High Courts31 Aug 1993
Comunidade of Chicalim and Another Vs Administrator of Comunidades of Salcete and South Zone and Others
Bombay High Court · (1994) 2 BomCR 540
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,541 of 3,665
High Courts31 Aug 1993Allowed
Smt. Gulabi Sangtu Devidas and Others Vs Smt. Prema Govinda Gauncar and Others
Bombay High Court · (1994) 3 BomCR 328
Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 — Section 8A
High Courts31 Aug 1993
Comunidade of Chicalim Vs Administrator of Comunidades of Salcete and South Zone and Others
Bombay High Court · (1994) 4 BomCR 357 : (1993) 95 BOMLR 281
High Courts30 Aug 1993
J. K. Chemicals Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs J. K. Chemicals Ltd.
Bombay High Court · (1994) 207 ITR 725
Income Tax Act, 1961 — Section 32(1), 35(1), 35(2)
High Courts30 Aug 1993
J.K. Chemicals Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 74 TAXMAN 154
Income Tax Act, 1961 — Section 256(1), 32(1), 32(1)(iv), 35(1)(iv), 35(2)(ia)
High Courts30 Aug 1993Allowed
Mohamad Yusufkhan Gulzarkhan Vs Mogalbeg Durbeg since decd. as per L. Rs.
Bombay High Court · (1994) 1 BomCR 503
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts30 Aug 1993
Commissioner of Income Tax Vs Western India Theatre Ltd.
Bombay High Court · (1995) 123 CTR 44 : (1994) 208 ITR 1035
Income Tax Act, 1961 — Section 32, 32(1), 41, 41(2)
High Courts30 Aug 1993
Commissioner of Income Tax Vs Mr. and Mrs. Govind B.C. Ghanekar
Bombay High Court · (1994) 119 CTR 265 : (1994) 206 ITR 438 : (1994) 74 TAXMAN 335
Income Tax Act, 1961 — Section 60, 61, 62, 63
High Courts30 Aug 1993
Commissioner of Income Tax Vs Hindustan Aluminium Corporation Ltd.
Bombay High Court · (1994) 119 CTR 275 : (1994) 207 ITR 670
Income Tax Act, 1961 — Section 32, 35, 43, 43A, 48
High Courts30 Aug 1993Dismissed
Devidas Shridhar Rege and Others Vs Arjun Dhondu Puralkar and Others
Bombay High Court · (1994) 3 BomCR 504 : (1993) 95 BOMLR 654
Constitution of India, 1950 — Article 226
High Courts27 Aug 1993
Carona Sahu Co. Ltd. Vs Abdul Karim Munakhan (Mr.) and Others
Bombay High Court · (1994) 1 LLJ 1100
Industrial Disputes Act, 1947 — Section 17B, 2
High Courts27 Aug 1993
Digambar Hari Sonpatki Vs Kishnichand Nerumal Parwani
Bombay High Court · (1994) 2 BomCR 202 : (1994) 96 BOMLR 443 : (1994) MhLj 290
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Order 42 Rule 2, 100, 151Constitution of India, 1950 — Article 227
High Courts27 Aug 1993
Phaltan Sugar Works Ltd. Vs Commissioner of Wealth-tax.
Bombay High Court · (1994) 208 ITR 989
Income Tax Act, 1961 — Section 36(1), 40A(5)
High Courts27 Aug 1993Allowed
Purshottam Vinayak Shindikar Vs Khushalsingh Gangaramsinh Rajput and Others
Bombay High Court · (1994) 3 BomCR 126
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts27 Aug 1993
Phaltan Sugar Works Ltd. Vs Commissioner of Wealth Tax
Bombay High Court · (1994) 72 TAXMAN 325
Income Tax Act, 1961 — Section 215, 256(1), 36(1)(iii), 40A(5)
High Courts27 Aug 1993Dismissed
Mahibubsaheb Abdul Rahiman Haddiwala deceased by his legal representatives and Another Vs Shri Siddheshwar Devasthan
Bombay High Court · (1994) 3 BomCR 65 : (1993) 95 BOMLR 574 : (1993) MhLj 1730
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A
High Courts26 Aug 1993
Veena Commercial Corporation Vs Union of India
Bombay High Court · (1993) ECR 416 : (1993) 68 ELT 569
Customs Act, 1962 — Section 128
High Courts26 Aug 1993Dismissed
Chandrashekhar Keshav Umbranikar Vs Rohini Chandrashekhar Umbranikar
Bombay High Court · (1994) 1 DMC 25
Family Courts Act, 1984 — Section 19
High Courts26 Aug 1993Dismissed
Anil Dinanath Rane Vs Aruna Anil Rane
Bombay High Court · (1994) 1 DMC 9
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)
High Courts26 Aug 1993
N.L. Mehta Cinema Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 208 ITR 975
Income Tax Act, 1961 — Section 14, 22, 28