax
Bombay High Court · (1991) 187 ITR 316
Income Tax Act, 1961 — Section 28
High Courts07 Jul 1990
S.N. Ghosh Vs Siemens India Ltd.
Bombay High Court · (1992) 2 LLJ 122
COMPANIES ACT, 1956 — Section 630Penal Code, 1860 (IPC) — Section 408
High Courts07 Jul 1990
State of Maharashtra Vs Sayed Mohamed Hashim Al Musavi
Bombay High Court · (1991) 51 ELT 41
Customs Act, 1962 — Section 108, 135, 135(1)
High Courts07 Jul 1990
Shailendra Nath Karthik Chandra Ghosh Vs Siemens India Ltd.
Bombay High Court · (1991) 1 BomCR 4 : (1990) 92 BOMLR 429 : (1991) 62 FLR 154 : (1992) 1 LLJ 166 : (1990) MhLj 947
COMPANIES ACT, 1956 — Section 630Penal Code, 1860 (IPC) — Section 408
High Courts07 Jul 1990
Hasan Bandubhai Shaikh Vs K.T. Kulkarni and others
Bombay High Court · (1991) CriLJ 215
Bombay Police Act, 1951 — Section 147Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 218, 220, 319, 34, 347
High Courts07 Jul 1990
Commissioner of Wealth Tax Vs Mrs. Aimy N.E. Pandole
Bombay High Court · (1990) 53 TAXMAN 419
Wealth Tax Act, 1957 — Section 2(c)(1), 2(e), 2(e)(1)(iv), 24(6), 7
High Courts06 Jul 1990
Usman Haidarkhan Shaikh Vs The State of Maharashtra
Bombay High Court · (1990) 3 BomCR 181 : (1991) CriLJ 232 : (1990) 1 MhLj 984 : (1990) MhLj 984
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts06 Jul 1990
W.G. Forge and Allied Industries Ltd. Vs Union of India
Bombay High Court · (1990) 50 ELT 505
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 15, 68
High Courts06 Jul 1990
Nanhekhan Gulabkhan Pathan Vs The State of Maharashtra and Others
Bombay High Court · (1992) 2 BomCR 121
Bombay Police Act, 1951 — Section 59
High Courts06 Jul 1990
Embee Corporation Vs State of Maharashtra
Bombay High Court · (1990) 78 STC 311
Central Sales Tax Act, 1956 — Section 5(2)Constitution of India, 1950 — Article 286(1)
High Courts06 Jul 1990Allowed
Yadvendra Gokulprasad Gupta and another Vs State of Maharashtra and others
Bombay High Court · (1990) 07 BOM CK 0011
Constitution of India, 1950 — Article 14, 15(4), 16, 19, 226
High Courts05 Jul 1990
Rajkumar Aggarwal Vs B.S. Rawat, Asstt. Collector of Customs
Bombay High Court · (1990) 50 ELT 498
Customs Act, 1962 — Section 135(1)
High Courts05 Jul 1990
Controller of Estate Duty Vs Bipinchandra M. Patel
Bombay High Court · (1990) 92 BOMLR 504
Estate Duty Act, 1953 — Section 2, 27, 36, 44, 5
High Courts05 Jul 1990
Arun Wamanrao Shinde Vs Prakash Bhagwan Dalvi and others
Bombay High Court · AIR 1991 Bom 128 : (1990) 3 BomCR 387